High Courts28 Jan 2015Dismissed

Girija and Others Vs Rajan and Others

High Court Of Kerala · (2015) 1 ILR Ker 910 : (2015) 1 KLJ 689 : (2015) 1 KLT 695 : (2015) 2 RCR(Civil) 320

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33, Order 8 Rule 10, Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6C
High Courts28 Jan 2015Allowed

Sugunan Vs Riyas

High Court Of Kerala · (2015) ACJ 2436 : (2015) 1 KHC 666 : (2015) 1 KLT 788

Motor Vehicles Act, 1988 - Section 166, 166(2)