High Courts20 May 2015Partly Allowed
Joshy Vs State of Kerala
High Court Of Kerala · (2015) 05 KL CK 0086
Penal Code, 1860 (IPC) - Section 323, 324, 325, 341
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 66 of 116
High Courts20 May 2015Partly Allowed
Vijayappan Vs State of Kerala
High Court Of Kerala · (2015) 05 KL CK 0085
Criminal Procedure Code, 1973 (CrPC) - Section 232, 313
High Courts20 May 2015Dismissed
Anil Kumar Vs State of Kerala
High Court Of Kerala · (2015) 3 KLT 856
High Courts20 May 2015Dismissed
State of Kerala Vs Edward John
High Court Of Kerala · AIR 2015 Ker 295 : (2015) 3 ILR Ker 210 : (2015) 3 KHC 867 : (2015) 3 KLJ 110 : (2015) 2 KLT 967
Civil Procedure Code, 1908 (CPC) - Section 80Interest Act, 1978 - Section 3
High Courts20 May 2015Dismissed
Vithura Sree Mahadevar Temple Trust and Others Vs The District Collector and Others
High Court Of Kerala · (2015) 05 KL CK 0063
Transfer of Property Act, 1882 - Section 108
High Courts20 May 2015
Saji Mathew Vs Ajithkumar and Others
High Court Of Kerala · (2016) 1 ILR (Ker) 18
Motor Vehicles Act, 1988 - Section 149(2)(b), 2(11)
High Courts20 May 2015Dismissed
Krishnankutty Pillai Vs State of Kerala
High Court Of Kerala · (2015) 3 KHC 245
Criminal Procedure Code, 1973 (CrPC) - Section 232, 313, 428Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302
High Courts20 May 2015Allowed
K. Sodaran Vs State of Kerala and Others
High Court Of Kerala · (2015) 05 KL CK 0060
Arbitration Act, 1940 - Section 17, 30, 33Civil Procedure Code, 1908 (CPC) - Section 3, 34
High Courts20 May 2015Allowed
C.K. Joseph Vs Kerala State Electricity Board and Others
High Court Of Kerala · (2015) 4 ILR (Ker) 770 : (2015) 4 KHC 701
Penal Code, 1860 (IPC) - Section 418Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts20 May 2015Dismissed
St. Geroge''s Jacobite Syrian Church Mannathur and Others Vs Ouseph Cheriyan and Others
High Court Of Kerala · (2015) 3 KHC 471 : (2015) 3 KLJ 223
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, 11, 92, 99Constitution of India, 1950 - Article 19, 26
High Courts20 May 2015Dismissed
Saby Chacko and Others Vs The Manjalloor Grama Panchayath and Others
High Court Of Kerala · (2015) 05 KL CK 0055
High Courts20 May 2015Dismissed
Binani Zinc Employees'' Multipurpose Co-operative Society Ltd. and Others Vs Lizy Rajan and Others
High Court Of Kerala · (2015) 05 KL CK 0054
Constitution of India, 1950 - Article 226, 227Kerala Co-operative Societies Act, 1969 - Section 69Kerala Shops and Commercial Establishment Act, 1960 - Section 18
High Courts20 May 2015Allowed
Rohini Prasad and Others Vs Union of India and Others
High Court Of Kerala · (2015) 05 KL CK 0053
High Courts20 May 2015
Raman Vs Cochin Devaswom Board
High Court Of Kerala · (2015) 3 ILR Ker 609 : (2015) 3 KHC 182 : (2015) 2 KLJ 791 : (2015) 3 KLT 928
Civil Procedure Code, 1908 (CPC) - Section 60Contract Act, 1872 - Section 124
High Courts20 May 2015Dismissed
Manuel Sons Financial Enterprises (P) Ltd. Vs Ramakrishnan and Others
High Court Of Kerala · (2015) 3 KHC 141 : (2015) 2 KLJ 812 : (2015) 2 KLT 984
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 23 Rule 3, Order 23 Rule 3-A, Order 3 Rule 4, Order 3 Rule 4(5)Constitution of India, 1950 - Article 235
High Courts20 May 2015Allowed
Kanaka Silks Vs V. Noushad and Others
High Court Of Kerala · (2015) 3 KHC 380 : (2015) 3 KLJ 182 : (2015) 4 RCR(Civil) 392
Trade Marks Act, 1999 - Section 29
High Courts20 May 2015
The Oriental Insurance Co. Ltd. Vs Shobhana Omanakuttan and Others
High Court Of Kerala · (2015) 3 ILR Ker 103 : (2015) 3 KLJ 294
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 9Motor Vehicles Act, 1988 - Section 140, 166, 168, 170Penal Code, 1860 (IPC) - Section 279, 304-A, 338
High Courts20 May 2015Allowed
Vijayamma Vs The State of Kerala
High Court Of Kerala · (2015) 05 KL CK 0038
Criminal Procedure Code, 1973 (CrPC) - Section 313, 386(b)(i)
High Courts20 May 2015Disposed off
Rajesh A.S. Vs Kerala Water Authority and Others
High Court Of Kerala · (2015) 05 KL CK 0037
High Courts20 May 2015Dismissed
Shuhaib Hameed Vs James Albert and Others
High Court Of Kerala · (2015) 3 KHC 343