High Courts19 Mar 2015Dismissed
Lilly Kutty and Others Vs Thannithode Grama Panchayath and Others
High Court Of Kerala · (2015) 03 KL CK 0219
Kerala Panchayat Raj Act, 1994 - Section 161, 162A, 191, 191(2)
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 80 of 116
High Courts19 Mar 2015Dismissed
Shoukkath J. Vs M. Muhammed Noushad
High Court Of Kerala · (2015) 3 KHC 269 : (2015) 2 KLJ 840
Trade Marks Act, 1999 - Section 2, 29, 35, 53
High Courts19 Mar 2015Dismissed
Mohanan N.K. Vs Kerala State Election Commission
High Court Of Kerala · (2015) 4 ILR Ker 687 : (2015) 2 KHC 829 : (2015) 2 KLJ 727
Constitution of India, 1950 - Article 226, 243-O(b)Kerala Panchayat Raj Act, 1994 - Section 149, 149(4)
High Courts19 Mar 2015
Mary Fathima Sophy and Others Vs Santhosh V. Prabhu and Others
High Court Of Kerala · (2015) 2 KHC 823 : (2015) 2 KLJ 780
Civil Procedure Code, 1908 (CPC) - Section 89Kerala Court Fees and Suits Valuation Act, 1959 - Section 67, 69A
High Courts19 Mar 2015Dismissed
Muhammed Abdurahiman Saqafi Vs Salmath and Others
High Court Of Kerala · (2015) 03 KL CK 0180
Criminal Procedure Code, 1973 (CrPC) - Section 125Penal Code, 1860 (IPC) - Section 498A
High Courts19 Mar 2015Allowed
Shyamala Devi P.T. Vs The Assistant Provident Fund Commissioner (Pension) and Others
High Court Of Kerala · (2015) 03 KL CK 0178
High Courts19 Mar 2015
S.F. Dyes Vs The Agrl. Income Tax and Commercial Tax Officer and Others
High Court Of Kerala · (2015) 03 KL CK 0175
High Courts19 Mar 2015Dismissed
Saji Ckacko Vs The Joint Registrar of Co-Operative Societies (General) and Others
High Court Of Kerala · (2015) 03 KL CK 0130
Kerala Co-operative Societies Act, 1969 - Section 104, 28, 69
High Courts19 Mar 2015Dismissed
Yacob Vs Kunjumol
High Court Of Kerala · (2015) 03 KL CK 0127
Specific Relief Act, 1963 - Section 28(3)
High Courts19 Mar 2015Allowed
Abrar Juma Mazjid and Others Vs Myloor Juma Masjid and Others
High Court Of Kerala · (2015) 03 KL CK 0126
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8
High Courts19 Mar 2015
Shantanu Khosle and Others Vs Inspector, Legal Metrology and Others
High Court Of Kerala · (2015) 2 ILR Ker 892 : (2015) 2 KHC 535
Criminal Procedure Code, 1973 (CrPC) - Section 482Standards of Weights and Measures (Enforcement) Act, 1985 - Section 33, 63
High Courts19 Mar 2015Dismissed
P.N. Kunjumon Vs State of Kerala and Others
High Court Of Kerala · (2015) 03 KL CK 0115
Kerala Co-operative Societies Act, 1969 - Section 2(u), 29, 32, 32(1), 65
High Courts19 Mar 2015Partly Allowed
Oriental Insurance Co. Ltd. Vs Swapna Sethu
High Court Of Kerala · (2015) 03 KL CK 0114
High Courts19 Mar 2015Allowed
Abdul Rahman Vs K.P. Tahira and Others
High Court Of Kerala · (2015) 03 KL CK 0113
Protection of Women From Domestic Violence Act, 2005 - Section 12, 18, 2(s)
High Courts19 Mar 2015Disposed off
Sreekumar V. Vs Travancore Devaswom Board and Others
High Court Of Kerala · (2015) 3 ILR Ker 285 : (2015) 2 KHC 714
High Courts19 Mar 2015Disposed off
Firdouz A. Vs The Revenue Divisional Officer (Sub Collector) and Others
High Court Of Kerala · (2015) 03 KL CK 0106
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 102, 451, 457Kerala Conservation of Paddy Land and Wetland Act, 2008 - Section 20, 20(1)
High Courts19 Mar 2015Disposed off
Mahjoob C.M. Vs Sub Collector (Sub Divisional Magistrate) and Others
High Court Of Kerala · (2015) 03 KL CK 0104
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 102, 451, 457Kerala Conservation of Paddy Land and Wetland Act, 2008 - Section 20, 20(1)
High Courts19 Mar 2015Disposed off
Haris C.C. Vs The Revenue Divisional Officer (Sub Collector) and Others
High Court Of Kerala · (2015) 03 KL CK 0103
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 102, 451, 457Kerala Conservation of Paddy Land and Wetland Act, 2008 - Section 20, 20(1)
High Courts19 Mar 2015Allowed
Federal Bank Ltd. Vs Central Government Industrial Tribunal-Cum-Labour Court and Others
High Court Of Kerala · (2015) 03 KL CK 0099
Industrial Disputes Act, 1947 - Section 10
High Courts19 Mar 2015Dismissed
Goldview Vyapar Pvt. Ltd. Vs Regional Provident Fund Commissioner
High Court Of Kerala · (2015) 03 KL CK 0035
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B, 7A, 7Q