High Courts23 Nov 2015Partly Allowed
K. Sahadevan and Others Vs The Kerala Public Service Commission and Others
High Court Of Kerala · (2015) 11 KL CK 0107
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 4 of 116
High Courts23 Nov 2015
Nimisha K. Vs State of Kerala and Others
High Court Of Kerala · (2016) 1 ILR (Ker) 173 : (2015) 5 KHC 838
Constitution of India, 1950 - Article 51A, 51A(a)(b)
High Courts23 Nov 2015Allowed
Shereena M. Vs The State of Kerala and Others
High Court Of Kerala · (2015) 11 KL CK 0067
High Courts23 Nov 2015Allowed
Santhosh K.G. Vs Nandakumar B. Menon and Others
High Court Of Kerala · (2016) 1 KLT 390
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, 139, 56
High Courts23 Nov 2015Disposed Off
Nimisha K. Vs State of Kerala
High Court Of Kerala · (2015) 5 KHC 838
High Courts23 Nov 2015Disposed Off
Jessy (Sr.) Vs State of Kerala
High Court Of Kerala · (2016) 2 KHC 431
Constitution of India, 1950 - Article 226, Article 30(1)Kerala Education Act, 1958 - Section 2(5)
High Courts21 Nov 2015
Kerala State Electricity Board and Others Vs M.M. Varghese
High Court Of Kerala · (2016) LabIC 376
High Courts21 Nov 2015Allowed
Sidhique and Others Vs Nazar and Others
High Court Of Kerala · (2015) 11 KL CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482Penal Code, 1860 (IPC) - Section 120(B), 420, 465, 467, 468
High Courts20 Nov 2015
Union of India Vs Thaliyil Sreedevi Amma and Others
High Court Of Kerala · (2016) 1 ILR (Ker) 181
High Courts20 Nov 2015Dismissed
Kottayam District Koottu Krishi Karshaka and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 11 KL CK 0103
Constitution of India, 1950 - Article 226Kannan Devan Hills (Resumption of Lands) Act, 1971 - Section 7(1)
High Courts20 Nov 2015Allowed
Mahatma Gandhi University and Others Vs Abdul Hakeem M.A. and Others
High Court Of Kerala · (2015) 11 KL CK 0097
High Courts20 Nov 2015
Pramod Vs Registrar of Co-operative Societies and Others
High Court Of Kerala · (2015) 11 KL CK 0068
High Courts20 Nov 2015Allowed
T.K. Prakasan Vs The State of Kerala and Others
High Court Of Kerala · (2015) 11 KL CK 0066
High Courts20 Nov 2015Dismissed
Kayyumma and Others Vs K.P. Mohamed
High Court Of Kerala · (2015) 11 KL CK 0060
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11, 11(2)(b), 11(3), 11(4)(iii), 20
High Courts20 Nov 2015Dismissed
State of Kerala and Others Vs J & J Minerals Private Limited and Others
High Court Of Kerala · (2016) 1 ILR (Ker) 518 : (2015) 5 KHC 854
Constitution of India, 1950 - Article 21Environment (Protection) Act, 1986 - Section 3, 3(v), 6, 7
High Courts19 Nov 2015Allowed
R.K. Sunil Kumar Vs Kannur University, Mangattuparamba and Others
High Court Of Kerala · (2015) 11 KL CK 0128
High Courts19 Nov 2015Allowed
The Manjoor Service Co-operative Bank Ltd. Vs The Tahsildar, Vaikom and Others
High Court Of Kerala · (2015) 5 KHC 787 : (2015) 4 KLT 814
Kerala Co-operative Societies Act, 1969 - Section 35, 35(2), 36Kerala Revenue Recovery Act, 1968 - Section 34, 36, 46, 7, 71
High Courts19 Nov 2015Allowed
E.G. Jecco and Others Vs Thrissur Municipal Corporation
High Court Of Kerala · (2015) 5 KHC 705 : (2015) 4 KLT 802
Constitution of India, 1950 - Article 14, 243-WKerala Municipalities Act, 1994 - Section 13, 215, 215(2)(c), 51, 52Kerala Panchayat Raj Act, 1994 - Section 271(g), 271(s), 271G, 271S
High Courts19 Nov 2015Disposed Off
M.R. Ramakrishnan Vs The Ministry of Railways and Others
High Court Of Kerala · (2015) 11 KL CK 0077
Constitution of India, 1950 - Article 226