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High Court Of Kerala judgments, 2015

2,318 judgments · page 75 of 116

High Courts30 Mar 2015

Santha and Others Vs Thankarathinam and Others

High Court Of Kerala · (2015) 03 KL CK 0052

Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(1), 11(2), 11(2)(b), 11(3), 11(4)(i)Registration Act, 1908 - Section 17, 49Transfer of Property Act, 1882 - Section 17
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High Courts30 Mar 2015Dismissed

Thomas Aruja Vs K.V. Manoj and Others

High Court Of Kerala · (2015) CriLJ 2528 : (2015) 2 ILR Ker 829 : (2015) 2 KHC 500 : (2015) 2 KLJ 655 : (2015) 4 KLT 323

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 114, 151, 50, 92Constitution of India, 1950 - Article 134(1)(c), 136, 215, 225, 227Contempt of Courts Act, 1971 - Section 10, 13, 2(1), 2(f), 20
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