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High Court Of Kerala judgments, 2015

2,318 judgments · page 49 of 116

High Courts30 Jun 2015Allowed

M. Sundaran Vs State of Kerala

High Court Of Kerala · (2015) 06 KL CK 0142

Criminal Procedure Code, 1973 (CrPC) - Section 313, 386(b)(i)Evidence Act, 1872 - Section 67, 74, 74(1), 74(1)(iii), 75Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19, 20(1), 7
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High Courts30 Jun 2015Allowed

G. Thankappan Vs State of Kerala

High Court Of Kerala · (2015) 06 KL CK 0141

Criminal Procedure Code, 1973 (CrPC) - Section 313, 386(b)(i)Prevention of Corruption Act, 1988 - Section 13, 13(1)(d), 13(2), 20 (1), 7
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High Courts29 Jun 2015Disposed off

Varkey Vs State of Kerala

High Court Of Kerala · (2015) 4 KHC 469 : (2015) 3 KLJ 857 : (2016) 1 RCR(Criminal) 28

Arms Act, 1959 - Section 20Criminal Procedure Code, 1973 (CrPC) - Section 482
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High Courts29 Jun 2015

Prakash Vs State of Kerala and Others

High Court Of Kerala · (2015) 4 CCR 120 : (2015) 3 ILR Ker 637 : (2015) 3 KHC 892 : (2015) 3 KLJ 398 : (2015) 3 KLT 528

Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(3), 173(2), 173(8), 174Penal Code, 1860 (IPC) - Section 306, 498A
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High Courts29 Jun 2015Allowed

H. Prakash Pai Vs State of Kerala

High Court Of Kerala · (2015) 4 CCR 384 : (2016) 1 Crimes 438 : (2015) 4 KHC 557 : (2015) 4 KLJ 146 : (2015) 3 KLT 989

Criminal Procedure Code, 1973 (CrPC) - Section 313, 386(i)(b)Evidence Act, 1872 - Section 67, 74, 74(1)(iii)Prevention of Corruption Act, 1988 - Section 13, 13(1)(d), 13(2), 13(2)(d), 19
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High Courts29 Jun 2015Partly Allowed

G. Daniel Vs State of Kerala

High Court Of Kerala · (2015) 06 KL CK 0040

Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19, 7
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High Courts26 Jun 2015

Sanumol C.C. and Others Vs Sunny P.C.

High Court Of Kerala · (2015) 3 DMC 773 : (2015) 4 KHC 99 : (2015) 3 KLT 845

Constitution of India, 1950 - Article 227Guardians and Wards Act, 1890 - Section 12Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 2, 29, 29, 30, 31, 31
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High Courts26 Jun 2015Allowed

Jabbar and Others Vs State of Kerala and Others

High Court Of Kerala · (2015) 3 ILR Ker 735 : (2015) 3 KHC 945 : (2015) 3 KLJ 329 : (2015) 3 KLT 331 : (2015) 4 RCR(Civil) 241 : (2015) 4 RCR(Criminal) 195

Penal Code, 1860 (IPC) - Section 323Protection of Women From Domestic Violence Act, 2005 - Section 12, 18, 18(a), 18(e), 19
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