High Courts10 Jun 2015Partly Allowed
G. Venugopal Vs Joyan
High Court Of Kerala · (2015) 06 KL CK 0087
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 56 of 116
High Courts10 Jun 2015Allowed
Mohanan V. Vs Kerala State Road Transport Corporation and Others
High Court Of Kerala · (2015) 3 ILR Ker 388 : (2015) 3 KHC 426 : (2015) 3 KLJ 213 : (2015) 3 KLT 18
High Courts10 Jun 2015Disposed off
Mohammedali V. and Others Vs The District Registrar (General) and Registrar of Societies and Others
High Court Of Kerala · (2015) 06 KL CK 0036
Constitution of India, 1950 - Article 226Societies Registration Act, 1860 - Section 4
High Courts10 Jun 2015Partly Allowed
Vinayan Vs Radhakrishnan
High Court Of Kerala · (2015) 4 ILR (Ker) 912 : (2015) 5 KHC 266
Civil Procedure Code, 1908 (CPC) - Section 148, 151, 34Interest Act, 1978 - Section 3Specific Relief Act, 1963 - Section 28, 28(1), 28(3)
High Courts10 Jun 2015
Kuruppan Lakshmi and Others Vs P.C.P. Mahamood Haji
High Court Of Kerala · (2015) 06 KL CK 0016
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(2)(a)(b), 11(2)(b), 11(3)
High Courts10 Jun 2015Disposed Off
Babu M. Vs State of Kerala and Others
High Court Of Kerala · (2015) 06 KL CK 0014
High Courts10 Jun 2015Partly Allowed
M.K. Chandrasekharan Nair Vs State of Kerala
High Court Of Kerala · (2015) 4 KLJ 603
Criminal Procedure Code, 1973 (CrPC) - Section 313, 408, 428Evidence Act, 1872 - Section 106General Clauses Act, 1897 - Section 30, 6
High Courts10 Jun 2015Partly Allowed
Chandrasekharan Nair, M.K. Vs State of Kerala
High Court Of Kerala · (2015) 4 ILR Ker 256 : (2016) 2 RCR(Criminal) 38
Criminal Procedure Code, 1973 (CrPC) - Section 248(1), 313, 408, 428Evidence Act, 1872 - Section 106General Clauses Act, 1897 - Section 6
High Courts09 Jun 2015Allowed
K. Sadanandan Vs V.S. Satheesh Kumar and Others
High Court Of Kerala · (2015) ALLMR(Cri) 612 : (2015) 3 ILR Ker 1012 : (2015) 4 KHC 70 : (2015) 3 KLJ 496
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts09 Jun 2015Dismissed
Muhammed Alamgheer Mandel and Others Vs State of Kerala
High Court Of Kerala · (2015) 3 KHC 784
Criminal Procedure Code, 1973 (CrPC) - Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21(b), 42, 53
High Courts09 Jun 2015Allowed
Mercy Bigi Vs Sunilkumar
High Court Of Kerala · (2015) 3 KHC 861 : (2015) 3 KLJ 358 : (2015) 3 KLT 938
High Courts09 Jun 2015Dismissed
Jose V.A. and Others Vs St. Mary''s Orthodox Syrian Church and Others
High Court Of Kerala · (2015) 06 KL CK 0171
Civil Procedure Code, 1908 (CPC) - Section 92, 92(1)
High Courts09 Jun 2015Disposed off
Rabeeha Vs Ministry of External Affairs and Others
High Court Of Kerala · (2015) 3 RCR(Civil) 760
Constitution of India, 1950 - Article 226
High Courts09 Jun 2015Allowed
M.P. Babu Vs The Commandant General, Home Guard Civil Defence and Fire Service Kerala and Othersl
High Court Of Kerala · (2015) 06 KL CK 0098
High Courts09 Jun 2015Dismissed
St. John''s Welfare Centre Vs Eastern Province of Sisters of St. Charles
High Court Of Kerala · (2015) 3 KHC 428 : (2015) 3 KLJ 18 : (2015) 3 KLT 62
Registration Act, 1908 - Section 17, 49Transfer of Property Act, 1882 - Section 53A, 55
High Courts09 Jun 2015Dismissed
Santhosh T. Varghese Vs State of Kerala and Others
High Court Of Kerala · (2015) 3 KHC 564
High Courts09 Jun 2015Partly Allowed
Devan and Others Vs K. Bhavya Gopal and Others
High Court Of Kerala · (2015) 06 KL CK 0080
Civil Procedure Code, 1908 (CPC) - Section 151Transfer of Property Act, 1882 - Section 100, 83
High Courts09 Jun 2015Disposed off
Sivakumar Vs State of Kerala
High Court Of Kerala · (2015) 06 KL CK 0079
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(3)Penal Code, 1860 (IPC) - Section 279, 304-A, 337, 338
High Courts09 Jun 2015Dismissed
Sisily Mathew Vs Santhamma Remesan and Others
High Court Of Kerala · (2015) 06 KL CK 0062
Kerala Panchayat Raj Act, 1994 - Section 78
High Courts09 Jun 2015Disposed off
P.M. Muzammil Vs Canara Bank
High Court Of Kerala · (2015) 06 KL CK 0061
Civil Procedure Code, 1908 (CPC) - Section 51