High Courts01 Apr 2015Disposed off
M.P. Anitha Vs State of Kerala and Others
High Court Of Kerala · (2015) 04 KL CK 0007
Constitution of India, 1950 - Article 226
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 74 of 116
High Courts01 Apr 2015Dismissed
Ganesh Vs S. Brahmanand and Others
High Court Of Kerala · (2015) 04 KL CK 0003
Constitution of India, 1950 - Article 227
High Courts31 Mar 2015Dismissed
Radhakrishnan Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0308
Protection of Women From Domestic Violence Act, 2005 - Section 12, 18(a), 19(8), 19(d), 2(a)
High Courts31 Mar 2015Dismissed
Johny Mathai Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0307
Criminal Procedure Code, 1973 (CrPC) - Section 468, 468(2)(c), 469, 472, 473Penal Code, 1860 (IPC) - Section 34, 406
High Courts31 Mar 2015Allowed
Xavier''s Residency Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0290
Constitution of India, 1950 - Article 13(3)(a), 14, 19, 19 (1), 19(1)Penal Code, 1860 (IPC) - Section 478, 479, 480, 481, 482
High Courts31 Mar 2015Dismissed
Balachandran Nair Vs Simon and Others
High Court Of Kerala · (2015) 03 KL CK 0255
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 19, Order 41 Rule 21
High Courts31 Mar 2015Allowed
Bajaj Alliance General Insurance Company Ltd. Vs Soman Nair E.N. and Others
High Court Of Kerala · (2015) 03 KL CK 0254
Constitution of India, 1950 - Article 141Motor Vehicles Act, 1988 - Section 162, 163, 163A, 165, 166
High Courts31 Mar 2015Disposed off
Amrut Distilleries Ltd. Vs State of Kerala
High Court Of Kerala · (2015) 3 KHC 154 : (2015) 2 KLT 961
High Courts31 Mar 2015Dismissed
Muhammad Bifin Vs University of Calicut and Others
High Court Of Kerala · (2015) 03 KL CK 0217
High Courts31 Mar 2015Dismissed
Manathrakkattu Padasekhara Nellulpadaka Samithy and Others Vs The District Manager, Matsyafed and Others
High Court Of Kerala · (2015) 03 KL CK 0205
Criminal Procedure Code, 1973 (CrPC) - Section 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts31 Mar 2015Disposed off
Thomas J. Vayalat Vs The Assistant Provident Fund Commissioner
High Court Of Kerala · (2015) 03 KL CK 0198
Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 1, 1(5), 17B, 2A, 7A
High Courts31 Mar 2015
State of Kerala and Others Vs Green Seven Resorts (P) Ltd. and Others
High Court Of Kerala · (2015) 2 KHC 580
Constitution of India, 1950 - Article 13(3)(a), 14, 19, 19(1), 19(1)(a)Penal Code, 1860 (IPC) - Section 478, 479, 480, 481, 482
High Courts31 Mar 2015Allowed
Jayamon Vs Regional Transport Authority and Others
High Court Of Kerala · (2016) 1 ILR (Ker) 70 : (2015) 2 KHC 685
Motor Vehicles Act, 1988 - Section 51
High Courts31 Mar 2015Partly Allowed
State of Kerala Vs Greeen Seven Resorts Private Limited
High Court Of Kerala · (2015) 2 KLT 347
Constitution of India, 1950 - Article 13(3)(a), 14, 19, 19(1), 19(1)(a)Penal Code, 1860 (IPC) - Section 478, 479, 480, 481, 482
High Courts31 Mar 2015Dismissed
Sayed Mohammed Koya Thangal P. Vs Administration of the Union Territory of Lakshadweep and Others
High Court Of Kerala · (2015) 3 ILR Ker 409 : (2015) 2 KHC 525 : (2015) 3 KLT 112
Constitution of India, 1950 - Article 107, 111, 168, 200, 245General Clauses Act, 1897 - Section 5, 5(1)Kerala Chitties Act, 1975 - Section 4(1a)
High Courts31 Mar 2015
Principal Chief Conservator of Forests (The Chief Wildlife Warden) and Others Vs The Secretary, Paramekkavu Devaswom
High Court Of Kerala · (2015) 5 FLT 878 : (2015) 3 ILR Ker 11 : (2015) 3 KHC 351 : (2015) 3 KLJ 54
Wild Life (Protection) Act, 1972 - Section 38-I, 40, 40(2), 40(3), 40(4)
High Courts31 Mar 2015Dismissed
Nagendra Mani N. Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KHC 313
Contract Act, 1872 - Section 72Kerala Motor Vehicles Taxation Act, 1976 - Section 2(e), 3
High Courts31 Mar 2015Dismissed
Sajeev M.E. Vs The Rajakumari Grama Panchayath and Others
High Court Of Kerala · (2015) 03 KL CK 0049
Constitution of India, 1950 - Article 226, 243-O(b)Kerala Panchayat Raj Act, 1994 - Section 149, 149(4)
High Courts31 Mar 2015
Secretary to Government Department of Agriculture, Government of Kerala and Others Vs Union of India and Others
High Court Of Kerala · (2015) 40 STR 438 : (2016) 87 VST 30
Constitution of India, 1950 - Article 162, 246Finance Act, 1994 - Section 65(B)(37), 66 B
High Courts31 Mar 2015Disposed off
Muhammed Shafi Vs The Kerala State Financial Enterprises Ltd. and Others
High Court Of Kerala · (2015) 03 KL CK 0028