High Courts10 Apr 2015Allowed
Punjab National Bank Vs The Labour Court and Others
High Court Of Kerala · (2015) 2 LLN 400
Industrial Disputes Act, 1947 - Section 11A
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 70 of 116
High Courts10 Apr 2015Allowed
C.P. Velayudhan and Others Vs Shajitha and Others
High Court Of Kerala · (2015) 6 ALLMR 6
High Courts09 Apr 2015Dismissed
The Manager, Juma-Ath High School Vs Y. Saramma and Others
High Court Of Kerala · (2015) 04 KL CK 0133
High Courts09 Apr 2015Dismissed
Leelamma Abraham Vs Gentlemen Chit Funds Company (India) Pvt. Ltd. and Others
High Court Of Kerala · (2015) 04 KL CK 0132
Criminal Procedure Code, 1973 (CrPC) - Section 357(1), 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts09 Apr 2015Dismissed
Sukumaran Vs Gentleman Chit Funds Company (India) Pvt. Ltd. and Others
High Court Of Kerala · (2015) 04 KL CK 0131
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357 (3)Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts09 Apr 2015Allowed
A. Sainulabdeen and Others Vs Baiju D. and Others
High Court Of Kerala · (2015) 04 KL CK 0125
High Courts09 Apr 2015Allowed
Jameela Vs State of Kerala and Others
High Court Of Kerala · (2015) 04 KL CK 0100
Kerala Land Tax Act, 1961 - Section 18
High Courts09 Apr 2015
Babu Abraham and Others Vs C. Philip George and Others
High Court Of Kerala · (2015) 04 KL CK 0088
High Courts09 Apr 2015Allowed
Asokan P.K. Vs Stephen Pinheiro and Others
High Court Of Kerala · (2015) 04 KL CK 0073
High Courts09 Apr 2015Allowed
Samseer K. Vs M. Satheesan and Others
High Court Of Kerala · (2015) 04 KL CK 0059
High Courts09 Apr 2015Dismissed
Tesla Thomas Vs State of Kerala and Others
High Court Of Kerala · (2015) 04 KL CK 0039
Homoeopathy Central Council Act, 1973 - Section 20
High Courts09 Apr 2015Partly Allowed
Venkitachalam and Others Vs State of Kerala
High Court Of Kerala · (2015) 04 KL CK 0038
Criminal Procedure Code, 1973 (CrPC) - Section 313, 468(2)(c)Kerala Forest Act, 1961 - Section 27 (1)e(iii), 27(1)e (iii), 27(1)e(iii), 27(1)e(iv), 69
High Courts09 Apr 2015
State of Kerala and Others Vs Thara Jayakumar and Others
High Court Of Kerala · (2015) 2 ILR Ker 849 : (2015) 3 KHC 1 : (2015) 2 KLT 775
High Courts09 Apr 2015Partly Allowed
M.A.K. Agro Commodities Trading Co. Pvt. Ltd. Vs Intelliegence Office (IB) and Others
High Court Of Kerala · (2015) 04 KL CK 0009
Kerala General Sales Tax Act, 1963 - Section 17(3), 45A(2), 55B
High Courts09 Apr 2015
International Merchandiuce Trade and Exports Pvt. (Ltd) and Others Vs Intelligence Officer (IB) and Others
High Court Of Kerala · (2015) 04 KL CK 0008
Constitution of India, 1950 - Article 226Kerala General Sales Tax Act, 1963 - Section 17(3), 45A, 45A(2), 55B
High Courts08 Apr 2015Disposed off
S.D. Jeyaprasad Vs Government of Kerala and Others
High Court Of Kerala · (2015) 04 KL CK 0121
High Courts08 Apr 2015Disposed off
Shamsad Vs The Village Officer, Koduvayur Village and Others
High Court Of Kerala · (2015) 04 KL CK 0120
Evidence Act, 1872 - Section 27Mines and Minerals (Development and Regulation) Act, 1957 - Section 23A, 4(1A)
High Courts08 Apr 2015Disposed off
Muhammad Ikbaal Vs State of Kerala and Others
High Court Of Kerala · (2015) 04 KL CK 0114
High Courts08 Apr 2015Disposed off
Ali Vs Deputy Tahasildar (Inspection)
High Court Of Kerala · (2015) 04 KL CK 0113
Evidence Act, 1872 - Section 27Mines and Minerals (Development and Regulation) Act, 1957 - Section 23A, 4(1A)
High Courts08 Apr 2015Disposed off
Gireesan K. Vs The Sub Inspector of Police, Mannarkkad Police Station
High Court Of Kerala · (2015) 04 KL CK 0112
Mines and Minerals (Development and Regulation) Act, 1957 - Section 23A, 4(1A)