High Courts09 Feb 2015Dismissed
Abdul Gafoor T.P. Vs Kerala State Election Commission, Tvm and Others
High Court Of Kerala · (2015) 2 KHC 231
Constitution of India, 1950 - Article 226Kerala Panchayat Raj Act, 1994 - Section 215, 271J, 30, 34, 35
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 100 of 116
High Courts06 Feb 2015Dismissed
B. Sreenivasan Vs Insurance Ombudsman and Others
High Court Of Kerala · (2015) 4 ILR Ker 336 : (2015) 4 KHC 54 : (2015) 3 KLJ 539 : (2015) 3 KLT 1009
Motor Vehicles Act, 1988 - Section 39, 56, 56(2), 66, 84
High Courts06 Feb 2015Allowed
Radhamony Amma and Others Vs The Managing Director, KSRTC and Others
High Court Of Kerala · (2015) 02 KL CK 0244
High Courts06 Feb 2015Allowed
Oil Palm India Ltd. Vs The General Secretary, Oil Palm India Plantation Staff Association (AITUC) and Others
High Court Of Kerala · (2016) 1 LLN 422
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 12, 20, 22, 23
High Courts06 Feb 2015Dismissed
K.P. Abdul Saleem Vs Ali and Others
High Court Of Kerala · (2015) 02 KL CK 0230
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(2)(b), 11(3), 11(4)(iii)
High Courts06 Feb 2015Allowed
Suguna K.V. Vs National Insurance Co. Ltd.
High Court Of Kerala · (2015) 02 KL CK 0206
High Courts06 Feb 2015Allowed
George Varghese Vs State of Kerala
High Court Of Kerala · (2015) 4 CCR 161 : (2015) CriLJ 3067
Criminal Procedure Code, 1973 (CrPC) - Section 313, 313(5)Evidence Act, 1872 - Section 114Kerala Land Conservancy Act, 1957 - Section 11, 11(2)
High Courts06 Feb 2015Allowed
Rajesh Vs State of Kerala
High Court Of Kerala · (2015) 02 KL CK 0147
Criminal Procedure Code, 1973 (CrPC) - Section 313
High Courts06 Feb 2015
George Vattukulam Vs State of Kerala and Others
High Court Of Kerala · (2015) 2 KHC 108
High Courts06 Feb 2015Dismissed
Rasheeda and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 2 KLJ 14 : (2015) 1 KLT 763
Land Acquisition Act, 1894 - Section 11, 18, 31, 31(2), 55
High Courts06 Feb 2015Dismissed
Shamnad Vs Regional Transport Officer
High Court Of Kerala · (2015) 1 KLT 931
Constitution of India, 1950 - Article 245, 246
High Courts06 Feb 2015
Sulaja Kunnumma Vs District Educational Officer and Others
High Court Of Kerala · (2015) 2 KLJ 104 : (2015) 1 KLT 1027
Kerala Education Act, 1958 - Section 33
High Courts06 Feb 2015Dismissed
Thriveni Vs The Sub Divisional Magistrate and Others
High Court Of Kerala · (2015) 02 KL CK 0034
Criminal Procedure Code, 1973 (CrPC) - Section 133, 133(1)(d)
High Courts06 Feb 2015
Vijo George and Others Vs Union of India and Others
High Court Of Kerala · (2015) 02 KL CK 0011
Constitution of India, 1950 - Article 246Indian Medical Council Act, 1956 - Section 10A, 10A(1), 10A(2), 10A(3), 10A(3)(a)Kerala University of Health Sciences Act, 2010 - Section 6
High Courts06 Feb 2015Disposed off
Thomas George and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 1 KHC 679 : (2015) 2 KLJ 63
Constitution of India, 1950 - Article 19(1), 19(1)(a)Criminal Procedure Code, 1973 (CrPC) - Section 149
High Courts06 Feb 2015Allowed
Rajesh K. Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 ILR Ker 242
Negotiable Instruments Act, 1881 (NI) - Section 138, 145, 145(2)
High Courts05 Feb 2015Dismissed
Michael and Michael Chemicals Vs State of Kerala and Others
High Court Of Kerala · (2015) 02 KL CK 0229
Constitution of India, 1950 - Article 226
High Courts05 Feb 2015Dismissed
Nirmal Vs Sangeetha P.K.
High Court Of Kerala · (2015) 02 KL CK 0223
Constitution of India, 1950 - Article 227Hindu Marriage Act, 1955 - Section 13(1)(i-a)(i-b)
High Courts05 Feb 2015Allowed
Beena Thomas Vs E. Shajahan and Others
High Court Of Kerala · (2015) 02 KL CK 0205
High Courts05 Feb 2015Disposed off
Krishnan Venkiteswaran Vs Smitha Krishnan
High Court Of Kerala · (2015) 02 KL CK 0201
Hindu Marriage Act, 1955 - Section 13(1)(ia)