High Courts22 Jun 2015Dismissed
Baburajan Vs Sarasu and Others
High Court Of Kerala · (2015) 06 KL CK 0123
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 52 of 116
High Courts22 Jun 2015Disposed off
Rejeesh Rajan Vs Priyanka Rejeesh
High Court Of Kerala · (2015) 06 KL CK 0119
Constitution of India, 1950 - Article 227
High Courts22 Jun 2015Disposed off
Aneesh Vs Sumeesh U. and Others
High Court Of Kerala · (2015) 06 KL CK 0110
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 143, 147, 148, 294(b), 308
High Courts19 Jun 2015Dismissed
State of Kerala and Others Vs R. Muraleedharan Nair
High Court Of Kerala · (2015) 3 ILR Ker 577 : (2015) 3 KHC 735 : (2015) 3 KLT 755
Constitution of India, 1950 - Article 300A
High Courts19 Jun 2015Dismissed
Tharammal Kadeesa and Others Vs Biyathu and Others
High Court Of Kerala · (2015) 06 KL CK 0183
High Courts19 Jun 2015Disposed off
Ayyappan Nair Vs State of Kerala
High Court Of Kerala · (2015) 06 KL CK 0182
Criminal Procedure Code, 1973 (CrPC) - Section 437, 438Penal Code, 1860 (IPC) - Section 323, 34, 341, 448Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 18, 3, 3(i)(x)
High Courts19 Jun 2015Dismissed
University Grants Commission and Others Vs Anand J. Illickan and Others
High Court Of Kerala · (2015) 06 KL CK 0118
All India Council for Technical Education Act, 1987 - Section 10, 10(1)(g)Constitution of India, 1950 - Article 14, 19(1)(g), 21, 21AUniversity Grants Commission Act, 1956 - Section 10, 12, 12-A, 2, 2(f)
High Courts19 Jun 2015Dismissed
A.X. Gilbert and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 3 KLJ 283
Civil Procedure Code, 1908 (CPC) - Section 2Constitution of India, 1950 - Article 227Land Acquisition Act, 1894 - Section 10, 11, 18, 19, 23
High Courts19 Jun 2015Dismissed
The Oriental Insurance Co. Ltd. Vs Baby and Others
High Court Of Kerala · (2015) 4 ACC 204 : (2015) ACJ 2474 : (2015) 3 ILR Ker 247 : (2015) 3 KHC 648 : (2015) 3 KLJ 175 : (2015) 3 KLT 121 : (2015) 4 RCR(Civil) 430
Motor Vehicles Act, 1988 - Section 10(3), 14, 149(2), 149(2)(a), 15
High Courts19 Jun 2015Partly Allowed
K.S. Kuriakose Vs State of Kerala
High Court Of Kerala · (2015) 06 KL CK 0101
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 409, 477APrevention of Corruption Act, 1988 - Section 13(1)(c), 13(1)(d), 13(2), 19
High Courts19 Jun 2015Allowed
P.M. Nazar Vs C.B.I.
High Court Of Kerala · (2015) 06 KL CK 0100
Criminal Procedure Code, 1973 (CrPC) - Section 313, 386(b)(i)Penal Code, 1860 (IPC) - Section 120B, 420, 477A, 5(1)(d), 5(2)
High Courts18 Jun 2015Dismissed
Malankara Catholic Educational Society of The Arch Diocese of Thiruvananthapuram Vs All India Council for Technical Education and Others
High Court Of Kerala · (2015) 06 KL CK 0188
High Courts18 Jun 2015Disposed off
Anujayaraj and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 06 KL CK 0181
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 308, 323, 324, 326, 34
High Courts18 Jun 2015Disposed off
C.R. Bhavadas Vs The Revenue Divisional Officer and Others
High Court Of Kerala · (2015) 06 KL CK 0169
Kerala Conservation of Paddy Land and Wetland Act, 2008 - Section 2(xii), 2(xviii), 5(4)
High Courts18 Jun 2015Disposed off
Renti Jose and Others Vs State of Kerala
High Court Of Kerala · (2015) 06 KL CK 0168
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 498A
High Courts18 Jun 2015
Kerala State Coirfed Employees Congress Vs Director of Coir Development
High Court Of Kerala · (2015) 4 ILR Ker 102 : (2015) 4 KLJ 89 : (2015) 3 KLT 887
Constitution of India, 1950 - Article 14, 226Contract Act, 1872 - Section 23, 24Kerala Co-operative Societies Act, 1969 - Section 101, 80
High Courts18 Jun 2015Allowed
R. Geetha Devi Vs Somalal T.M. and Others
High Court Of Kerala · (2015) 06 KL CK 0116
Constitution of India, 1950 - Article 14, 16, 21, 309
High Courts18 Jun 2015
Balachandran Nair Vs Kerala State Co-Operative Coir Marketing Federation Limited and Others
High Court Of Kerala · (2015) 06 KL CK 0115
High Courts18 Jun 2015Allowed
G. Unnikrishnan Nair and Others Vs The State of Kerala and Others
High Court Of Kerala · (2015) 06 KL CK 0108
Kerala Co-operative Societies Act, 1969 - Section 28, 32, 32(1), 32(1)(e), 32(2)
High Courts18 Jun 2015Disposed off
The Manager, Lower Primary Girls School (LPGS) Veliyam Vs The State of Kerala and Others
High Court Of Kerala · (2015) 3 ILR Ker 308 : (2015) 3 KHC 703 : (2016) 1 SCT 190
Constitution of India, 1950 - Article 21-A, 37, 41, 45, 46Right of Children to Free and Compulsory Education Act, 2009 - Section 29, 34