High Courts02 Feb 2015
Chalissery Kirana Merchant Vs Union of India
High Court Of Kerala · (2015) 323 ELT 556
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 103 of 116
High Courts02 Feb 2015Allowed
State Bank of Travancore and Others Vs Chinchumol M.S.
High Court Of Kerala · (2015) 2 KHC 104
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 41Constitution of India, 1950 - Article 226Kerala High Court Act, 1958 - Section 5
High Courts02 Feb 2015Allowed
Praveen Vs A. Chinnasamy and Others
High Court Of Kerala · (2015) 02 KL CK 0048
High Courts02 Feb 2015Allowed
Centre for Development of Imaging Technology (C-DIT) Vs P.V. Unnikrishnan and Others
High Court Of Kerala · (2015) 02 KL CK 0033
General Clauses Act, 1897 - Section 16Penal Code, 1860 (IPC) - Section 120BPrevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts02 Feb 2015
Sebastian Thomas Vs Thomas
High Court Of Kerala · (2015) 02 KL CK 0032
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(2), 11(2)(b), 11(3), 11(b)
High Courts02 Feb 2015Dismissed
Adani Infrastructure and Developers Pvt. Ltd. Vs State of Kerala and Others
High Court Of Kerala · (2015) 1 ILR Ker 699 : (2015) 1 KHC 469 : (2015) 2 KLJ 33 : (2015) 1 KLT 651
Kerala Conservation of Paddy Land and Wetland Act, 2008 - Section 2(xii), 3, 5, 5(1), 5(4)(i)
High Courts31 Jan 2015Dismissed
V.S. Achuthanandan Vs State of Kerala and Others
High Court Of Kerala · (2015) 01 KL CK 0103
Constitution of India, 1950 - Article 166(3)Criminal Procedure Code, 1973 (CrPC) - Section 321, 482Penal Code, 1860 (IPC) - Section 120B
High Courts30 Jan 2015Disposed off
Vipin Kunjachan Vs L.B.S. Centre for Science and Technology and Others
High Court Of Kerala · (2015) 01 KL CK 0268
High Courts30 Jan 2015
Abraham Salamma and Others Vs G. Viswanathan
High Court Of Kerala · (2015) 01 KL CK 0267
Kerala Land Reforms Act, 1963 - Section 106, 125(3)
High Courts30 Jan 2015Disposed off
Agy George Vs State of Kerala and Others
High Court Of Kerala · (2015) 01 KL CK 0248
High Courts30 Jan 2015Dismissed
Shirly and Others Vs State Bank of India and Others
High Court Of Kerala · (2015) 01 KL CK 0209
Evidence Act, 1872 - Section 108
High Courts30 Jan 2015Disposed off
P.V. Jose Vs Elamma
High Court Of Kerala · (2015) 01 KL CK 0202
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10Family Courts Act, 1984 - Section 7, 8
High Courts30 Jan 2015Allowed
Latha Surendran Vs Surendran and Others
High Court Of Kerala · (2015) 01 KL CK 0201
High Courts30 Jan 2015Dismissed
R. Sivarajan Chettiar Vs The Kerala Khadi and Village Industries Board and Others
High Court Of Kerala · (2015) 01 KL CK 0194
Constitution of India, 1950 - Article 14, 21, 226
High Courts30 Jan 2015Allowed
Bini B. Vs Jayan P.R.
High Court Of Kerala · (2016) AIR (Ker) 59 : (2015) 2 ILR Ker 873 : (2015) 3 KHC 173
Constitution of India, 1950 - Article 336, 342, 366Hindu Marriage Act, 1955 - Section 2, 2(1), 2(2), 9
High Courts30 Jan 2015Dismissed
Kerala State Electricity Board Vs Mary John
High Court Of Kerala · (2015) 01 KL CK 0184
High Courts30 Jan 2015
S.K.G. Granites and Quarries Pvt. Ltd. Vs The Head, Indian Rare Earths Limited and Others
High Court Of Kerala · (2015) 01 KL CK 0178
High Courts30 Jan 2015Dismissed
Jijo Mathew Vs University of Kerala and Others
High Court Of Kerala · (2015) 01 KL CK 0171
High Courts30 Jan 2015Dismissed
B. Jayarajan Vs State of Kerala and Others
High Court Of Kerala · (2015) 01 KL CK 0136
High Courts30 Jan 2015Allowed
V. Thulasi Nair Vs Chief of The Army Staff and Others
High Court Of Kerala · (2015) 01 KL CK 0135