COURT ARCHIVE

High Court Of Kerala judgments, 2015

2,318 judgments · page 71 of 116

High Courts08 Apr 2015Disposed off

Jose Vs The Assistant Sub Inspector of Police, Peramanglam Police Station and Others

High Court Of Kerala · (2015) 04 KL CK 0109

Evidence Act, 1872 - Section 27Mines and Minerals (Development and Regulation) Act, 1957 - Section 23A, 4(1A)

High Courts08 Apr 2015Disposed off

Shaji Beegum Vs The Village Officer, Krishnapuram Village

High Court Of Kerala · (2015) 04 KL CK 0106

Evidence Act, 1872 - Section 27Mines and Minerals (Development and Regulation) Act, 1957 - Section 23A, 4(1A)

High Courts08 Apr 2015Disposed off

Padichery Moyyarikkandy Subaida Vs Aryakkul Suhara and Others

High Court Of Kerala · (2015) 04 KL CK 0105

Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 226, 227

High Courts08 Apr 2015Dismissed

R.N.K. Sankar and Others Vs State of Kerala and Others

High Court Of Kerala · (2015) 04 KL CK 0099

Indian Medical Council Act, 1956 - Section 20, 33

High Courts08 Apr 2015Disposed off

Sakeef Vs The Deputy Tahsildar (R.R.), Pattambi Taluk Office

High Court Of Kerala · (2015) 04 KL CK 0098

Evidence Act, 1872 - Section 27Mines and Minerals (Development and Regulation) Act, 1957 - Section 23A, 4(1A)

High Courts08 Apr 2015Disposed off

Joushar K. Vs The Revenue Divisional Officer, Tirur and Others

High Court Of Kerala · (2015) 04 KL CK 0087

Evidence Act, 1872 - Section 27Mines and Minerals (Development and Regulation) Act, 1957 - Section 23A, 4(1A)

High Courts08 Apr 2015Allowed

Kavukutty and Others Vs Baby and Others

High Court Of Kerala · (2016) 1 ILR (Ker) 92 : (2015) 5 KHC 642 : (2015) 4 KLJ 771

Transfer of Property Act, 1882 - Section 54

High Courts08 Apr 2015Dismissed

Shaju P.D. Vs The Licencing Authority and Assistant Drug Controller, Drugs Control Department and Others

High Court Of Kerala · (2015) 04 KL CK 0082

Specific Relief Act, 1963 - Section 6

High Courts08 Apr 2015Disposed off

Rakesh and Others Vs The Assistant Sub Inspector, Cheruthuruthy Police Station

High Court Of Kerala · (2015) 04 KL CK 0081

Evidence Act, 1872 - Section 27Mines and Minerals (Development and Regulation) Act, 1957 - Section 23A, 4(1A)

High Courts08 Apr 2015Disposed off

Baburaj M.S. Vs State of Kerala and Others

High Court Of Kerala · (2015) 3 KHC 537

Kerala University Act, 1974 - Section 80A

High Courts08 Apr 2015Disposed off

Gazabo Builders and Developers Pvt. Ltd. Vs State of Kerala and Others

High Court Of Kerala · (2015) 04 KL CK 0078

High Courts08 Apr 2015Disposed off

Noushath Vs Deputy Tahsildar (Inspection)

High Court Of Kerala · (2015) 04 KL CK 0077

Evidence Act, 1872 - Section 27Mines and Minerals (Development and Regulation) Act, 1957 - Section 23A, 4(1A)

High Courts08 Apr 2015Disposed off

Sreenivasan Vs The Revenue Divisional Officer and Others

High Court Of Kerala · (2015) 04 KL CK 0072

Evidence Act, 1872 - Section 27Mines and Minerals (Development and Regulation) Act, 1957 - Section 23A, 4(1A)

High Courts08 Apr 2015Dismissed

Cattle Race Club of India and Others Vs State of Kerala and Others

High Court Of Kerala · (2015) 5 FLT 739 : (2015) 3 ILR Ker 49 : (2015) 3 KHC 114

Constitution of India, 1950 - Article 141, 254, 254(1), 51a(g)Prevention of Cruelty to Animals Act, 1960 - Section 11, 11(1), 11(1)(a), 11(1)(m)(ii), 11(3)

High Courts08 Apr 2015Dismissed

Kunhiraman K. Vs Commissioner HR and CE (Administration) Department and Others

High Court Of Kerala · (2015) 2 ILR Ker 925 : (2015) 3 KHC 626

Madras Hindu Religious and Charitable Endowments Act, 1951 - Section 22, 26, 26(1), 26(1)(b), 39

High Courts08 Apr 2015Partly Allowed

Shaji Andrews Vs State of Kerala and Others

High Court Of Kerala · (2015) 3 KHC 219 : (2015) 3 KLJ 49 : (2015) 2 KLT 1029

Constitution of India, 1950 - Article 14, 19(1)(g), 21, 300ACriminal Procedure Code, 1973 (CrPC) - Section 102, 173(2)Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 - Section 20, 23, 25

High Courts08 Apr 2015Disposed off

Indus Ind Bank Ltd. Vs Joint Regional Transport Officer and Others

High Court Of Kerala · (2015) 04 KL CK 0031

Motor Vehicles Act, 1988 - Section 51, 51(5)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2)

High Courts08 Apr 2015Dismissed

Nair Service Society Vs Government of Kerala and Others

High Court Of Kerala · (2015) 2 KHC 725 : (2015) 2 KLJ 731 : (2015) 2 KLT 625

Constitution of India, 1950 - Article 14, 19(1)(g), 26, 26(a), 30Kerala Education Act, 1958 - Section 10, 11, 13, 15, 2Kerala University Act, 1974 - Section 57(3)

High Courts08 Apr 2015Disposed off

Local Level Monitoring Committee Constituted and Others Vs Mariumma and Others

High Court Of Kerala · (2015) 3 KHC 19

Kerala Conservation of Paddy Land and Wetland Act, 2008 - Section 5, 5(4), 5(4)(i)Kerala Land Tax Act, 1961 - Section 18, 2(xii), 2(xviii), 5(4)

High Courts08 Apr 2015Disposed off

Local Level Monitoring Committee and Others Vs Mariumma and Others

High Court Of Kerala · (2015) 2 KLJ 861 : (2015) 2 KLT 516

Kerala Conservation of Paddy Land and Wetland Act, 2008 - Section 2(xii), 2(xviii), 5, 5(4), 5(4)(i)Kerala Land Tax Act, 1961 - Section 18