High Courts18 Jun 2015Disposed off
Tijo Thomas Vs The State of Kerala and Others
High Court Of Kerala · (2015) 06 KL CK 0094
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 53 of 116
High Courts18 Jun 2015
Assistant Commissioner (ASSMT.)II and Others Vs Swasthik Enterprises and Others
High Court Of Kerala · (2015) 4 KHC 838
Kerala General Sales Tax Act, 1963 - Section 10, 35, 43, 5, 5(2A)
High Courts18 Jun 2015
Saud Sanitary and Tiles Vs State of Kerala
High Court Of Kerala · (2015) 06 KL CK 0067
High Courts18 Jun 2015Allowed
A. Ramachandran Vs Central Bureau of Investigation and Others
High Court Of Kerala · (2015) 3 KHC 678
Arms Act, 1959 - Section 27Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 173, 439, 482
High Courts18 Jun 2015
Raramkandath Usmankoya Vs Raramkandath Aboobacker
High Court Of Kerala · (2015) 06 KL CK 0004
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(10), 11(3), 11(4)(ii), 11(8)
High Courts17 Jun 2015Dismissed
Varathappan and Others Vs C.V. Simon ad Ors.
High Court Of Kerala · (2015) 06 KL CK 0187
Civil Procedure Code, 1908 (CPC) - Section 92, 92(1)
High Courts17 Jun 2015Disposed off
Priya Vs The State of Kerala
High Court Of Kerala · (2015) 06 KL CK 0167
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 143, 147, 149, 188, 353
High Courts17 Jun 2015Allowed
Reji Philip and Others Vs Yatheendradas and Others
High Court Of Kerala · (2015) 06 KL CK 0131
High Courts17 Jun 2015Allowed
Abdul Rahiman and Others Vs K. Abdul Salim and Others
High Court Of Kerala · (2015) 06 KL CK 0130
High Courts17 Jun 2015Dismissed
Sirly Jose and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 06 KL CK 0128
High Courts17 Jun 2015Allowed
Annamma Mathew and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 06 KL CK 0122
Kerala Panchayat Raj Act, 1994 - Section 220
High Courts17 Jun 2015Disposed off
Sreerej Nath G. and Others Vs The State of Kerala and Others
High Court Of Kerala · (2015) 06 KL CK 0114
High Courts17 Jun 2015
Raju Stephen D'' Souza Vs Abdul Rahman and Others
High Court Of Kerala · (2015) 4 KHC 725
Criminal Procedure Code, 1973 (CrPC) - Section 255(1), 372, 378(4)Limitation Act, 1963 - Section 14Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts16 Jun 2015Disposed off
Rosy Arakkal Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KHC 285
High Courts16 Jun 2015
P.K. Moideen Koya Vs K. Ramesh and Others
High Court Of Kerala · (2015) 06 KL CK 0129
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(2)(b), 11(4)(i), 11(8)
High Courts16 Jun 2015Allowed
Bijimol V.S. Vs The Maintenance Tribunal and The Revenue Divisional Officer and Others
High Court Of Kerala · (2015) 06 KL CK 0106
Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 23
High Courts16 Jun 2015Allowed
Ajithkumar G.K. Vs Canara Bank and Others
High Court Of Kerala · (2015) 3 KHC 512 : (2015) 3 KLJ 35
High Courts16 Jun 2015Dismissed
P.B. Dhanya Vs The State of Kerala and Others
High Court Of Kerala · (2015) 06 KL CK 0052
Constitution of India, 1950 - Article 226
High Courts16 Jun 2015Dismissed
K.M. Kunju Mohammed and Others Vs Ahammed
High Court Of Kerala · (2015) 06 KL CK 0051
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(3), 11(4)(i)
High Courts16 Jun 2015Dismissed
The Commissioner of Income Tax Vs Kerala State Electricity Board
High Court Of Kerala · (2017) 393 ITR 337
Income Tax Act, 1961 - Section 115JB, Section 43B