High Courts10 Apr 2015Allowed
Narikodan Sathyavalli and Others Vs Syndicate Bank, Maloor Branch
High Court Of Kerala · AIR 2015 Ker 209
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 68 of 116
High Courts10 Apr 2015Dismissed
Cochin Co-Operative Hospitals Society Ltd. Vs P.C. Cherian and Others
High Court Of Kerala · (2015) 04 KL CK 0135
Constitution of India, 1950 - Article 243ZL, 243ZTKerala Co-operative Societies Act, 1969 - Section 32, 32(1), 65, 65(6)
High Courts10 Apr 2015Allowed
The Geologist, District Geologist Office, Mining and Geology Department and Others Vs Sunil Kumar and Others
High Court Of Kerala · (2015) 04 KL CK 0134
Control of National Highways (Land and Traffic) Act, 2002 - Section 2(c)Land Acquisition Act, 1894 - Section 17Railways Act, 1989 - Section 11, 11(a), 14, 16, 16(1)
High Courts10 Apr 2015
The President, Pathanamthitta Service Co-Operative Bank Ltd. Vs Jolly Cherian and Others
High Court Of Kerala · (2015) 04 KL CK 0128
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, 34Industrial Disputes Act, 1947 - Section 33C, 33C(2)Kerala Shops and Commercial Establishment Act, 1960 - Section 18
High Courts10 Apr 2015Dismissed
Joy K. Mathew Vs State of Kerala and Others
High Court Of Kerala · (2015) 04 KL CK 0127
Arms Act, 1959 - Section 14, 15, 18
High Courts10 Apr 2015Disposed off
Padmakumar. P. Vs State of Kerala and Others
High Court Of Kerala · (2015) 04 KL CK 0126
Special Marriage Act, 1954 - Section 5, 6 (3)
High Courts10 Apr 2015Dismissed
Luka Devassia Vs Regional Transport and Others
High Court Of Kerala · (2015) 3 KLJ 76
Constitution of India, 1950 - Article 32Motor Vehicles Act, 1988 - Section 100, 100(1), 100(2), 100(3), 102
High Courts10 Apr 2015Dismissed
Luka Devassia Vs Regional Transport Authority, Ernakulam and Others
High Court Of Kerala · (2015) 04 KL CK 0115
Constitution of India, 1950 - Article 32Motor Vehicles Act, 1988 - Section 100, 100(1), 100(2), 100(3), 102
High Courts10 Apr 2015Disposed off
Resmi S. Rajan Vs Indian Bank and Others
High Court Of Kerala · (2015) 04 KL CK 0111
High Courts10 Apr 2015Disposed off
Abdul Manaf T.A. Vs Chemnad Grama Panchayath and Others
High Court Of Kerala · (2015) 04 KL CK 0110
Kerala Panchayat Raj Act, 1994 - Section 235W
High Courts10 Apr 2015Disposed off
Muhammed Abdul Nazir Vs State of Kerala and Others
High Court Of Kerala · (2015) 04 KL CK 0108
High Courts10 Apr 2015Partly Allowed
Nazeer Vs State of Kerala
High Court Of Kerala · (2015) 04 KL CK 0107
Criminal Procedure Code, 1973 (CrPC) - Section 313Kerala Forest Act, 1961 - Section 27(1)(e)(iii), 27(1)(e)(iv), 69Penal Code, 1860 (IPC) - Section 225(B)
High Courts10 Apr 2015Allowed
K.V. Vidyalatha Vs Assistant Educational Officer, Valappad and Others
High Court Of Kerala · (2015) 04 KL CK 0102
High Courts10 Apr 2015Disposed off
Mathew K.T. Vs State of Kerala and Others
High Court Of Kerala · (2015) 04 KL CK 0101
Arms Act, 1959 - Section 14, 15
High Courts10 Apr 2015Allowed
Geologist Vs Sunil Kumar
High Court Of Kerala · (2015) 3 ILR Ker 89 : (2015) 3 KLT 42
Control of National Highways (Land and Traffic) Act, 2002 - Section 2(c)Land Acquisition Act, 1894 - Section 17Railways Act, 1989 - Section 10(1), 11, 11(a), 14, 16
High Courts10 Apr 2015Allowed
K. Ramachandran Vs Aboobaker Hussain and Others
High Court Of Kerala · (2015) 04 KL CK 0089
Constitution of India, 1950 - Article 226
High Courts10 Apr 2015Disposed off
C.G. Prabhakaran Vs University of Calicut and Others
High Court Of Kerala · (2015) 04 KL CK 0083
High Courts10 Apr 2015Disposed off
Anil Varghese Vs The District Magistrate and District Collector and Others
High Court Of Kerala · (2015) 04 KL CK 0076
Arms Act, 1959 - Section 14, 15
High Courts10 Apr 2015Disposed off
Athul K.S. Vs Kerala State Sports Council and Others
High Court Of Kerala · (2015) 04 KL CK 0075
High Courts10 Apr 2015Allowed
Nasurudin M. and Others Vs Siby Kuriakose and Others
High Court Of Kerala · (2015) 04 KL CK 0074