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High Court Of Kerala judgments, 2015

2,318 judgments · page 46 of 116

High Courts08 Jul 2015Dismissed

Rafeeq Vs Summayya

High Court Of Kerala · (2015) 5 KHC 633 : (2015) 4 KLT 857

Criminal Procedure Code, 1973 (CrPC) - Section 125
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High Courts07 Jul 2015Dismissed

Ammini Vs Binu J. Nalpathanjil and Others

High Court Of Kerala · (2015) 07 KL CK 0174

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 100, Order 21 Rule 103, Order 21 Rule 104, Order 21 Rule 21, Order 21 Rule 21Registration Act, 1908 - Section 17Transfer of Property Act, 1882 - Section 53A
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High Courts07 Jul 2015Disposed off

Sanal E. Issac Vs State of Kerala

High Court Of Kerala · (2015) 4 KHC 376

Criminal Procedure Code, 1973 (CrPC) - Section 155(2)Mines and Minerals (Development and Regulation) Act, 1957 - Section 21(1), 22, 4(1)(A)Motor Vehicles Act, 1988 - Section 181, 3, 3(1), 4, 75
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High Courts06 Jul 2015Dismissed

Rajendra Prasad and Others Vs Union of India and Others

High Court Of Kerala · (2015) 3 KHC 905

Constitution of India, 1950 - Article 15, 21, 21A, 226, 32Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 13, 14, 19, 2, 2(d)Orphanages And Other Charitable Homes (supervision And Control) Act, 1960 - Section 13, 14, 2(d), 28, 28(1)
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