High Courts09 Jun 2015Dismissed
Maramveettil Sumangali Vs Valiyakath Kamal Muhiyudheen
High Court Of Kerala · (2015) 06 KL CK 0053
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 9 Rule 13
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 57 of 116
High Courts09 Jun 2015Disposed off
Joy K. Vs Thiruvalla Co-operative House Construction Society
High Court Of Kerala · AIR 2015 Ker 302 : (2015) 3 KHC 507 : (2015) 3 KLJ 31 : (2015) 3 KLT 688
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 95
High Courts09 Jun 2015Allowed
Suresh Kumar U. Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 ILR Ker 281
Constitution of India, 1950 - Article 316(1), 318
High Courts09 Jun 2015Dismissed
Pradeep Vs Sheeba
High Court Of Kerala · (2015) 5 KHC 701 : (2016) 1 KLT 479
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(1)
High Courts08 Jun 2015Allowed
Vivian Varghese Vs State of Kerala
High Court Of Kerala · (2015) 3 DMC 138
Special Marriage Act, 1954 - Section 4, 50, 6
High Courts08 Jun 2015Allowed
Shankarankutty Nair Vs Uma Devi Amma
High Court Of Kerala · (2016) 1 ILR (Ker) 252 : (2015) 4 KHC 179 : (2015) 3 KLJ 523 : (2015) 3 KLT 537
High Courts08 Jun 2015
Jose Kuruvinakunnel Vs The Commissioner of Income Tax
High Court Of Kerala · (2015) 06 KL CK 0208
Income Tax Act, 1961 - Section 68, 69
High Courts08 Jun 2015Disposed off
Ratheesh Kumar S.V. Vs State of Kerala and Others
High Court Of Kerala · (2015) 06 KL CK 0192
Criminal Procedure Code, 1973 (CrPC) - Section 173(8)
High Courts08 Jun 2015Disposed off
Latheesh B. Chandran Vs The State of Kerala and Others
High Court Of Kerala · (2015) 4 CCR 365 : (2015) 3 ILR Ker 642 : (2015) 3 KLT 967
Constitution of India, 1950 - Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 164, 482Penal Code, 1860 (IPC) - Section 153, 34, 427, 436, 447
High Courts08 Jun 2015Dismissed
Rajesh Rajan Vs Chief Registrar General of Marriages (Common)
High Court Of Kerala · (2015) 3 ILR Ker 369 : (2015) 3 KHC 517 : (2015) 3 KLJ 215 : (2015) 3 KLT 27 : (2015) 4 RCR(Civil) 330
High Courts08 Jun 2015Allowed
Salma Beevi Vs State of Kerala and Others
High Court Of Kerala · (2015) 06 KL CK 0163
Civil Procedure Code, 1908 (CPC) - Section 80
High Courts08 Jun 2015Allowed
Francis Vs State of Kerala
High Court Of Kerala · (2015) 06 KL CK 0097
Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 174, 253, 313Evidence Act, 1872 - Section 11, 118, 165
High Courts08 Jun 2015Dismissed
A.A. Padmanabhan Vs Director of Public Instruction Jagathy and Others
High Court Of Kerala · (2015) 3 ILR Ker 319 : (2015) 3 KHC 542 : (2015) 3 KLJ 269 : (2015) 3 KLT 33 : (2015) 4 SCT 84
Kerala Education Act, 1958 - Section 14, 7, 7 (6)
High Courts08 Jun 2015Dismissed
Santhosh Vs State of Kerala and Others
High Court Of Kerala · (2015) 06 KL CK 0084
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 292, 292(2), 292(2)(a), 3(1)(b)Young Persons (Harmful Publications) Act, 1956 - Section 3(1)(b)
High Courts08 Jun 2015Allowed
Prasanna Kumari. E.S. Vs The Registrar, Kannur University and Others
High Court Of Kerala · (2015) 3 KHC 599 : (2015) 3 KLT 943
Constitution of India, 1950 - Article 12Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 38, 39
High Courts08 Jun 2015Allowed
Vivan Varghese Vs The State of Kerala and Others
High Court Of Kerala · (2015) 3 KHC 569 : (2015) 3 KLJ 277 : (2015) 3 KLT 21
Special Marriage Act, 1954 - Section 4, 50, 6
High Courts08 Jun 2015Dismissed
Saifudheen and Others Vs N.S. Pillai and Others
High Court Of Kerala · (2016) ALLMR(Cri) 17 : (2015) 4 BC 404 : (2015) 3 KHC 468 : (2015) 3 KLJ 1 : (2015) 3 KLT 169 : (2015) 3 RCR(Civil) 1054 : (2015) 4 RCR(Criminal) 38
Negotiable Instruments Act, 1881 (NI) - Section 138, 142
High Courts08 Jun 2015
Kudakayintavide Pocker Vs Mavullathil Avulla Haji and Others
High Court Of Kerala · (2015) 06 KL CK 0017
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(3), 11(4(i), 11(4)(i)
High Courts05 Jun 2015Partly Allowed
R.V. Sanal Kumar Vs N. Gangadharan Nadar and Others
High Court Of Kerala · (2016) 1 ILR (Ker) 84 : (2015) 3 KLJ 389
Specific Relief Act, 1963 - Section 20
High Courts05 Jun 2015Disposed off
Radha N. Menon Vs Neesa Leisure Ltd. and Others
High Court Of Kerala · (2015) 3 KHC 904 : (2015) 3 KLT 879 : (2016) 1 RCR(Criminal) 28
Negotiable Instruments Act, 1881 (NI) - Section 138