High Courts01 Jun 2015
Prashanth Sathyavan Vs Sindhu George and Others
High Court Of Kerala · (2015) 06 KL CK 0073
Citizenship Act, 1955 - Section 3Passports Act, 1967 - Section 6(2)(a)
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 60 of 116
High Courts01 Jun 2015Dismissed
Amritha V.S. and Others Vs Liji K. Krishnan and Others
High Court Of Kerala · (2015) 06 KL CK 0070
Constitution of India, 1950 - Article 226Kerala High Court Act, 1958 - Section 5
High Courts01 Jun 2015Dismissed
Ayyampilly Kizhakkepadam Karshaka Samajam and Others Vs Kuzhuppilly Grama Panchayath and Others
High Court Of Kerala · (2015) 06 KL CK 0069
Kerala Panchayat Raj Act, 1994 - Section 249 (1)(b), 249(1)(a), 249(1)(b), 271F, 271-GLand Acquisition Act, 1894 - Section 28ALimitation Act, 1963 - Section 14
High Courts01 Jun 2015Disposed off
Jameela K. Vs State of Kerala and Others
High Court Of Kerala · (2015) 3 KHC 509 : (2015) 3 KLT 192
Constitution of India, 1950 - Article 30, 30(1)
High Courts01 Jun 2015Dismissed
State of Kerala and Others Vs A.K.B. Sadbhavana Mission Trust
High Court Of Kerala · (2015) 06 KL CK 0035
Constitution of India, 1950 - Article 19(1)(g), 19(6), 30(1)
High Courts01 Jun 2015Allowed
Anju Arown Ross and Others Vs Kerala State Sports Council and Others
High Court Of Kerala · (2015) 5 KHC 29
High Courts29 May 2015Allowed
Badarudeen, V.E. and Others Vs State of Kerala
High Court Of Kerala · (2015) 3 ILR Ker 544
Constitution of India, 1950 - Article 356Criminal Procedure Code, 1973 (CrPC) - Section 197, 248(1), 313, 313(5), 428Penal Code, 1860 (IPC) - Section 109, 120B, 34, 403, 409
High Courts29 May 2015Disposed off
P.A. Francis Vs The District Collector, Collectorate, Kakkanad and Others
High Court Of Kerala · (2015) 05 KL CK 0115
High Courts29 May 2015Dismissed
Rama Naik and Others Vs Commissioner, Land Revenue and Others
High Court Of Kerala · (2015) 05 KL CK 0067
High Courts29 May 2015Disposed off
P.P. Suresh Vs The Welfare Fund Inspector and Others
High Court Of Kerala · (2015) 05 KL CK 0015
Contract Act, 1872 - Section 23
High Courts29 May 2015Allowed
Abdul Latheef Moulavi Kunathu Valappu Vs The Regional Passport Officer, Eranhipalam and Others
High Court Of Kerala · (2015) 05 KL CK 0009
High Courts28 May 2015Dismissed
Sivadasan O.R. Vs State of Kerala and Others
High Court Of Kerala · (2015) 147 FLR 1082 : (2015) 4 KHC 257 : (2015) 3 KLT 900 : (2016) 1 SCT 374
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 32, 33
High Courts28 May 2015
Jisha Pradeep and Others Vs Ratheesh P.T. and Others
High Court Of Kerala · (2015) 05 KL CK 0114
High Courts28 May 2015Partly Allowed
N.K. Rajan Vs State of Kerala
High Court Of Kerala · (2015) 05 KL CK 0092
Criminal Procedure Code, 1973 (CrPC) - Section 448Penal Code, 1860 (IPC) - Section 294(b), 353, 397, 401, 448Prevention of Damage to Public Property Act, 1984 - Section 3 (1)
High Courts28 May 2015Allowed
Believers Church of India Vs Kerala University of Health Sciences
High Court Of Kerala · (2015) 4 ILR Ker 64 : (2015) 3 KLT 496
High Courts28 May 2015Disposed off
Jose Kuttiyany Vs Land Revenue Commission and Others
High Court Of Kerala · (2015) 3 KHC 831 : (2015) 3 KLT 780
Arms Act, 1959 - Section 14, 15, 17Constitution of India, 1950 - Article 21Kerala Forest Act, 1961 - Section 27
High Courts28 May 2015
GTN Industries Ltd. Vs The Deputy Commissioner of Income Tax
High Court Of Kerala · (2015) 05 KL CK 0075
Income Tax Act, 1961 - Section 143(3), 263
High Courts28 May 2015Partly Allowed
K.K. Poulose Vs State of Kerala
High Court Of Kerala · (2015) 3 ILR Ker 198 : (2015) 3 KLJ 10
Criminal Procedure Code, 1973 (CrPC) - Section 232, 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 304
High Courts28 May 2015Disposed off
Nithin and Others Vs State and Others
High Court Of Kerala · (2015) 05 KL CK 0072
Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 323
High Courts28 May 2015Allowed
Reji P. Alex Vs S. Jalajamani and Others
High Court Of Kerala · (2015) 05 KL CK 0066