High Courts10 Apr 2015Disposed off
IVRCL Limited Vs Union of India
High Court Of Kerala · (2015) 04 KL CK 0067
Arbitration and Conciliation Act, 1996 - Section 11, 11(4), 11(6), 11(8)Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 69 of 116
High Courts10 Apr 2015
Mohamedunni Vs The Deputy Tahsildar and Others
High Court Of Kerala · (2015) 04 KL CK 0061
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 451, 457Kerala Conservation of Paddy Land and Wetland Act, 2008 - Section 20, 20(1)
High Courts10 Apr 2015Dismissed
V.G. Vinodkumar Vs State of Kerala and Others
High Court Of Kerala · (2015) 04 KL CK 0060
Constitution of India, 1950 - Article 356Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 190(1), 192, 192(1), 197Penal Code, 1860 (IPC) - Section 294(b), 323, 341, 354, 506(ii)
High Courts10 Apr 2015
KMCT Ayurveda Medical College Vs Union of India and Others
High Court Of Kerala · (2015) 04 KL CK 0052
Indian Medicine Central Council Act, 1970 - Section 13A, 36
High Courts10 Apr 2015Dismissed
Mariam Beevi Vs The Secretary, Athirampuzha Grama Panchayath and Others
High Court Of Kerala · (2015) 2 ILR Ker 976 : (2015) 3 KHC 199 : (2015) 2 KLJ 844 : (2015) 2 KLT 768
Constitution of India, 1950 - Article 226Kerala Panchayat Raj Act, 1994 - Section 169Right to Information Act, 2005 - Section 2, 2(a), 3, 3(23), 4
High Courts10 Apr 2015Allowed
T.J. Simon Vs Kerala Water Authority and Others
High Court Of Kerala · (2015) 04 KL CK 0050
High Courts10 Apr 2015Dismissed
Akash Dev Vs The State of Kerala and Others
High Court Of Kerala · (2015) 3 KLJ 32
Motor Vehicles Act, 1988 - Section 100, 100(3), 104, 70, 71
High Courts10 Apr 2015Partly Allowed
Sajeevan and Others Vs State of Kerala
High Court Of Kerala · (2015) 04 KL CK 0048
Criminal Procedure Code, 1973 (CrPC) - Section 209, 232, 235(1), 313, 357(1)(b)Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 109, 307, 324, 326, 34
High Courts10 Apr 2015Dismissed
All Kerala Co-operative Agricultural and Rural Development Bank Employees Association Vs The Deputy Registrar (Administration) and Others
High Court Of Kerala · (2015) 04 KL CK 0044
Kerala Co-operative Societies Act, 1969 - Section 2(oc), 28(1D)
High Courts10 Apr 2015Dismissed
P.P. Adbussamad Vs The District Educational Officer and Others
High Court Of Kerala · (2015) 04 KL CK 0043
Constitution of India, 1950 - Article 226Societies Registration Act, 1860 - Section 4
High Courts10 Apr 2015Dismissed
Janet J. Vs State of Kerala and Others
High Court Of Kerala · (2015) 04 KL CK 0042
Constitution of India, 1950 - Article 226, 311
High Courts10 Apr 2015Disposed off
Perambra Area Estate Labour Union and Others Vs Director, Indian Institute of Spices Research (I.C.A.R.) and Others
High Court Of Kerala · (2015) 04 KL CK 0040
Constitution of India, 1950 - Article 226
High Courts10 Apr 2015Dismissed
K.K. Susheela Vs State of Kerala and Others
High Court Of Kerala · (2015) 04 KL CK 0037
High Courts10 Apr 2015Allowed
Sindhu George Vs The Passport Officer and Others
High Court Of Kerala · (2015) 2 ILR Ker 629 : (2015) 2 KHC 708 : (2016) 1 RCR(Criminal) 590
Citizenship Act, 1955 - Section 3(i), 3(ii), 7AConstitution of India, 1950 - Article 5, 8Passports Act, 1967 - Section 5, 6
High Courts10 Apr 2015Dismissed
The principal, Karuna Medical College Vs The Admission Supervisory Committee and Fee Regulatory Committee for Professional Colleges of Kerala and Others
High Court Of Kerala · (2015) 04 KL CK 0035
Constitution of India, 1950 - Article 136, 15, 15(4), 16(4), 162Penal Code, 1860 (IPC) - Section 193, 196, 228
High Courts10 Apr 2015
Venugopala Panicker Vs Unnikrishna Panicker and Others
High Court Of Kerala · (2015) 2 ILR Ker 779 : (2015) 2 KHC 621
Motor Vehicles Act, 1988 - Section 166
High Courts10 Apr 2015Dismissed
Poli K. Ayyampally and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 04 KL CK 0033
Companies Act, 1956 - Section 446, 446(2), 454Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482Negotiable Instruments Act, 1881 (NI) - Section 138, 142
High Courts10 Apr 2015Partly Allowed
Vinodan Vs Sunil Kumar and Others
High Court Of Kerala · (2015) 2 ILR Ker 605 : (2015) 2 KHC 656 : (2015) 2 KLJ 579
Civil Procedure Code, 1908 (CPC) - Order 38 Rule 5Contract Act, 1872 - Section 73, 74, 75Specific Relief Act, 1963 - Section 16, 16(c), 20
High Courts10 Apr 2015Dismissed
Siddiqu T. Vs P. Karunakaran and Others
High Court Of Kerala · (2015) 2 ILR Ker 937 : (2015) 3 KHC 51
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 16, Order 7 Rule 11, 151Representation of the People Act, 1951 - Section 100, 100(1), 100(1)(b), 100(1)(d), 100(1)(d)(ii)
High Courts10 Apr 2015
Paul Rajan Mampilly Vs Veena Theresa Paul
High Court Of Kerala · (2015) 04 KL CK 0017