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High Court Of Kerala judgments, 2015

2,318 judgments · page 45 of 116

High Courts10 Jul 2015Dismissed

Abdulkhader Vs Zubair and Others

High Court Of Kerala · (2015) 5 KHC 252

Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(3)Negotiable Instruments Act, 1881 (NI) - Section 118, 118(a), 138, 139
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High Courts09 Jul 2015Dismissed

G. Tec and Others Vs Koulath Kareem

High Court Of Kerala · AIR 2015 Ker 267 : (2015) 6 ARBLR 504 : (2015) ILR Ker 578 : (2015) 3 KLJ 652

Arbitration and Conciliation Act, 1996 - Section 8, 8(1), 8(2), 85(2)
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High Courts09 Jul 2015Dismissed

K.S. Nazar Vs State of Kerala

High Court Of Kerala · (2015) 07 KL CK 0172

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120B, 409, 471, 477APrevention of Corruption Act, 1988 - Section 13(1)(c), 13(2), 19
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High Courts09 Jul 2015Allowed

N.S. Nair Vs Superintendent of Police and Others

High Court Of Kerala · (2015) 4 ILR Ker 377 : (2015) 4 RCR(Criminal) 776

Criminal Procedure Code, 1973 (CrPC) - Section 313, 386(b)(i)Prevention of Corruption Act, 1988 - Section 13 (2), 13(1)(d), 13(2), 2(c), 2(c)(xii)
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High Courts09 Jul 2015Allowed

T. Bhargavan Vs State of Kerala

High Court Of Kerala · (2015) 07 KL CK 0059

Criminal Procedure Code, 1973 (CrPC) - Section 313, 386(b)(i)Prevention of Corruption Act, 1988 - Section 20(1), 7
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High Courts08 Jul 2015Allowed

Kasthuri Rajan Vs Ponnammal and Others

High Court Of Kerala · (2015) 3 ILR Ker 951 : (2015) 4 KHC 128 : (2015) 3 KLJ 512 : (2015) 3 KLT 538

Contract Act, 1872 - Section 146Kerala Co-operative Societies Act, 1969 - Section 100, 59, 69, 69(2)(b)
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High Courts08 Jul 2015Dismissed

C. Manikandan Vs State of Kerala

High Court Of Kerala · (2015) 07 KL CK 0181

Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19, 20(1), 7
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