High Courts25 Mar 2015Dismissed
Babu Raghavendra Pai V. Vs V. Gopalakrishna Prabu and Others
High Court Of Kerala · (2015) 3 ILR Ker 83 : (2015) 3 KHC 225
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 77 of 116
High Courts25 Mar 2015Disposed off
Biju K.V. Vs Neenu Roy
High Court Of Kerala · (2015) 2 ILR Ker 772 : (2015) 2 KHC 634
Hindu Minority and Guardianship Act, 1956 - Section 13
High Courts25 Mar 2015
George Joseph and Others Vs The Pala Municipality and Others
High Court Of Kerala · (2015) 2 ILR Ker 735 : (2015) 2 KHC 431 : (2015) 2 KLJ 721 : (2015) 2 KLT 551
Land Acquisition Act, 1894 - Section 4(1), 6, 9
High Courts25 Mar 2015Allowed
Usha and Others Vs Muhammed P.M. and Others
High Court Of Kerala · (2015) 03 KL CK 0134
High Courts25 Mar 2015Allowed
Muhammed Subair Vs Corporation of Kozhikode
High Court Of Kerala · (2015) 2 ILR Ker 880 : (2015) 3 KHC 307 : (2015) 2 KLT 757
Constitution of India, 1950 - Article 14, 300AKerala Municipalities Act, 1994 - Section 393
High Courts25 Mar 2015Disposed off
Anthapilly Plantation Vs State of Kerala and Others
High Court Of Kerala · (2015) 2 ILR Ker 643 : (2015) 2 KHC 425 : (2015) 2 KLT 435
Constitution of India, 1950 - Article 226
High Courts25 Mar 2015Dismissed
Haridas P.R. Vs Siyad Hassan and Others
High Court Of Kerala · (2015) 03 KL CK 0037
Kerala Panchayat Raj Act, 1994 - Section 232, 233
High Courts24 Mar 2015Allowed
K.K. Remadevi Vs Union Bank of India and Others
High Court Of Kerala · (2015) 03 KL CK 0305
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 11A
High Courts24 Mar 2015Allowed
Harilal J. Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0304
High Courts24 Mar 2015Allowed
Aswathi Vinod and Others Vs Oriental Insurance Co. Ltd.
High Court Of Kerala · (2015) 03 KL CK 0285
High Courts24 Mar 2015Dismissed
R. Vinayakumar Vs A.A. Raouf and Others
High Court Of Kerala · (2015) 3 KHC 787 : (2015) 3 KLJ 97
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 5
High Courts24 Mar 2015Allowed
Acumen Capital Market (India) Ltd. Vs C.C.E., Customs and S.T., Cochin
High Court Of Kerala · (2015) 39 STR 815
Central Excises and Salt Act, 1944 - Section 35B(5)
High Courts24 Mar 2015Allowed
Radhakrishna Kurup Vs D. Madhukumar and Others
High Court Of Kerala · (2015) 03 KL CK 0264
High Courts24 Mar 2015Allowed
Ayisha Vs The District Collector and Others
High Court Of Kerala · (2015) 03 KL CK 0237
Land Acquisition Act, 1894 - Section 4(1), 6
High Courts24 Mar 2015Disposed off
K. Kunhalankutty Vs The District Collector and Others
High Court Of Kerala · (2015) 03 KL CK 0230
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 102, 451, 457Kerala Conservation of Paddy Land and Wetland Act, 2008 - Section 20, 20(1)
High Courts24 Mar 2015Dismissed
Mohammad Ashraf and Others Vs The Secretary, Keezhmadu Grama Panchayath and Others
High Court Of Kerala · (2015) 03 KL CK 0215
High Courts24 Mar 2015Allowed
Balakrishnan H. Vs The Manager, Reliance General Insurance Company Ltd.
High Court Of Kerala · (2015) 03 KL CK 0132
High Courts24 Mar 2015Disposed off
J. Ramkumar Vs Ashok Jacob and Others
High Court Of Kerala · (2015) 03 KL CK 0123
High Courts24 Mar 2015Allowed
P.T. Muhammed Ali and Others Vs K.C. Girisha and Others
High Court Of Kerala · (2015) 03 KL CK 0122
High Courts24 Mar 2015Allowed
P.S. Ajikumar Vs Narayanan Chandh Nag and Others
High Court Of Kerala · (2015) 03 KL CK 0121