High Courts28 May 2015Dismissed
Baby John Vs The Peramangalam Service Co-operative Bank Ltd. and Others
High Court Of Kerala · (2015) 05 KL CK 0020
Kerala Co-operative Societies Act, 1969 - Section 69
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 61 of 116
High Courts28 May 2015Allowed
Saithalavi Vs State of Kerala
High Court Of Kerala · (2015) 5 KHC 696 : (2015) 4 KLJ 757
Essential Commodities Act, 1955 - Section 3, 4, 5, 6, 7
High Courts28 May 2015Disposed Off
Ameer Karuvantda and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 05 KL CK 0004
Penal Code, 1860 (IPC) - Section 147, 148, 149, 308, 323
High Courts27 May 2015Allowed
Tradevint Logistics (India) Pvt. Ltd. Vs Ibrahim Shah and Others
High Court Of Kerala · (2015) 3 ILR Ker 154
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts27 May 2015Allowed
Tradevint Logistics (India) Pvt. Ltd. Vs L.A. Ibrahim Shah and Others
High Court Of Kerala · (2015) 3 KHC 653
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts27 May 2015Dismissed
Satheesh V.G. Vs Vasantha and Others
High Court Of Kerala · (2015) 05 KL CK 0113
Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 239Penal Code, 1860 (IPC) - Section 420
High Courts27 May 2015Disposed off
Prakash Plantations Pvt. Ltd. and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 05 KL CK 0097
Kerala Land Reforms Act, 1963 - Section 2, 2(44), 7, 8
High Courts27 May 2015Allowed
Sadanandan Vs George and Others
High Court Of Kerala · (2015) 05 KL CK 0091
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32, 51, 51(e)
High Courts27 May 2015Disposed off
K. Sugathan Vs C.K. Upendran and Others
High Court Of Kerala · (2015) 05 KL CK 0090
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(3)Negotiable Instruments Act, 1881 (NI) - Section 118(a), 138, 139
High Courts27 May 2015Allowed
Vinod K.J. Vs The Varandarappilly Panchayat Vanitha Co-op. Society Ltd. and Others
High Court Of Kerala · (2015) 05 KL CK 0071
Kerala Co-operative Societies Act, 1969 - Section 69, 80, 83(1)(j)
High Courts27 May 2015Allowed
Salim P.P. Vs Managing Director, Vijayanand Road Lines Ltd. and Others
High Court Of Kerala · (2015) 05 KL CK 0070
High Courts27 May 2015Allowed
Ratheesh Babu P.V. Vs National Insurance Co. Ltd.
High Court Of Kerala · (2015) 05 KL CK 0069
High Courts27 May 2015Disposed off
P. Vijesh Vs State of Kerala and Others
High Court Of Kerala · (2015) 05 KL CK 0068
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 307, 308, 323, 324, 326
High Courts27 May 2015Dismissed
P.M. Usha Vs The State of Kerala and Others
High Court Of Kerala · (2015) 05 KL CK 0019
Constitution of India, 1950 - Article 226
High Courts27 May 2015Dismissed
Shila Beegam Vs The Secretary to Government, General Education Department and Others
High Court Of Kerala · (2015) 05 KL CK 0018
High Courts27 May 2015Dismissed
T. Mohammed Ashraf Vs State of Kerala and Others
High Court Of Kerala · (2016) 1 BC 494 : (2015) 3 ILR Ker 173 : (2015) 3 KHC 311 : (2015) 4 RCR(Criminal) 257
Constitution of India, 1950 - Article 161, 226, 72Negotiable Instruments Act, 1881 (NI) - Section 138, 141
High Courts27 May 2015Disposed Off
Archana T.A. Vs Travancore Devaswom Board and Others
High Court Of Kerala · (2015) 4 ILR Ker 229 : (2015) 4 KHC 766
Fatal Accidents Act, 1855 - Section 1A, 2Kerala Co-operative Societies Act, 1969 - Section 36, 37Motor Vehicles Act, 1988 - Section 162, 165, 166, 168
High Courts26 May 2015Dismissed
K.K. Suresh Babu Vs State of Kerala and Others
High Court Of Kerala · (2015) 05 KL CK 0139
Constitution of India, 1950 - Article 243, 243EKerala Panchayat Raj Act, 1994 - Section 149
High Courts26 May 2015Allowed
S. Baby Vs Managing Director, KSRTC and Others
High Court Of Kerala · (2015) 3 ILR Ker 566 : (2015) 3 KLJ 365
Criminal Procedure Code, 1973 (CrPC) - Section 255(1)Penal Code, 1860 (IPC) - Section 143, 147, 149, 323, 447
High Courts26 May 2015Disposed off
Khalid K. Vs State of Kerala and Others
High Court Of Kerala · (2015) 05 KL CK 0121
Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 427