High Courts02 Jul 2015Allowed
Sagi T.M. Vs Mahatma Gandhi University and Others
High Court Of Kerala · (2015) 07 KL CK 0046
Constitution of India, 1950 - Article 12, 226
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 48 of 116
High Courts02 Jul 2015
Krishna Das C. and Others Vs The State of Kerala and Others
High Court Of Kerala · (2015) 07 KL CK 0041
Constitution of India, 1950 - Article 226, 25, 25, 25 (2), 25(1)Kerala Panchayat Raj Act, 1994 - Section 116, 166, 166(1), 172, 191
High Courts02 Jul 2015Allowed
Mary P.J. Vs Job Varkey and Others
High Court Of Kerala · (2015) 4 KHC 740 : (2015) 4 KLJ 292 : (2015) 4 KLT 264
Civil Procedure Code, 1908 (CPC) - Order 33 Rule 1
High Courts02 Jul 2015Dismissed
Bhavani K. Vs Mayadevi G. and Others
High Court Of Kerala · (2015) 07 KL CK 0007
Constitution of India, 1950 - Article 227
High Courts01 Jul 2015Allowed
Jose Vs Subramanyan
High Court Of Kerala · (2015) 07 KL CK 0212
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, 353, 452, 503, 506
High Courts01 Jul 2015Allowed
Jose Vs Subramanyan and Others
High Court Of Kerala · (2015) 3 ILR Ker 1127 : (2015) 4 KHC 332 : (2015) 3 KLJ 448 : (2015) 3 KLT 400
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, 353, 452, 503, 506
High Courts01 Jul 2015Dismissed
R. Nitya Vs Dhanlaxmi Bank Limited and Others
High Court Of Kerala · (2015) 3 ILR Ker 859 : (2015) 4 KHC 711 : (2015) 4 KLJ 179 : (2015) 3 KLT 919
Constitution of India, 1950 - Article 309, 311Specific Relief Act, 1963 - Section 14, 14(1)(b), 14(b)
High Courts01 Jul 2015Allowed
Robin Babu Vs Kunjappan and Others
High Court Of Kerala · (2015) 4 KHC 91
High Courts01 Jul 2015Dismissed
C.G. Raveendran and Others Vs C.G. Gopi and Others
High Court Of Kerala · AIR 2015 Ker 250 : (2015) 3 KLJ 470 : (2015) 3 KLT 740
Evidence Act, 1872 - Section 63, 67, 68, 69, 71Succession Act, 1925 - Section 63Transfer of Property Act, 1882 - Section 3
High Courts01 Jul 2015Allowed
Usha K.A. Vs Chief Commissioner of Central Excise and Customs, Cochin and Others
High Court Of Kerala · (2015) 4 ILR Ker 790 : (2015) 4 KHC 319 : (2015) 3 KLJ 726 : (2015) LabIC 4464
Administrative Tribunals Act, 1985 - Section 20, 20(1), 20(2), 20(2)(a)Constitution of India, 1950 - Article 226
High Courts01 Jul 2015Allowed
Khalid Vs Sub Inspector of Police
High Court Of Kerala · (2016) ALLMR(Cri) 20 : (2016) 1 CCR 158 : (2015) CriLJ 4847 : (2015) 4 ILR Ker 274 : (2015) 4 KHC 180 : (2015) 3 KLT 465 : (2015) 4 RCR(Criminal) 247
Criminal Procedure Code, 1973 (CrPC) - Section 482Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 23, 26
High Courts01 Jul 2015Disposed off
Baby John Vs Union of India and Others
High Court Of Kerala · (2015) 07 KL CK 0055
High Courts01 Jul 2015Dismissed
K.P. Jaya Vs University of Kerala and Others
High Court Of Kerala · (2015) 07 KL CK 0051
Constitution of India, 1950 - Article 142, 19(1)(g), 21Kerala University Act, 1974 - Section 19, 21, 23, 23(a), 5
High Courts01 Jul 2015
The Kerala Minerals and Metals Limited Vs Rabi Trading Company
High Court Of Kerala · (2015) 07 KL CK 0050
Constitution of India, 1950 - Article 226
High Courts01 Jul 2015Allowed
Puthanpurakkal Moidu Vs State and Others
High Court Of Kerala · (2015) 07 KL CK 0044
Criminal Procedure Code, 1973 (CrPC) - Section 255(1), 482Prevention of Food Adulteration Act, 1954 - Section 16(1-A)(i), 2(1a), 7(i)
High Courts30 Jun 2015Dismissed
Paruthikkattuparambil Ayisha Vs Permbra Abdul Nassar and Others
High Court Of Kerala · (2015) 3 ILR Ker 934 : (2015) 4 KHC 76 : (2015) 3 KLJ 515
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2A, Order 39 Rule 2A, 151Prevention of Corruption Act, 1988 - Section 16Specific Relief Act, 1963 - Section 20, 20(1), 20(2)
High Courts30 Jun 2015Disposed off
Beena Johnson Vs Revenue Divisional Officer, Idukki and Others
High Court Of Kerala · (2015) 3 KHC 727
Kerala Conservation of Paddy Land and Wetland Act, 2008 - Section 13, 2(xii), 2(xviii), 3, 5(4)
High Courts30 Jun 2015Allowed
K. Bhakthavalsalan Vs The Kozhikode Corporation and Others
High Court Of Kerala · (2015) 06 KL CK 0189
High Courts30 Jun 2015Dismissed
E.M. Gireesh Babu Vs Venu K. and Others
High Court Of Kerala · (2015) 06 KL CK 0149
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 2Consumer Protection Act, 1986 - Section 2(d)Limitation Act, 1963 - Section 14, 3
High Courts30 Jun 2015Disposed off
Puthan Purakkal Joseph Vs The Sub Collector, Revenue Divisional Office and Others
High Court Of Kerala · (2015) 3 KLJ 322 : (2015) 3 KLT 182
Kerala Conservation of Paddy Land and Wetland Act, 2008 - Section 13, 3