High Courts24 Jun 2015Allowed
K.O. Mathew and Others Vs Mohammed M.P. and Others
High Court Of Kerala · (2015) 06 KL CK 0125
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 51 of 116
High Courts24 Jun 2015Dismissed
O. Chandramathi Vs The National Institute of Technology and Others
High Court Of Kerala · (2015) LabIC 3783
Constitution of India, 1950 - Article 226
High Courts24 Jun 2015Disposed Off
Asok Kumar Vs Koottala Kshethra Samithy and Others
High Court Of Kerala · (2015) 06 KL CK 0032
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1(3), Order 39 Rule 2AKerala Land Reforms Act, 1963 - Section 3(1)(x)
High Courts24 Jun 2015Dismissed
The President, Payyormala Weavers Co-Operative Society and Others Vs Kunnath Janaki and Others
High Court Of Kerala · (2015) 06 KL CK 0029
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(3), 11(4)(iii)
High Courts23 Jun 2015Allowed
Chandran Vs The Secretary, Perambra Gramma Panchayath and Others
High Court Of Kerala · (2015) 06 KL CK 0172
High Courts23 Jun 2015Allowed
Nanminda Higher Secondary School Vs Director of Higher Secondary Education
High Court Of Kerala · (2015) 3 KLT 307
High Courts23 Jun 2015Disposed off
Inter Media Publishing Ltd. Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KLT 868
Constitution of India, 1950 - Article 19 (2), 19(1), 19(1)(a), 19(2), 21Penal Code, 1860 (IPC) - Section 153APress Council Act, 1978 - Section 13, 13(2)(d)
High Courts23 Jun 2015Dismissed
Manka Lalitha and Others Vs Gregory Thomas and Others
High Court Of Kerala · (2015) 06 KL CK 0137
Kerala Land Reforms Act, 1963 - Section 74, 84, 84(1A), 85ATransfer of Property Act, 1882 - Section 52
High Courts23 Jun 2015
Chandran and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 3 ILR Ker 1115
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 173(2), 173(5), 229Evidence Act, 1872 - Section 63(2), 65(c)Penal Code, 1860 (IPC) - Section 302
High Courts23 Jun 2015
Beacon Projects Pvt. Ltd. Vs The Commissioner of Income Tax
High Court Of Kerala · (2015) 377 ITR 237 : (2015) 3 KHC 834 : (2015) 234 TAXMAN 706
Income Tax Act, 1961 - Section 133A, 194A, 2 (28A), 2(28A), 201
High Courts23 Jun 2015Dismissed
Jayakumar Vs The Regional Passport Officer
High Court Of Kerala · AIR 2015 Ker 237 : (2015) 3 ILR Ker 597 : (2015) 3 KHC 763 : (2015) 3 KLT 158 : (2015) 3 RCR(Civil) 1001
Constitution of India, 1950 - Article 226Passports Act, 1967 - Section 17, 6
High Courts23 Jun 2015Disposed Off
Biju S. Vs State of Kerala and Others
High Court Of Kerala · (2015) 06 KL CK 0030
Administrative Tribunals Act, 1985 - Section 20Constitution of India, 1950 - Article 227
High Courts23 Jun 2015Disposed Off
Jayakrishnan Vs Unnikrishnan and Others
High Court Of Kerala · (2015) 5 KHC 683 : (2015) 4 KLT 727
Criminal Procedure Code, 1973 (CrPC) - Section 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138, 138(b), 138(c), 142(b)
High Courts23 Jun 2015Disposed Off
Roshid Vs The State of Kerala and Others
High Court Of Kerala · (2015) 06 KL CK 0006
Criminal Procedure Code, 1973 (CrPC) - Section 102, 451, 457Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 - Section 23
High Courts22 Jun 2015Allowed
Valsala Devi Vs Divisional Manager, Kottayam and Others
High Court Of Kerala · (2015) 3 KHC 948 : (2015) 3 KLJ 373
High Courts22 Jun 2015Dismissed
Vinayakrishnan Vs Commissioner for Land Revenue
High Court Of Kerala · (2015) 3 KHC 752 : (2015) 3 KLJ 347 : (2015) 3 KLT 214
Registration Act, 1908 - Section 16, 17Stamp Act, 1899 - Section 37(2), 54(2), 55
High Courts22 Jun 2015Dismissed
The Palakkad Service Co-Operative Bank Ltd. Vs State of Kerala and Others
High Court Of Kerala · (2015) 3 KLT 662
Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 162, 73Kerala Co-operative Societies Act, 1969 - Section 12, 3, 63, 63(3) (6), 63(3)(6)
High Courts22 Jun 2015Allowed
Paul Skaria Vs State of Kerala and Others
High Court Of Kerala · (2015) 06 KL CK 0155
Special Marriage Act, 1954 - Section 4, 5, 6
High Courts22 Jun 2015Allowed
George A.L. Vs State of Kerala and Others
High Court Of Kerala · (2015) 06 KL CK 0134
Constitution of India, 1950 - Article 14, 16
High Courts22 Jun 2015Allowed
Noushad K.A. Vs M.T. Ashokan and Others
High Court Of Kerala · (2015) 06 KL CK 0132