High Courts19 Nov 2015
Sabu Mamman Vs The Secretary, Kumbalam Grama Panchayath and Others
High Court Of Kerala · (2015) 11 KL CK 0069
Kerala Panchayat Raj Act, 1994 - Section 235AA, 235AA(5)
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 5 of 116
High Courts19 Nov 2015Disposed Off
Shereefa Beevi I. Vs State of Kerala and Others
High Court Of Kerala · (2015) 11 KL CK 0021
High Courts19 Nov 2015Dismissed
Santhosh Kumar A.S. Vs Central Bureau of Investigation
High Court Of Kerala · (2015) 11 KL CK 0014
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 164, 174, 306(4)(b), 319, 439Penal Code, 1860 (IPC) - Section 120B, 201, 302, 34
High Courts18 Nov 2015Allowed
Aushim Soft Pvt. Ltd. Vs State of Kerala and Others
High Court Of Kerala · (2015) 11 KL CK 0102
Kerala Stamp Act, 1959 - Section 33Registration Act, 1908 - Section 28
High Courts18 Nov 2015Dismissed
Y. Sleebachan Vs The State of Kerala and Others
High Court Of Kerala · (2015) 11 KL CK 0078
High Courts18 Nov 2015Dismissed
Vipin V. Vs Transformers and Electricals Kerala Limited and Others
High Court Of Kerala · (2015) 11 KL CK 0073
Constitution of India, 1950 - Article 226
High Courts18 Nov 2015Allowed
Stanly Varghese Vs Mohammed Haneef and Others
High Court Of Kerala · (2015) 5 KHC 916 : (2016) 1 KLJ 65
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 188, 190(1), 190(1)(a), 2(d)Penal Code, 1860 (IPC) - Section 417, 420
High Courts18 Nov 2015Dismissed
Sreenarayana Gurukulam College of Engineering Vs State of Kerala
High Court Of Kerala · (2016) 4 KLT 997
Constitution of India, 1950 - Article 14Kerala Panchayat Raj Act, 1994 - Section 207, Section 207(b)
High Courts17 Nov 2015Allowed
State of Kerala Vs M.A. Mani and Others
High Court Of Kerala · (2015) 11 KL CK 0101
High Courts17 Nov 2015Disposed Off
Aswathy P.R. Vs Principal Secretary General Education Department and Others
High Court Of Kerala · (2015) 11 KL CK 0091
High Courts17 Nov 2015Dismissed
Parambath Muhammed Haris Vs Madathil Soudabi
High Court Of Kerala · (2015) 11 KL CK 0089
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11, 11(3), 11(4)(iii)
High Courts17 Nov 2015Disposed Off
Sujith Kumar S. Vs Tripunithura Municipality and Others
High Court Of Kerala · (2015) 11 KL CK 0070
High Courts16 Nov 2015Allowed
Mary Vs Stanley Rebera and Others
High Court Of Kerala · (2015) 11 KL CK 0061
High Courts16 Nov 2015Allowed
Santhosh A.P. Vs State Election Commission and Others
High Court Of Kerala · (2015) 5 KHC 599 : (2015) 4 KLT 710
Constitution of India, 1950 - Article 226, 329(b)Kerala Panchayat Raj Act, 1994 - Section 102(1)(c), 102(1)(d)(iv), 15, 55(8), 56
High Courts16 Nov 2015Dismissed
N.M. Hrishikesan Namboodiripad and Others Vs Naduvath Mana Private Trust and Others
High Court Of Kerala · (2015) 11 KL CK 0028
Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1, 15
High Courts16 Nov 2015Partly Allowed
Chaklian Chandran Vs State of Kerala
High Court Of Kerala · (2015) 11 KL CK 0016
High Courts13 Nov 2015Allowed
Surendran N. Nair Vs Government of Kerala and Others
High Court Of Kerala · (2015) 11 KL CK 0127
Kerala Conservation of Paddy Land and Wetland Act, 2008 - Section 13
High Courts13 Nov 2015Allowed
John Vs State of Kerala
High Court Of Kerala · (2015) 11 KL CK 0124
Criminal Procedure Code, 1973 (CrPC) - Section 313, 386(b)(i)Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19, 20(1), 7
High Courts13 Nov 2015
Abdul Rahman Vs N.A. Kunjumuhammed
High Court Of Kerala · (2015) 11 KL CK 0112
Constitution of India, 1950 - Article 227Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(2)(b), 11(3), 12, 12(2), 12(3)
High Courts13 Nov 2015Allowed
Anil Kumar P. and Others Vs The Joint Registrar (General), Co-operative Joint Retgistr''s Office and Others
High Court Of Kerala · (2015) 11 KL CK 0096
Right to Information Act, 2005 - Section 5