High Courts06 Nov 2015Allowed
Renjith Mambarath Vs State of Kerala and Others
High Court Of Kerala · (2015) 11 KL CK 0048
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 8 of 116
High Courts06 Nov 2015
Bhavani Vs The State of Kerala
High Court Of Kerala · (2015) 11 KL CK 0030
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304, 307
High Courts04 Nov 2015
Ai-Mahamood Vs Commercial Tax Officer, IST Circle and Others
High Court Of Kerala · (2015) 11 KL CK 0122
Kerala Value Added Tax Act, 2003 - Section 25(1), 6, 6(1)
High Courts04 Nov 2015Disposed Off
M.R. Ajayan Vs State of Kerala and Others
High Court Of Kerala · (2015) 5 KHC 752 : (2015) 4 KLJ 657 : (2015) 4 KLT 818
Constitution of India, 1950 - Article 14, 15, 16, 17, 19Kerala Municipalities Act, 1994 - Section 435, 436, 437, 438Prevention of Cruelty to Animals Act, 1960 - Section 11, 11(1), 11(1)(a), 11(1)(l), 11(3)
High Courts04 Nov 2015Partly Allowed
Muhammad Vs State of Kerala
High Court Of Kerala · (2015) 11 KL CK 0085
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)ii(B), 42, 50, 57
High Courts04 Nov 2015Dismissed
Joly George K. Vs The Manager, S.K.G.M.A.U.P. School and Others
High Court Of Kerala · (2015) 4 ILR Ker 992 : (2015) 5 KHC 635 : (2015) 4 KLT 679
High Courts04 Nov 2015Disposed Off
Jayaseelan Vs State of Kerala and Others
High Court Of Kerala · (2015) 11 KL CK 0051
Kerala Anti-Social Activities (Prevention) Act, 2007 - Section 2, 2(p), 3(1)
High Courts04 Nov 2015
Ushakumari B. Vs State of Kerala and Others
High Court Of Kerala · (2015) 5 KHC 686 : (2015) 4 KLJ 761
Criminal Procedure Code, 1973 (CrPC) - Section 195(1)(b)(ii)Penal Code, 1860 (IPC) - Section 34, 420, 463, 466
High Courts04 Nov 2015Disposed Off
Aswathy R. and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 11 KL CK 0033
High Courts04 Nov 2015Allowed
Easwari Amma Prasannakumari Vs Radhakrishna Pillai
High Court Of Kerala · (2015) 4 KerLJ 866 : (2015) 5 KHC 922
High Courts03 Nov 2015Dismissed
Jaya Balagangadharan Vs The State of Kerala and Others
High Court Of Kerala · (2015) 4 KLJ 807
Cantonments Act, 1924 - Section 4, 5Civil Procedure Code, 1908 (CPC) - Order 20 Rule 20, Order 20 Rule 20(vi), 151Constitution of India, 1950 - Article 136, 14, 226, 300-A
High Courts03 Nov 2015
Jayachandran K.R. Vs The Intelligence Officer, NCB
High Court Of Kerala · (2015) 11 KL CK 0132
Criminal Procedure Code, 1973 (CrPC) - Section 4, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 19, 21, 24, 27A, 37
High Courts03 Nov 2015Dismissed
The Aided Upper Primary School Vs The State of Kerala and Others
High Court Of Kerala · (2015) 11 KL CK 0121
High Courts03 Nov 2015Dismissed
K.V. Jose Vs Ambujakshi and Others
High Court Of Kerala · (2015) 11 KL CK 0079
Motor Vehicles Act, 1988 - Section 147(b)
High Courts03 Nov 2015Dismissed
Pradeep Vs Stephen and Others
High Court Of Kerala · (2015) 11 KL CK 0054
Motor Vehicles Act, 1988 - Section 166, 2(30)
High Courts03 Nov 2015Allowed
Haneefa P.S. Vs State of Kerala and Others
High Court Of Kerala · (2015) 11 KL CK 0050
Criminal Procedure Code, 1973 (CrPC) - Section 357(1)(b)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts03 Nov 2015Dismissed
Board of Directors of the Koliyoor Service Co-operative Bank Ltd. Vs Returning Officer
High Court Of Kerala · (2016) 1 ILR (Ker) 220 : (2015) 5 KHC 450 : (2015) 4 KLJ 557 : (2015) 4 KLT 553
Constitution of India, 1950 - Article 226Kerala Co-operative Societies Act, 1969 - Section 32, 32(1)(e), 33, 33(1)(b)
High Courts03 Nov 2015
Board of Directors of The Koliyoor Service Co-Operative Bank Ltd. Vs Returning Officer, Koliyoor Service Co-Operative Bank Ltd. and Others
High Court Of Kerala · (2015) 4 KLJ 557
Constitution of India, 1950 - Article 226Kerala Co-operative Societies Act, 1969 - Section 32, 32(1)(e), 33, 33(1)(b)
High Courts03 Nov 2015
C.M. Abdul Rahiman Vs The State of Kerala and Others
High Court Of Kerala · (2015) 11 KL CK 0035
High Courts03 Nov 2015Disposed Off
K.R. Ajayakumar Vs State of Kerala and Others
High Court Of Kerala · (2015) 11 KL CK 0031
Constitution of India, 1950 - Article 14, 226Kerala Co-operative Societies Act, 1969 - Section 69