High Courts05 Jun 2015Partly Allowed
Ashraf Vs State of Kerala
High Court Of Kerala · (2015) 3 ILR Ker 252 : (2015) 3 KLT 172
Evidence Act, 1872 - Section 27, 32, 32(1), 6Penal Code, 1860 (IPC) - Section 300, 302, 304, 323, 34
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 58 of 116
High Courts05 Jun 2015Allowed
Ahraf Vs State of Kerala
High Court Of Kerala · (2015) 3 KLJ 201
Evidence Act, 1872 - Section 27, 32, 32(1), 6Penal Code, 1860 (IPC) - Section 300, 302, 304, 323, 34
High Courts05 Jun 2015Disposed off
Sharmila Vs Faizal ad Ors.
High Court Of Kerala · (2015) 06 KL CK 0186
High Courts05 Jun 2015Disposed off
Kalliparambil Ramachandran Nair and Others Vs The Secretary, Cochin Devaswom Board
High Court Of Kerala · (2015) 06 KL CK 0162
High Courts05 Jun 2015Partly Allowed
Ashraf and Others Vs State of Kerala
High Court Of Kerala · (2015) 3 KHC 578
Evidence Act, 1872 - Section 27, 32, 32(1), 6Penal Code, 1860 (IPC) - Section 300, 302, 304, 323, 34
High Courts05 Jun 2015
Life Insurance Corporation of India Vs K.P. Varghese
High Court Of Kerala · (2015) 3 ILR Ker 420 : (2015) 3 KLJ 620 : (2015) LabIC 3462
Insurance Act, 1938 - Section 114(1), 4(2), 4(3)Payment of Gratuity Act, 1972 - Section 4, 4 (2)
High Courts05 Jun 2015Allowed
V. Gopinathan Nair Vs Kerala State Electricity Board and Others
High Court Of Kerala · AIR 2015 Ker 234 : (2015) 3 ILR Ker 444 : (2015) 3 KHC 368 : (2015) 3 KLJ 191 : (2015) 2 KLT 947
Electricity Act, 2003 - Section 164, 176(2)(e), 67(2)Telegraph Act, 1885 - Section 17
High Courts05 Jun 2015Dismissed
Prasanth V.K. Vs Commissioner of Entrance Examinations, for Admission to Post Graduate Medical Courses, 2015 and Others
High Court Of Kerala · (2015) 06 KL CK 0078
High Courts05 Jun 2015Dismissed
Union of India and Others Vs M. Sreenivasan and Others
High Court Of Kerala · (2015) 3 ILR Ker 187 : (2015) LabIC 3167
Constitution of India, 1950 - Article 320(3)(c)
High Courts05 Jun 2015Allowed
C.K. Divakaran Vs Anoop Joy and Others
High Court Of Kerala · (2015) 06 KL CK 0076
High Courts05 Jun 2015Partly Allowed
Shaji Vs State of Kerala
High Court Of Kerala · (2015) 06 KL CK 0072
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 308, 452
High Courts05 Jun 2015Disposed off
Deepa C. and Others Vs Sadanandan P.
High Court Of Kerala · (2015) 06 KL CK 0033
Constitution of India, 1950 - Article 227
High Courts05 Jun 2015Disposed Off
Balakrishnan T. and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 06 KL CK 0031
Constitution of India, 1950 - Article 21, 227Criminal Procedure Code, 1973 (CrPC) - Section 301(2)Penal Code, 1860 (IPC) - Section 120B, 143, 147, 148, 149
High Courts05 Jun 2015Dismissed
Johnson Vs Anjukumari
High Court Of Kerala · (2015) 06 KL CK 0023
Contract Act, 1872 - Section 73, 74
High Courts04 Jun 2015Disposed off
Vijayashoma V. and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 3 ILR Ker 149
Constitution of India, 1950 - Article 337Kerala Education Act, 1958 - Section 2(1), 9
High Courts04 Jun 2015Allowed
State of Kerala and Others Vs Koratty Matha Technological Institute and Pvt. ITI
High Court Of Kerala · AIR 2015 Ker 204
Constitution of India, 1950 - Article 14, 19, 21
High Courts04 Jun 2015Disposed off
Varghese Vs Sunu Annie Thomas
High Court Of Kerala · (2015) 06 KL CK 0091
Constitution of India, 1950 - Article 227
High Courts04 Jun 2015Allowed
Shaju P.D. Vs The Licensing Authority and Assistant Drug Controller, Drugs Control Department and Others
High Court Of Kerala · (2015) 06 KL CK 0050
High Courts04 Jun 2015Allowed
K.P. Moosakutty Haji Vs CSI Ascension Church and Others
High Court Of Kerala · (2015) 3 KHC 551 : (2015) 3 KLJ 102
Transfer of Property Act, 1882 - Section 106, 106(1), 106(3), 108(q), 116
High Courts03 Jun 2015Dismissed
Sree Lakshmi Kuries and Loans P. Ltd. Vs Regional Provident Fund Commissioner, Kozhikode and Others
High Court Of Kerala · (2015) LLR 1055
Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 1(3)(b)