High Courts11 Feb 2015Allowed
Shoukath Vs Welfare Fund Inspector No. II
High Court Of Kerala · (2015) 2 ILR Ker 985 : (2015) 2 KLT 217
Constitution of India, 1950 - Article 226
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 98 of 116
High Courts11 Feb 2015Dismissed
K. Pradeep Vs State of Kerala and Others
High Court Of Kerala · (2015) 2 KLJ 270 : (2015) 2 UPLBEC 1276
Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 173(8), 197, 197(1), 197(3)Kerala Police Act, 1960 - Section 64, 64(3)Penal Code, 1860 (IPC) - Section 120(B), 120B, 143, 147, 149
High Courts11 Feb 2015Disposed off
Suresh Babu T. and Others Vs The State of Kerala and Others
High Court Of Kerala · (2015) 02 KL CK 0167
Constitution of India, 1950 - Article 166
High Courts11 Feb 2015Disposed off
N.S. Arun Kumar Vs Secretary, Erumayoor Grama Panchayath
High Court Of Kerala · (2015) 02 KL CK 0164
High Courts11 Feb 2015Disposed off
Thejas Jose Vs K.J. Jose
High Court Of Kerala · (2015) 02 KL CK 0163
Criminal Procedure Code, 1973 (CrPC) - Section 125(1)(d)
High Courts11 Feb 2015Dismissed
The Regional Director, Employees Sate Insurance Corporation Vs K.V. Rasheed
High Court Of Kerala · (2015) 02 KL CK 0159
Employees State Insurance Act, 1948 - Section 2, 2 (8), 2(8), 82Limitation Act, 1963 - Section 12, 5
High Courts11 Feb 2015Dismissed
United India Insurance Company Ltd. Vs Malappuram District Legal Service Authority
High Court Of Kerala · (2015) 2 ILR Ker 204 : (2015) 2 KHC 94 : (2015) 2 KLJ 397 : (2015) 1 KLT 993
Constitution of India, 1950 - Article 226
High Courts11 Feb 2015Dismissed
T.M. Fathimma Beevi and Others Vs Kerala State Pollution Control Board and Others
High Court Of Kerala · (2015) 02 KL CK 0106
Air (Prevention and control of Pollution) Act, 1981 - Section 31AConstitution of India, 1950 - Article 226Water (Prevention and Control of Pollution) Act, 1974 - Section 33A
High Courts11 Feb 2015Dismissed
Abdul Fathah V.K. Vs The Deputy Director of Panchayath and Others
High Court Of Kerala · (2015) 02 KL CK 0095
Constitution of India, 1950 - Article 226
High Courts11 Feb 2015Dismissed
State of Kerala and Others Vs K.A. Yoosaf
High Court Of Kerala · (2015) 02 KL CK 0094
Constitution of India, 1950 - Article 226
High Courts11 Feb 2015
B. Chithra Vs Jyothishkumar and Others
High Court Of Kerala · (2015) 02 KL CK 0093
Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1Hindu Succession Act, 1956 - Section 25
High Courts11 Feb 2015Partly Allowed
Ramesh and Others Vs State
High Court Of Kerala · (2015) 02 KL CK 0092
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(1)(b)Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 323
High Courts11 Feb 2015Allowed
Reena and Others Vs Binu John E. and Others
High Court Of Kerala · (2015) 02 KL CK 0077
High Courts11 Feb 2015Partly Allowed
Thankachan Vs Rajeev P.N. and Others
High Court Of Kerala · (2015) 02 KL CK 0076
High Courts11 Feb 2015Allowed
Ponnappan Vs Parukutty and Others
High Court Of Kerala · (2015) 2 ILR Ker 296 : (2015) 2 KHC 617
Kerala Land Reforms Act, 1963 - Section 106ASpecific Relief Act, 1963 - Section 5, 6
High Courts11 Feb 2015
Bangantavida Nazir Vs Inspector of Customs
High Court Of Kerala · (2015) 322 ELT 842 : (2015) 1 KLT 758
Constitution of India, 1950 - Article 19, 21Customs Act, 1962 - Section 108, 110(3), 112, 132, 135
High Courts10 Feb 2015Partly Allowed
Pyarilal Vs State of Kerala
High Court Of Kerala · (2015) 02 KL CK 0207
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 34, 406, 420
High Courts10 Feb 2015Disposed off
Malappuram District Ration Wholesale Distributors Federation and Others Vs Food Corporation of India and Others
High Court Of Kerala · (2015) 2 KHC 421 : (2015) 2 KLT 442
Contract Act, 1872 - Section 2
High Courts10 Feb 2015Dismissed
Appurajan Nadar Vs Kerala Nadar Mahajana Sangham (KNMS) and Others
High Court Of Kerala · (2015) 02 KL CK 0171
Travancore-Cochin Literary, Scientific and Charitable Societies Registration Act, 1955 - Section 19, 19(1), 19(3), 25, 25(1)
High Courts10 Feb 2015Allowed
S. Najeeb Rawther Vs Special Tahsildar L.A. (NH), Civil Station and Others
High Court Of Kerala · (2015) 02 KL CK 0160