COURT ARCHIVE

High Court Of Kerala judgments, 2015

2,318 judgments · page 2 of 116

High Courts07 Dec 2015Disposed Off

Nature Lovers'' Forum Vs State of Kerala and Others

High Court Of Kerala · (2016) 1 KLJ 171 : (2016) 1 KLT 75

Air Corporations Act, 1953 - Section 34Constitution of India, 1950 - Article 14, 166(1), 166(2), 21, 47Environment (Protection) Act, 1986 - Section 14, 17, 18, 3, 3(1)

Read judgment

High Courts07 Dec 2015Dismissed

Biju-Babu Vs State of Kerala

High Court Of Kerala · (2016) 1 MadWNCri 140

Read judgment

High Courts04 Dec 2015

Kandiyil Nalini and Others Vs Paikkattukavil Sreedevi and Others

High Court Of Kerala · (2015) 12 KL CK 0031

Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11, 11(10), 11(3), 11(4)(ii), 11(8)

Read judgment

High Courts03 Dec 2015Disposed Off

S.V. Suresh Kumar Vs State of Kerala and Others

High Court Of Kerala · (2016) 1 KHC 19 : (2016) 1 KLT 270

Read judgment

High Courts03 Dec 2015Dismissed

B. Sudharmani and Others Vs N. Devarajan and Others

High Court Of Kerala · (2015) 12 KL CK 0020

Contract Act, 1872 - Section 16, 16(3)Transfer of Property Act, 1882 - Section 123

Read judgment

High Courts03 Dec 2015Dismissed

Ajikumar K.V. Vs Vinod Kumar

High Court Of Kerala · (2016) 1 KHC 477

Kerala Conservation of Paddy Land and Wetland Act, 2008 - Section 2, Section 2(xii), Section 2(xviii)

Read judgment

High Courts02 Dec 2015Allowed

K. Gangadharan Nair Vs Deputy Superintendent of Police and Others

High Court Of Kerala · (2015) 12 KL CK 0032

Criminal Procedure Code, 1973 (CrPC) - Section 154, 313, 386(b)(i)Penal Code, 1860 (IPC) - Section 409Prevention of Corruption Act, 1988 - Section 13(1)(c), 13(1)(d), 13(2), 19

Read judgment

High Courts02 Dec 2015Disposed Off

Sunil Dutt. S. Vs The State Police Chief and Others

High Court Of Kerala · (2015) 12 KL CK 0022

Criminal Procedure Code, 1973 (CrPC) - Section 41A, 482Penal Code, 1860 (IPC) - Section 354

Read judgment

High Courts02 Dec 2015Allowed

K. Sukumaran Vs The Senior Manager and Others

High Court Of Kerala · (2016) LabIC 879

Civil Procedure Code, 1908 (CPC) - Section 60Kerala Co-operative Societies Act, 1969 - Section 37

Read judgment

High Courts02 Dec 2015Dismissed

Rani C.K. Vs State of Kerala and Others

High Court Of Kerala · (2015) 12 KL CK 0017

Constitution of India, 1950 - Article 227

Read judgment

High Courts01 Dec 2015Allowed

V. Raveendranathan Vs Executive Engineer, Electrical Division and Others

High Court Of Kerala · (2015) 12 KL CK 0033

Constitution of India, 1950 - Article 14Negotiable Instruments Act, 1881 (NI) - Section 138

Read judgment

High Courts01 Dec 2015Dismissed

V.S. Ramakrishnan Vs State of Kerala and Others

High Court Of Kerala · (2015) 12 KL CK 0029

Constitution of India, 1950 - Article 226

Read judgment

High Courts01 Dec 2015Disposed Off

Hanil Kumar M.H. Vs Union of India and Others

High Court Of Kerala · (2015) 12 KL CK 0021

Administrative Tribunals Act, 1985 - Section 36(c), 4, 4(2), 5, 5(1)

Read judgment

High Courts01 Dec 2015Dismissed

Saradha Sugathan and Others Vs P.K. Mani and Others

High Court Of Kerala · (2015) 12 KL CK 0019

Read judgment

High Courts01 Dec 2015Allowed

Saji Mathew Vs Bindu and Others

High Court Of Kerala · (2015) 12 KL CK 0015

Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 112

Read judgment

High Courts30 Nov 2015Dismissed

Bencily Boy Vs State of Kerala

High Court Of Kerala · (2015) 11 KL CK 0130

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(B), 20(b)(ii)(C), 42, 50

Read judgment

High Courts30 Nov 2015Disposed Off

Jiju Lukose Vs State of Kerala and Others

High Court Of Kerala · (2016) 1 KHC 59 : (2016) 1 KLJ 32 : (2016) 1 KLT 119 : (2016) 1 RCR(Criminal) 1009

Constitution of India, 1950 - Article 19(1)(f), 19(1)(g), 21Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(2), 156, 157, 157(1)Evidence Act, 1872 - Section 74, 76

Read judgment

High Courts30 Nov 2015Dismissed