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High Court Of Kerala judgments, 2015

2,318 judgments · page 73 of 116

High Courts06 Apr 2015Dismissed

Maniyan Nadar and Others Vs Harikumar and Others

High Court Of Kerala · AIR 2015 Ker 183 : (2015) 2 KHC 673 : (2015) 2 KLJ 831

Contract Act, 1872 - Section 11, 2, 32, 56, 64Hindu Minority and Guardianship Act, 1956 - Section 11, 6, 8, 8(2)Specific Relief Act, 1963 - Section 31, 33, 33(1), 34
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High Courts06 Apr 2015Disposed off

Asha Jose Vs Jayakrishnan and Others

High Court Of Kerala · (2015) 04 KL CK 0010

Criminal Procedure Code, 1973 (CrPC) - Section 482Evidence Act, 1872 - Section 45Negotiable Instruments Act, 1881 (NI) - Section 138
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High Courts01 Apr 2015Dismissed

M.P. Chothy Vs Subhash and Others

High Court Of Kerala · (2015) 04 KL CK 0122

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 190(1)(a), 190(1)(b), 200, 202Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(5)
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