High Courts03 Feb 2015Dismissed

Brown Shooters Club Vs T.K. Saraswathi and Others

High Court Of Kerala · (2015) 02 KL CK 0234

Constitution of India, 1950 - Article 13(1), 19(1)(g), 21Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11, 11(4)(iv), 5, 5(1)Transfer of Property Act, 1882 - Section 116
High Courts03 Feb 2015Dismissed

New India Assurance Co. Ltd. Vs Muhammed Ali and Others

High Court Of Kerala · (2015) 145 FLR 867 : (2015) 2 ILR Ker 290 : (2015) 2 KHC 296 : (2015) 2 KLJ 209 : (2015) 1 KLT 1004 : (2015) LabIC 2332 : (2015) 4 SCT 91

Constitution of India, 1950 - Article 38, 43Workmens Compensation Act, 1923 - Section 22, 4, 4(1), 4(1)(b), 4(1)(c)
High Courts03 Feb 2015Allowed

State of Kerala and Others Vs S. Anitha

High Court Of Kerala · (2015) 2 ILR Ker 129 : (2015) 1 KLT 704 : (2015) LabIC 1710

Constitution of India, 1950 - Article 226, 311, 311(2)Criminal Procedure Code, 1973 (CrPC) - Section 389, 389(1)Penal Code, 1860 (IPC) - Section 409, 420