High Courts27 Mar 2015Allowed
Blesson Antony Vs The Manager, Brahmandodayam High School and Others
High Court Of Kerala · (2015) 03 KL CK 0221
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 76 of 116
High Courts27 Mar 2015
Sadeer Granites Vs Kavilumpara Grama Panchayat and Others
High Court Of Kerala · (2015) 03 KL CK 0139
High Courts27 Mar 2015Partly Allowed
C.P. Baby Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0138
High Courts27 Mar 2015Allowed
Muneer K. Vs National Insurance Co. Ltd.
High Court Of Kerala · (2015) 03 KL CK 0050
High Courts27 Mar 2015
Royal Pluz Courier and Others Vs Union of India and Others
High Court Of Kerala · (2015) 322 ELT 244
Customs Act, 1962 - Section 45
High Courts27 Mar 2015
All Kerala Federation of Petroleum Traders and Others Vs Union of India and Others
High Court Of Kerala · (2015) 03 KL CK 0045
Constitution of India, 1950 - Article 226
High Courts27 Mar 2015Allowed
Harikumar Vs T.R. Ajith Kumar and Others
High Court Of Kerala · (2015) 03 KL CK 0044
Penal Code, 1860 (IPC) - Section 406, 482
High Courts27 Mar 2015Allowed
Mini Mohanan Vs K.S. Kochumon and Others
High Court Of Kerala · (2015) 03 KL CK 0043
Criminal Procedure Code, 1973 (CrPC) - Section 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts27 Mar 2015Allowed
Renjith Vs Sunil Kumar T. and Others
High Court Of Kerala · (2015) 03 KL CK 0042
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 248(1), 313, 482Penal Code, 1860 (IPC) - Section 120B, 34, 420, 468
High Courts26 Mar 2015Dismissed
Chathan Madhavi Vs Darsana Vasthralayam and Others
High Court Of Kerala · (2015) 03 KL CK 0322
High Courts26 Mar 2015Disposed off
Anil Ravindran Vs N. Venugopal and Others
High Court Of Kerala · (2015) 03 KL CK 0287
Criminal Procedure Code, 1973 (CrPC) - Section 357(3)Negotiable Instruments Act, 1881 (NI) - Section 118(a), 138, 139
High Courts26 Mar 2015Allowed
Joy Cherian Vs Sub Inspector of Police, Thampanoor and Others
High Court Of Kerala · (2015) 3 ILR Ker 236 : (2015) 2 KHC 570
Criminal Procedure Code, 1973 (CrPC) - Section 196, 482Penal Code, 1860 (IPC) - Section 108A, 120B, 124A, 143, 147
High Courts26 Mar 2015Dismissed
K.G. Soudamini Vs The District Collector and Others
High Court Of Kerala · (2015) 2 ILR Ker 794 : (2015) 2 KHC 702
Constitution of India, 1950 - Article 226
High Courts26 Mar 2015
Shaji K.A. Vs The Station House Officer
High Court Of Kerala · (2015) 2 KHC 630
Criminal Procedure Code, 1973 (CrPC) - Section 173, 173(2), 2(d), 2(r), 482Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 - Section 20, 21, 25
High Courts25 Mar 2015Dismissed
V. Fousia Vs The State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0325
High Courts25 Mar 2015Allowed
Parukuttyamma and Others Vs Georgekutty K.V. and Others
High Court Of Kerala · (2015) 03 KL CK 0286
High Courts25 Mar 2015Allowed
P.M. Manukuttan Vs Mahesh P. and Others
High Court Of Kerala · (2015) 03 KL CK 0265
High Courts25 Mar 2015Disposed off
Pradeep P.M. Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0253
High Courts25 Mar 2015Disposed off
C. George Panicker Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0218
Penal Code, 1860 (IPC) - Section 420
High Courts25 Mar 2015Allowed
S. Muhammed Ismail Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0216
Constitution of India, 1950 - Article 14, 19, 226, 253, 254Evidence Act, 1872 - Section 41, 42Forest (Conservation) Act, 1980 - Section 2, 2(i)