High Courts11 Nov 2015Disposed Off
Kaveri S. Vs Deputy Inspector General of Police
High Court Of Kerala · (2016) 1 KHC 242
Central Civil Services (Pension) Rules, 1972 - Rule 54(10-A)
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 7 of 116
High Courts09 Nov 2015Dismissed
Mini Roy and Others Vs S.G. Nair and Others
High Court Of Kerala · (2016) 1 KLJ 85
Civil Procedure Code, 1908 (CPC) - Section 73Constitution of India, 1950 - Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 18, 19(19), 19(2), 19(22), 19(23)
High Courts09 Nov 2015Allowed
T.R. Jayakumari Amma Vs The State of Kerala and Others
High Court Of Kerala · (2015) 11 KL CK 0125
Constitution of India, 1950 - Article 14, 142, 15, 16, 17
High Courts09 Nov 2015Disposed Off
The Vigilance & Anti Corruption Bureau, Directorate, Thiruvananthapuram Vs Neyyattinkara P. Nagaraj and Others
High Court Of Kerala · (2015) 4 ILR (Ker) 747 : (2015) 5 KHC 532 : (2015) 4 KLJ 732 : (2015) 4 KLT 640
Criminal Procedure Code, 1973 (CrPC) - Section 154, 157, 158, 158(1), 158(2)Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts09 Nov 2015Dismissed
K.P. Vijayan Vs K.T. Muhammed
High Court Of Kerala · (2015) 11 KL CK 0110
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(2), 11(2)(b), 11(3), 11(4)(i), 20
High Courts09 Nov 2015Allowed
T.P. Basheer Vs The Corporation of Kozhikode
High Court Of Kerala · (2015) 11 KL CK 0076
High Courts09 Nov 2015Dismissed
Naveen C.L. Vs Kerala Public Service Commission and Others
High Court Of Kerala · (2015) 11 KL CK 0053
High Courts09 Nov 2015Dismissed
Shemim Sulaiman and Others Vs Surumi Kassim
High Court Of Kerala · (2015) 11 KL CK 0047
Constitution of India, 1950 - Article 227Penal Code, 1860 (IPC) - Section 498A
High Courts09 Nov 2015Disposed Off
M. Unnikrishna Menon Vs The Thrissur Corporation and Others
High Court Of Kerala · (2015) 11 KL CK 0046
High Courts09 Nov 2015Disposed Off
Kerala Self Financing Engineering College Managements Association and Others Vs Mahatma Gandhi University, Ktym and Others
High Court Of Kerala · (2015) 5 KHC 504
Constitution of India, 1950 - Article 14Mahatma Gandhi University Act, 1985 - Section 5(xa), 5(xvii)
High Courts09 Nov 2015Disposed Off
Kerala Self Financing Engineering College Managements Association Vs Mahatma Gandhi University
High Court Of Kerala · (2015) 4 KLJ 688 : (2015) 4 KLT 652
Constitution of India, 1950 - Article 14Mahatma Gandhi University Act, 1985 - Section 5(xa), 5(xvii)
High Courts09 Nov 2015Partly Allowed
Lalu Thomas Vs State of Kerala
High Court Of Kerala · (2016) 1 KHC 300 : (2016) 1 KLJ 427
Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 - Section 24, 6(b)Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts06 Nov 2015
S. Gopakumar Vs The State of Kerala and Others
High Court Of Kerala · (2015) 11 KL CK 0123
Kerala Payment of Subsistence Allowance Act, 1972 - Section 3
High Courts06 Nov 2015Disposed Off
Hafsath Vs The Perinthalmanna Co-Operative Agricultural and Rural Development Bank and Others
High Court Of Kerala · (2015) 5 KHC 800
Kerala State Co-operative Agricultural and Rural Development Banks Act, 1984 - Section 21Specific Relief Act, 1963 - Section 31, 32
High Courts06 Nov 2015Dismissed
D.R. Shiny Vs The State of Kerala and Others
High Court Of Kerala · (2015) 11 KL CK 0088
High Courts06 Nov 2015Partly Allowed
Arun Vs State of Kerala
High Court Of Kerala · (2015) 11 KL CK 0086
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 323, 324, 354, 376, 450
High Courts06 Nov 2015Allowed
P. Narayanan Vs The Chief Engineer (HRM), K.S.E.B. and Kerala State Electricity Board and Others
High Court Of Kerala · (2015) 11 KL CK 0083
High Courts06 Nov 2015Dismissed
Kuthubudheen and Others Vs Union Territory of Lakshadweep and Others
High Court Of Kerala · (2015) 11 KL CK 0080
High Courts06 Nov 2015Disposed Off
Ajith Kumar Vs State of Kerala and Others
High Court Of Kerala · (2015) 5 KHC 663 : (2015) 4 KLJ 782
High Courts06 Nov 2015Partly Allowed
K.A. Chandran Vs The Sub Inspector of Police, Elathur Police Station
High Court Of Kerala · (2015) 11 KL CK 0049
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(B), 20(b)ii(B), 21(a), 21(b), 42