High Courts21 May 2015Partly Allowed
Biju Vs State of Kerala and Others
High Court Of Kerala · (2015) 05 KL CK 0045
Criminal Procedure Code, 1973 (CrPC) - Section 386(b)(i), 386(b)(iii)
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 65 of 116
High Courts21 May 2015Allowed
Mohanan M. and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 05 KL CK 0040
High Courts21 May 2015Disposed off
Manju B. Vs Registrar of Co-Operative Societies and Others
High Court Of Kerala · (2015) 05 KL CK 0030
Kerala Lok Ayukta Act, 1999 - Section 12, 12(1), 2(h), 2(o), 8
High Courts21 May 2015Allowed
M.M. Varghese Vs The State of Kerala and Others
High Court Of Kerala · (2015) 05 KL CK 0029
High Courts21 May 2015Dismissed
Shaila Nassar Vs Uzhamalakkal Grama Panchayat and Others
High Court Of Kerala · (2015) 05 KL CK 0027
Constitution of India, 1950 - Article 226Kerala Panchayat Raj Act, 1994 - Section 276
High Courts21 May 2015Dismissed
A.O. Paul Vs Irinjalakkuda Town Co-Operative Bank Ltd. and Others
High Court Of Kerala · (2015) 3 KHC 459
Constitution of India, 1950 - Article 226
High Courts21 May 2015Dismissed
Rermal Padmanabhan Vs Tribunal for Local Self Govt. Institutions and Others
High Court Of Kerala · (2015) 3 ILR Ker 134 : (2015) 3 KHC 406 : (2015) 3 KLT 201
Arbitration and Conciliation Act, 1996 - Section 29, 34, 34(1), 34(3), 43(1)Central Excises and Salt Act, 1944 - Section 35Civil Procedure Code, 1908 (CPC) - Section 100
High Courts21 May 2015Disposed off
Chinnamadath Khadeeja Vs The District Collector, Kannur and Others
High Court Of Kerala · (2015) 05 KL CK 0023
Kerala Building Tax Act, 1975 - Section 9(2), 9(2)(4)
High Courts21 May 2015Dismissed
Ajmal K. Vs The Cochin University of Science and Technology and Others
High Court Of Kerala · (2015) 05 KL CK 0022
High Courts21 May 2015Dismissed
Mathai Thomas Vs Divisional Forest Officer, Achenkovil Forest Division and Others
High Court Of Kerala · (2015) 05 KL CK 0021
High Courts20 May 2015Dismissed
Mohammed Fathahudheen C.C. Vs Union of India and Others
High Court Of Kerala · (2015) 3 LLJ 40
Constitution of India, 1950 - Article 14, 16, 226
High Courts20 May 2015Disposed off
C. Viswanathan Vs Chairman, South Malabar Gramin Bank and Others
High Court Of Kerala · (2015) 3 LLJ 24
High Courts20 May 2015Dismissed
V.V. George Vs State of Kerala
High Court Of Kerala · (2015) CriLJ 4062 : (2015) 3 ILR Ker 749 : (2015) 3 KLJ 131 : (2015) 3 KLT 219
Constitution of India, 1950 - Article 12, 154, 154(1), 154(2)(b), 166Criminal Procedure Code, 1973 (CrPC) - Section 173(1), 173(2), 190(1)(b), 197, 197(1)General Clauses Act, 1897 - Section 2, 2(60)
High Courts20 May 2015Allowed
Bharath Builders Engineers and Contractors Vs Union of India
High Court Of Kerala · (2015) 05 KL CK 0116
Arbitration and Conciliation Act, 1996 - Section 11, 21, 23, 31, 31(7)Interest Act, 1978 - Section 3
High Courts20 May 2015Disposed off
Meethale Abdul Majeed Vs State of Kerala and Others
High Court Of Kerala · (2015) 05 KL CK 0105
Land Acquisition Act, 1894 - Section 18, 28A, 28A(1), 54
High Courts20 May 2015Allowed
Sindhu T.C. and Others Vs Kerala Veterinary and Animal Science University and Others
High Court Of Kerala · (2015) 05 KL CK 0104
Constitution of India, 1950 - Article 14, 16
High Courts20 May 2015Allowed
Nalini Vijayaraghavan Vs State of Kerala and Others
High Court Of Kerala · (2015) 3 KHC 525
Kerala Survey and Boundaries Act, 1961 - Section 6(1)Land Acquisition Act, 1894 - Section 1, 17, 17(4), 3(cc), 4(1)
High Courts20 May 2015Allowed
Leela and Others Vs Rajan and Others
High Court Of Kerala · (2015) 05 KL CK 0102
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Workmens Compensation Act, 1923 - Section 10, 22(2), 3, 4, 4(1)
High Courts20 May 2015Disposed off
Moidunnykutty and Others Vs K.K. Krishnan Nair and Others
High Court Of Kerala · (2015) 05 KL CK 0093
High Courts20 May 2015Dismissed
Remya Raju Vs Kerala Public Service Commission and Others
High Court Of Kerala · (2015) 05 KL CK 0087