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High Court Of Kerala judgments, 2015

2,318 judgments · page 64 of 116

High Courts22 May 2015Disposed off

Shyam Balakrishnan Vs State of Kerala and Others

High Court Of Kerala · (2015) 3 CCR 315 : (2015) 4 Crimes 191 : (2015) 2 ILR Ker 801 : (2015) 3 KHC 84 : (2015) 2 KLJ 802 : (2015) 2 KLT 927 : (2015) 3 RCR(Criminal) 777

Constitution of India, 1950 - Article 21, 22(1), 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 41
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High Courts22 May 2015

Rajeev Vs The State of Kerala

High Court Of Kerala · (2015) 05 KL CK 0041

Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 - Section 41Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(1), 20(b)(ii)(A), 36, 36A, 36A(1)
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High Courts22 May 2015Dismissed

Baby Varghese Vs Anitha Roy and Others

High Court Of Kerala · (2015) 3 ACC 661 : (2015) 4 ILR Ker 645 : (2015) 3 KHC 281 : (2015) 3 KLJ 235 : (2015) 3 KLT 78

Constitution of India, 1950 - Article 141Motor Vehicles Act, 1988 - Section 146, 147, 157, 174, 175
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High Courts21 May 2015Dismissed

Vellinkiri Vs State of Kerala

High Court Of Kerala · (2015) 05 KL CK 0064

Criminal Procedure Code, 1973 (CrPC) - Section 232, 313Penal Code, 1860 (IPC) - Section 201, 302, 34
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High Courts21 May 2015Disposed off

Shyni Moolayil and Others Vs State of Kerala

High Court Of Kerala · (2015) 3 ILR Ker 330 : (2015) 3 KHC 179 : (2015) 2 KLJ 799 : (2015) 3 KLT 263 : (2015) 4 RCR(Criminal) 13

Criminal Procedure Code, 1973 (CrPC) - Section 229, 313Motor Vehicles Act, 1988 - Section 185Penal Code, 1860 (IPC) - Section 289, 34, 427, 447
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