High Courts20 Mar 2015
M.K. Kumar Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0181
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 79 of 116
High Courts20 Mar 2015Disposed off
K.G. Viswanathan Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0177
Kerala (Scheduled Castes and Scheduled Tribes) Regulation of Issue of Community Certificates Act, 1996 - Section 11
High Courts20 Mar 2015Dismissed
K.P. Paul Vs The District Collector and Others
High Court Of Kerala · (2015) 03 KL CK 0176
Civil Procedure Code, 1908 (CPC) - Section 11
High Courts20 Mar 2015Dismissed
Sathi B. Vs Labour Court, Kollam
High Court Of Kerala · (2015) 146 FLR 574 : (2015) 2 ILR Ker 552 : (2015) 2 KHC 439 : (2015) 2 KLJ 682 : (2015) 2 KLT 606 : (2015) LabIC 2564 : (2015) LLR 752
Advocates Act, 1961 - Section 30Family Courts Act, 1984 - Section 13Industrial Disputes Act, 1947 - Section 2, 2(II), 2(kkb), 2(r), 36
High Courts20 Mar 2015Disposed off
P.A. Nair Vs Kerala State Electricity Board and Others
High Court Of Kerala · (2015) 03 KL CK 0131
High Courts20 Mar 2015Allowed
K.T. Ranganathan Vs Assistant Commandant CISF Unit and Others
High Court Of Kerala · (2015) 2 KHC 418 : (2015) 2 KLT 429 : (2015) LabIC 2064
High Courts20 Mar 2015Dismissed
Briji Gopal Daga and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0128
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, 141
High Courts20 Mar 2015Allowed
Mangalan Vs State of Kerala
High Court Of Kerala · (2015) 03 KL CK 0118
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 279, 304(A), 304A, 337, 338
High Courts20 Mar 2015Allowed
Peeves Enterprises and Others Vs Muhammed Ashraf
High Court Of Kerala · (2015) 2 ILR Ker 351 : (2015) 3 KHC 981 : (2015) 2 KLJ 642
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, Order 9 Rule 7, 151
High Courts20 Mar 2015Allowed
Kumaresan Vs State of Kerala
High Court Of Kerala · (2015) 03 KL CK 0116
Criminal Procedure Code, 1973 (CrPC) - Section 248(1), 313Passports Act, 1967 - Section 12(1)(b)Penal Code, 1860 (IPC) - Section 199, 419, 468
High Courts20 Mar 2015Allowed
Jabbar Vs Mohammed and Others
High Court Of Kerala · (2015) 03 KL CK 0105
High Courts20 Mar 2015
IBS Software Services Private Limited Vs The Union of India and Others
High Court Of Kerala · (2015) 379 ITR 66 : (2015) 232 TAXMAN 674
Constitution of India, 1950 - Article 226Income Tax Act, 1922 - Section 22, 34Income Tax Act, 1961 - Section 10A, 10A(2), 139, 139(1), 142
High Courts20 Mar 2015Allowed
T. Raj Antony and Others Vs Airport Authority of India and Others
High Court Of Kerala · (2015) 03 KL CK 0011
Airports Authority of India Act, 1994 - Section 42
High Courts20 Mar 2015Dismissed
Hi-Tech Driving School (Pvt) Ltd. Vs Vasu V.T.
High Court Of Kerala · (2015) 03 KL CK 0005
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11, 11(3), 20Partnership Act, 1932 - Section 4
High Courts19 Mar 2015Allowed
Laila Beevi Vs Shihabudheen and Others
High Court Of Kerala · (2015) 03 KL CK 0284
High Courts19 Mar 2015Dismissed
Muhammed Rafeeq Vs Ameena
High Court Of Kerala · (2015) 4 KHC 41
Criminal Procedure Code, 1973 (CrPC) - Section 125Family Courts Act, 1984 - Section 10, 7, 7(a)
High Courts19 Mar 2015Dismissed
Pramod Kumar Vs Sajimol
High Court Of Kerala · (2015) 03 KL CK 0275
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(1)(A)
High Courts19 Mar 2015Dismissed
Muhammed Asharaf Vs E.N. Naseema and Others
High Court Of Kerala · (2015) 03 KL CK 0235
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(1)
High Courts19 Mar 2015Disposed off
A.O. Sunny Vs Wilson and Others
High Court Of Kerala · (2015) 03 KL CK 0226
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11 (4)(iv), 11(2)(b), 11(2)(c), 11(4)(iv)
High Courts19 Mar 2015Disposed off
Sherin Thomas and Others Vs Mahatma Gandhi University and Others
High Court Of Kerala · (2015) 03 KL CK 0220
Mahatma Gandhi University Act, 1985 - Section 23