High Courts23 Mar 2015Disposed off
V.P. Harikumar Vs The District Collector, Collectorate, Civil Station, Kottayam and Others
High Court Of Kerala · (2015) 03 KL CK 0324
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 78 of 116
High Courts23 Mar 2015Disposed off
The Secretary, Perinthalmanna Taluk Vs The Kerala Co-operative Tribunal and Others
High Court Of Kerala · (2015) 03 KL CK 0321
Kerala Co-operative Societies Act, 1969 - Section 69Limitation Act, 1963 - Section 5
High Courts23 Mar 2015Allowed
Francis and Others Vs D. Ibrahim and Others
High Court Of Kerala · (2015) 03 KL CK 0320
High Courts23 Mar 2015Dismissed
Moncy T. Malikkal and Others Vs Abu N. and Others
High Court Of Kerala · (2015) 03 KL CK 0303
High Courts23 Mar 2015Disposed off
G. Muraleedharan Kurup Vs M.G. University and Others
High Court Of Kerala · (2015) 03 KL CK 0229
High Courts23 Mar 2015Allowed
V. Govindan Kutty Vs Chelakkara Grama Panchayath and Others
High Court Of Kerala · (2015) 03 KL CK 0204
Kerala Panchayat Raj Act, 1994 - Section 233, 233(4), 233A, 235(F), 235(H)
High Courts23 Mar 2015Dismissed
Gracy Vincent Vs Thrissur Corporation and Others
High Court Of Kerala · (2015) 03 KL CK 0133
Constitution of India, 1950 - Article 21Kerala Municipalities Act, 1994 - Section 382
High Courts23 Mar 2015Dismissed
Manoj P. Joy Vs Rajagopalan Chettiyar and Others
High Court Of Kerala · (2015) 03 KL CK 0120
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts23 Mar 2015
Binu Paul Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0119
Constitution of India, 1950 - Article 21, 48-A, 51-A(g)Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 - Section 9Mines and Minerals (Development and Regulation) Act, 1957 - Section 14, 15
High Courts23 Mar 2015Disposed off
Sona. P. Sudhakaran Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0107
Constitution of India, 1950 - Article 14
High Courts23 Mar 2015Allowed
N.R. Geetha Vs Jose Thomas and Others
High Court Of Kerala · (2015) 03 KL CK 0036
Motor Vehicles Act, 1988 - Section 10, 14, 149, 149(2), 149(2)(a)
High Courts23 Mar 2015Disposed off
All Kerala River Protection Council Vs State of Kerala and Others
High Court Of Kerala · (2015) 2 ILR Ker 409 : (2015) 2 KHC 359 : (2015) 2 KLT 78
Constitution of India, 1950 - Article 21, 47, 48, 48A, 48-AEnvironment (Protection) Act, 1986 - Section 25, 3, 3 (d), 3(1), 5Mines and Minerals (Development and Regulation) Act, 1957 - Section 10, 10, 11, 11, 12, 12
High Courts20 Mar 2015Dismissed
Managing Director and Others Vs Rajendran D. and Others
High Court Of Kerala · (2015) 3 ILR Ker 737
High Courts20 Mar 2015Dismissed
Kerala Water Authority Vs Rajendran
High Court Of Kerala · (2015) 4 KHC 95 : (2015) 3 KLJ 593 : (2015) 3 KLT 461
Kerala Lok Ayukta Act, 1999 - Section 2, 2(b), 2(h), 2(k), 7
High Courts20 Mar 2015Dismissed
Alex Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0276
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 157(2), 173(2), 173(8), 190Penal Code, 1860 (IPC) - Section 279
High Courts20 Mar 2015Disposed off
Thomaskutty Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0236
High Courts20 Mar 2015Dismissed
Anandu P.S. and Others Vs Mahatma Gandhi University and Others
High Court Of Kerala · (2015) 03 KL CK 0228
High Courts20 Mar 2015Dismissed
Muhammed Dilufar Rasal P. Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0227
High Courts20 Mar 2015Dismissed
Stellus Netto Vs Stanly Alby and Others
High Court Of Kerala · (2015) 03 KL CK 0214
High Courts20 Mar 2015Disposed off
Keltron IT Business Group Vs Union of India and Others
High Court Of Kerala · (2015) 03 KL CK 0182