High Courts03 Jun 2015Allowed
Housing Development Finance Corporation Ltd. Vs State of Kerala
High Court Of Kerala · (2015) 3 KLT 638
Transfer of Property Act, 1882 - Section 48
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 59 of 116
High Courts03 Jun 2015Dismissed
Abdul Latheef C.K. and Others Vs K.M. Haneefa and Others
High Court Of Kerala · (2015) 3 KHC 844 : (2015) 3 KLT 299
Constitution of India, 1950 - Article 227
High Courts03 Jun 2015Disposed off
Prashob V.V. Vs State of Kerala and Others
High Court Of Kerala · (2015) 06 KL CK 0191
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 323
High Courts03 Jun 2015Allowed
K.N. Thankappan and Others Vs The Tribunal for Local Self Government Institutions and Others
High Court Of Kerala · (2015) 3 ILR Ker 991 : (2015) 4 KLJ 294
Arbitration and Conciliation Act, 1996 - Section 34Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, Order 23 Rule 2, Order 41 Rule 3A, 141Constitution of India, 1950 - Article 142, 226
High Courts03 Jun 2015Allowed
M.M. Deepa and Others Vs Rasheed C. and Others
High Court Of Kerala · (2015) 06 KL CK 0090
Penal Code, 1860 (IPC) - Section 279, 304(A)
High Courts03 Jun 2015Allowed
N.R. Sekharan Vs State of Kerala
High Court Of Kerala · (2016) 1 Crimes 447 : (2015) 3 RCR(Criminal) 982
Criminal Procedure Code, 1973 (CrPC) - Section 313, 386(1)(b)Prevention of Corruption Act, 1988 - Section 10, 11, 12, 13, 15
High Courts03 Jun 2015Disposed off
Jaipal Johnson Vs The District Collector and Others
High Court Of Kerala · (2015) 06 KL CK 0075
Kerala Land Tax Act, 1961 - Section 18, 2(xii), 2(xviii), 5(4)
High Courts03 Jun 2015Disposed off
Rajesh Martis Vs M. Mohammed and Others
High Court Of Kerala · (2015) 06 KL CK 0074
Criminal Procedure Code, 1973 (CrPC) - Section 202, 313Negotiable Instruments Act, 1881 (NI) - Section 138, 145(2)
High Courts03 Jun 2015Disposed off
Gopalakrishnan Nair Vs Nalinakumari and Others
High Court Of Kerala · (2015) 06 KL CK 0071
Criminal Procedure Code, 1973 (CrPC) - Section 357(1)Negotiable Instruments Act, 1881 (NI) - Section 118(a), 138, 139
High Courts03 Jun 2015Partly Allowed
Mohsin Anees Vs State of Kerala and Others
High Court Of Kerala · (2015) 06 KL CK 0059
Criminal Procedure Code, 1973 (CrPC) - Section 232, 313, 428Penal Code, 1860 (IPC) - Section 302, 380, 390, 392, 457
High Courts02 Jun 2015Dismissed
Gbots Software Development Centre Pvt. Ltd. (PCS India) and Others Vs LBS Software Services Pvt. Ltd.
High Court Of Kerala · (2015) 3 ILR Ker 377 : (2015) 3 KHC 668
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 43 Rule 1(r), 115Constitution of India, 1950 - Article 226, 227Copyright Act, 1957 - Section 51, 62
High Courts02 Jun 2015Disposed off
Muhammed Rafi Vs State of Kerala
High Court Of Kerala · (2015) 06 KL CK 0093
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 307
High Courts02 Jun 2015
V.N. Public Health and Education Trust Vs Union of India and Others
High Court Of Kerala · (2015) 06 KL CK 0048
Indian Medical Council Act, 1956 - Section 10(A), 10A, 19A, 20
High Courts02 Jun 2015Dismissed
Gopinathan P.A. Vs Leeladevi
High Court Of Kerala · (2015) 5 KHC 825 : (2016) 1 KLJ 14
Civil Procedure Code, 1908 (CPC) - Section 151, 24(1)(b)(ii)Family Courts Act, 1984 - Section 10, 19Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 3
High Courts02 Jun 2015Allowed
Harikumar Vs State of Kerala
High Court Of Kerala · (2015) 4 KLJ 352
Criminal Procedure Code, 1973 (CrPC) - Section 232, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 20(a), 20(b)(i), 8(b)
High Courts01 Jun 2015
RPS Global Courier Services Vs Commissioner of Central Excise, Customs and Service Tax
High Court Of Kerala · (2015) 322 ELT 502
Customs Act, 1962 - Section 130, 130(E)(b), 130A, 130E, 44
High Courts01 Jun 2015
Centre for Development of Imaging Technology (C-DIT) Vs Commissioner of Central Excise and Customs and Others
High Court Of Kerala · (2016) 41 STR 800
High Courts01 Jun 2015Allowed
Devika Raj Vs State of Kerala and Others
High Court Of Kerala · AIR 2015 Ker 226
Special Marriage Act, 1954 - Section 4, 6
High Courts01 Jun 2015Dismissed
Surya Prakash and Others Vs The Kerala State Election Commission and Others
High Court Of Kerala · (2015) 3 ILR Ker 335 : (2015) 3 KLJ 580
Constitution of India, 1950 - Article 226Kerala Local Authorities (Prohibition of Defection) Act, 1999 - Section 3, 3(1)(a), 4
High Courts01 Jun 2015Disposed off
Shaji Vs State of Kerala and Others
High Court Of Kerala · (2015) 06 KL CK 0170
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120(b), 143, 147, 148, 149