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High Court Of Kerala judgments, 2015

2,318 judgments · page 6 of 116

High Courts13 Nov 2015Allowed

Basharudhin and Others Vs Kunjimon

High Court Of Kerala · (2015) 11 KL CK 0057

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 19Constitution of India, 1950 - Article 227Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(2)(b), 11(3), 12(1), 12(3)
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High Courts13 Nov 2015Dismissed

P.N. Mohanan Nair Vs State of Kerala

High Court Of Kerala · (2015) 11 KL CK 0045

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 409, 465, 471Prevention of Corruption Act, 1988 - Section 13(1(c), 13(1)(c), 13(1)(d), 13(2)
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High Courts13 Nov 2015Dismissed

Babu Vs State of Kerala

High Court Of Kerala · (2016) CriLJ 752

Criminal Procedure Code, 1973 (CrPC) - Section 313, 428, 432, 433Penal Code, 1860 (IPC) - Section 302, 309
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High Courts12 Nov 2015Dismissed

Antony Das Vs State

High Court Of Kerala · (2016) CriLJ 420 : (2015) 5 KHC 863 : (2015) 4 KLJ 796 : (2015) 4 KLT 964

Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(2), 173, 173(2), 173(5)Explosive Substances Act, 1908 - Section 7Penal Code, 1860 (IPC) - Section 120B, 34, 489A, 489B, 489C
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High Courts11 Nov 2015Partly Allowed

Nabeesa Vs State of Kerala

High Court Of Kerala · (2015) 11 KL CK 0081

Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 304(B), 306, 34
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High Courts11 Nov 2015Disposed Off

Droupathi Vs State of Kerala and Others

High Court Of Kerala · (2015) 11 KL CK 0052

Constitution of India, 1950 - Article 20Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 149, 420, 465, 466, 468
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High Courts11 Nov 2015Partly Allowed

Raju Paul Vs State of Kerala

High Court Of Kerala · (2015) 11 KL CK 0034

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304, 324
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High Courts11 Nov 2015Dismissed

Mahesh K. Vs The Station House Officer and Others

High Court Of Kerala · (2016) ALLMR(Cri) 165 : (2016) CriLJ 641 : (2015) 5 KHC 791 : (2015) 4 KLJ 779 : (2016) 1 KLT 325

Criminal Procedure Code, 1973 (CrPC) - Section 151, 167(2), 294(b), 353, 437Karnataka Police Act, 1963 - Section 117(e)Penal Code, 1860 (IPC) - Section 120(B), 143, 147, 148, 149
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