High Courts14 Jul 2015Dismissed
L. Adolphus Vs SP, ACB, CBI
High Court Of Kerala · (2015) 07 KL CK 0026
Emigration Act, 1983 - Section 24, 25Penal Code, 1860 (IPC) - Section 120B, 420Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 44 of 116
High Courts14 Jul 2015Dismissed
Kerala Public Service Commission and Others Vs Sujith Kumar, E.N.
High Court Of Kerala · (2015) 4 ILR Ker 307 : (2015) 4 KLJ 596
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 32, 33
High Courts14 Jul 2015Dismissed
P.M. Johnachan Vs State of Kerala and Others
High Court Of Kerala · (2015) 07 KL CK 0008
High Courts13 Jul 2015Allowed
Union of India Vs Sunil Kumar
High Court Of Kerala · (2015) 3 KLT 501
Constitution of India, 1950 - Article 14Passports Act, 1967 - Section 24, 24(2)(e)
High Courts13 Jul 2015
Benny M. Varghese Vs A.H. Abdul Jamal
High Court Of Kerala · (2015) 07 KL CK 0105
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(3)
High Courts13 Jul 2015Dismissed
Abdul Vahab Vs Kerala State Electricity Board and Others
High Court Of Kerala · (2015) 4 ILR Ker 847 : (2015) 4 KHC 57 : (2015) 3 KLJ 590 : (2015) 3 KLT 419
Electricity (Supply) Act, 1948 - Section 49, 56(2), 69(2), 79(j)
High Courts13 Jul 2015Dismissed
M.P. Mayadevi and Others Vs Canara Bank and Others
High Court Of Kerala · (2015) 4 KHC 874 : (2015) LabIC 3811
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 - Section 21, 8Banking Regulation Act, 1949 - Section 35A, 5Constitution of India, 1950 - Article 226
High Courts10 Jul 2015
Accel Transmatic Ltd. Vs The Joint Commissioner of Central Excise Customs and Service Tax, Thiruvananthapuram and Others
High Court Of Kerala · (2015) 324 ELT 151
High Courts10 Jul 2015Disposed off
Noushad T.C. Vs Kerala State Electricity Board and Others
High Court Of Kerala · (2015) 4 ILR (Ker) 1099 : (2015) 3 KHC 859 : (2015) 3 KLT 404
Electricity Act, 2003 - Section 126, 127
High Courts10 Jul 2015Allowed
The Sub Divisional Magistrate, Revenue Divisional Officer and Others Vs Pratheeshkumar V.V.
High Court Of Kerala · (2015) 4 KHC 29 : (2015) 3 KLJ 641 : (2015) 3 KLT 448
Criminal Procedure Code, 1973 (CrPC) - Section 102, 173, 457Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 - Section 17, 19, 20, 22, 23Mines and Minerals (Development and Regulation) Act, 1957 - Section 21(1), 22, 23A, 3
High Courts10 Jul 2015Dismissed
Sindhu Unnikrishnan and Others Vs State Bank of India and Others
High Court Of Kerala · (2015) 07 KL CK 0168
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 13(3A), 13(4)
High Courts10 Jul 2015
Sally Babu Vs P. Chacko Varghese and Others
High Court Of Kerala · (2015) 07 KL CK 0150
Criminal Procedure Code, 1973 (CrPC) - Section 133, 133(1), 145, 145(1), 482
High Courts10 Jul 2015Allowed
Jose Vs The State of Kerala
High Court Of Kerala · (2015) 07 KL CK 0149
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302
High Courts10 Jul 2015Dismissed
Joseph Mathew Vs Neyyattinkara P. Nagaraj and Others
High Court Of Kerala · (2015) 07 KL CK 0147
Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 173(8), 197, 482Penal Code, 1860 (IPC) - Section 120BPrevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19
High Courts10 Jul 2015Allowed
K. Prathapan Vs Kerala Agricultural University and Others
High Court Of Kerala · (2015) 07 KL CK 0104
High Courts10 Jul 2015Allowed
Nabeel P.V. Vs Thejraj G. and Others
High Court Of Kerala · (2015) 07 KL CK 0103
High Courts10 Jul 2015Disposed off
P.A. Chandra Das Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KHC 287
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 161, 300, 313Penal Code, 1860 (IPC) - Section 201, 302, 34, 376(2)(g), 376(g)
High Courts10 Jul 2015Allowed
V.M. Sasi Vs Kishore and Others
High Court Of Kerala · (2015) 3 KLT 807
High Courts10 Jul 2015Allowed
Mehabul Vs State of Kerala
High Court Of Kerala · (2015) 07 KL CK 0054
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27, 8Penal Code, 1860 (IPC) - Section 201, 202, 302, 34, 376(2)(g)
High Courts10 Jul 2015Dismissed
Lalu Vs State of Kerala
High Court Of Kerala · (2015) 3 ILR Ker 507 : (2015) 3 KLJ 333
Criminal Procedure Code, 1973 (CrPC) - Section 428, 432, 433Evidence Act, 1872 - Section 118, 27Oaths Act, 1969 - Section 4