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High Court Of Kerala judgments, 2015

2,318 judgments · page 107 of 116

High Courts22 Jan 2015Allowed

Viswanathan Vs State of Kerala

High Court Of Kerala · (2015) 2 KHC 694 : (2015) 2 KLJ 638 : (2015) 2 KLT 951

Criminal Procedure Code, 1973 (CrPC) - Section 353, 354, 382, 383, 384
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High Courts22 Jan 2015

Subramanian Vs Padmaja

High Court Of Kerala · (2015) 1 KLT 564

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1Registration Act, 1908 - Section 21, 51, 89, 89(5)
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High Courts22 Jan 2015

Balakrishnan Vs Geetha N.G.

High Court Of Kerala · AIR 2015 Ker 223 : (2015) 5 ALLMR 1 : (2015) 1 ILR Ker 749 : (2015) 1 KHC 775 : (2015) 1 KLJ 636 : (2015) 1 KLT 664 : (2015) 2 RCR(Civil) 763

Civil Procedure Code, 1908 (CPC) - Order 3 Rule 4, Order 4 Rule 1, Order 6 Rule 14, Order 6 Rule 15, Order 6 Rule 6
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High Courts21 Jan 2015Dismissed

Anidharan M.L. Vs Union of India and Others

High Court Of Kerala · (2015) ILR Ker 574 : (2015) 2 KHC 808 : (2015) LLR 860

Building and Other Construction Workers (Regulation of Employment and Conditions of Services) Act, 1996 - Section 2, 3Constitution of India, 1950 - Article 226
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