High Courts21 Jan 2015Dismissed
The Chairman, Cochin Port Trust and Others Vs Subham Freight Terminal
High Court Of Kerala · (2015) 01 KL CK 0170
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 108 of 116
High Courts21 Jan 2015Dismissed
Surendran N. and Others Vs Poovattur East Service Co-op. Bank Ltd. and Others
High Court Of Kerala · (2015) 2 ILR Ker 339
Kerala Co-operative Societies Act, 1969 - Section 101, 2(u), 20, 20(a), 28
High Courts21 Jan 2015
Krishnadas Vs State of Kerala and Others
High Court Of Kerala · (2015) 5 FLT 344
Criminal Procedure Code, 1973 (CrPC) - Section 451, 482Wild Life (Protection) Act, 1972 - Section 39
High Courts21 Jan 2015Dismissed
The Executive Director, M.G.F. Motors Limited Vs Gabriel S. Varuva
High Court Of Kerala · (2015) 01 KL CK 0153
High Courts21 Jan 2015Partly Allowed
Oriental Insurance Company Limited Vs Poulose and Others
High Court Of Kerala · (2015) 2 ACC 335 : (2015) 1 KLJ 696
Civil Procedure Code, 1908 (CPC) - Section 13Motor Vehicles Act, 1988 - Section 11, 14, 147, 149, 149 (2)(a)(ii)
High Courts21 Jan 2015Disposed off
Oriental Insurance Company Limited Vs Poulose
High Court Of Kerala · (2015) ACJ 1307 : AIR 2015 Ker 148 : (2015) 2 AnWR 451 : (2015) 1 ILR Ker 593 : (2015) 1 KHC 597 : (2015) 1 KLT 682 : (2015) 3 RCR(Civil) 23
Civil Procedure Code, 1908 (CPC) - Section 13Motor Vehicles Act, 1988 - Section 14, 147, 149, 149(2), 149(2)(a)(ii)
High Courts21 Jan 2015Disposed off
Majeesh T.P. Vs The Kerala Public Service Commission and Others
High Court Of Kerala · (2015) 01 KL CK 0117
High Courts21 Jan 2015Partly Allowed
Sreedharan N. Vs Kalluvathukkal Panchayath and Others
High Court Of Kerala · (2015) 1 KHC 540 : (2015) 2 KLJ 238 : (2015) 1 KLT 778
Kerala Panchayat Raj Act, 1994 - Section 185B, 236, 236(3), 276
High Courts21 Jan 2015Partly Allowed
Anilkumar Vs Kunjappan and Others
High Court Of Kerala · (2015) 01 KL CK 0115
High Courts21 Jan 2015
Additional Commissioner of Customs and Others Vs Chonakadavath Mohammed and Others
High Court Of Kerala · (2015) 321 ELT 26 : (2015) 52 GST 539
Customs Act, 1962 - Section 111(d)(i), 112, 119, 129E, 135
High Courts21 Jan 2015Disposed off
Orental Insurance Co. Ltd. Vs K.N. Santhakumari and Others
High Court Of Kerala · (2015) 01 KL CK 0111
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33
High Courts21 Jan 2015
Chelangattil Moideen Vs State
High Court Of Kerala · (2015) 01 KL CK 0110
Criminal Procedure Code, 1973 (CrPC) - Section 233, 243, 247, 313, 357(1)(b)Penal Code, 1860 (IPC) - Section 323, 324, 326, 34
High Courts21 Jan 2015Partly Allowed
Ramakrishnan Vs State of Kerala
High Court Of Kerala · (2015) 01 KL CK 0109
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(3)Penal Code, 1860 (IPC) - Section 279, 304A
High Courts21 Jan 2015Dismissed
Managing Director, Kerala State Handloom Weavers Co-Operative Society (HANTEX) Vs Labour Court and Others
High Court Of Kerala · (2015) 01 KL CK 0102
Constitution of India, 1950 - Article 226Kerala Co-operative Societies Act, 1969 - Section 69
High Courts21 Jan 2015Allowed
Rani Paul Vs Kerala State Road Transport Corporation and Others
High Court Of Kerala · (2015) 2 KLT 465 : (2015) LabIC 1278 : (2015) 3 SCT 306
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2, 2(b), 2(e), 2(i), 2(l)
High Courts21 Jan 2015Allowed
Silverster C. Vs The Kannadi Grama Panchayat and Others
High Court Of Kerala · (2015) 01 KL CK 0091
Kerala Conservation of Paddy Land and Wetland Act, 2008 - Section 14, 5(4)Kerala Panchayat Raj Act, 1994 - Section 235L(i)
High Courts21 Jan 2015Dismissed
Mohammed Koya Thangal P. Vs The Administrator, Union Territory of Lakshadweep
High Court Of Kerala · (2015) 01 KL CK 0081
Constitution of India, 1950 - Article 254General Clauses Act, 1897 - Section 5Land Acquisition Act, 1894 - Section 11
High Courts21 Jan 2015Dismissed
Rathanjith V.V. Vs University of Calicut and Others
High Court Of Kerala · (2015) 2 KHC 209
Constitution of India, 1950 - Article 226
High Courts21 Jan 2015
State of Kerala and Others Vs M.M. Thomas and Others
High Court Of Kerala · (2015) 1 ILR Ker 791 : (2015) 1 KHC 502 : (2015) 1 KLJ 820 : (2015) 1 KLT 863 : (2015) LabIC 1240
Constitution of India, 1950 - Article 154, 166, 166(3)Kerala University Act, 1974 - Section 60, 76, 82(3), 83
High Courts21 Jan 2015Dismissed
Sayed Mohammed Koya Thangal P. Vs Administrator, Union Territory of Lakshadweep and Others
High Court Of Kerala · (2015) 1 ILR Ker 534 : (2015) 1 KHC 359 : (2015) 1 KLJ 648 : (2015) 1 KLT 453
Constitution of India, 1950 - Article 254General Clauses Act, 1897 - Section 1(3), 3(ii), 5Land Acquisition Act, 1894 - Section 11, 24, 24(1), 24(1)(b), 24(2)