High Courts29 Jan 2015Partly Allowed

Sivadasan Vs State of Kerala

High Court Of Kerala · (2015) 01 KL CK 0132

Criminal Procedure Code, 1973 (CrPC) - Section 313Motor Vehicles Act, 1988 - Section 177Penal Code, 1860 (IPC) - Section 279, 304(A), 337, 338
High Courts29 Jan 2015Disposed off

Gopalakrishnan Vs State of Kerala

High Court Of Kerala · (2015) 2 ILR Ker 395 : (2015) 2 KLJ 21

Criminal Procedure Code, 1973 (CrPC) - Section 232, 31, 313Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 100, 212, 219, 220, 380
High Courts29 Jan 2015Disposed off

Abdul Kalam Azad Vs Anil

High Court Of Kerala · (2015) 01 KL CK 0029

Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(10), 11(2)(b), 11(3), 11(8)