High Courts15 Jul 2015Allowed
Giridharan M. Vs Malabar Devaswom Board and Others
High Court Of Kerala · (2015) 07 KL CK 0169
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 43 of 116
High Courts15 Jul 2015
Nassar Yusuf Vs The Commissioner of Income Tax, Calicut
High Court Of Kerala · (2015) 377 ITR 595
Income Tax Act, 1961 - Section 131, 133A, 143(1), 147, 148
High Courts15 Jul 2015Allowed
Shenny Devassy Vs Reshmy Manuel
High Court Of Kerala · (2015) 07 KL CK 0143
Special Marriage Act, 1954 - Section 25
High Courts15 Jul 2015Disposed off
T.N. Sivasankaran Vs The Tirur Co-Operative Agricultural and Rural Development Bank Ltd. and Others
High Court Of Kerala · (2015) 07 KL CK 0136
Kerala Co-operative Societies Act, 1969 - Section 69
High Courts15 Jul 2015
Super Packagian Industries Vs The Sales Tax Officer, II Circle and Others
High Court Of Kerala · (2015) 52 GST 441 : (2016) 1 ILR (Ker) 38 : (2015) 4 KHC 883 : (2015) 86 VST 392
Central Sales Tax Act, 1956 - Section 2 (d), 5, 5(3)Constitution of India, 1950 - Article 286(1), 286(1)(b)Kerala General Sales Tax Act, 1963 - Section 5A(1)(c)
High Courts15 Jul 2015
Manikkan and Others Vs Govindaraj and Others
High Court Of Kerala · (2015) 4 ILR Ker 153 : (2015) 4 KHC 442
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 1, Order 1 Rule 1, Order 1 Rule 10, Order 1 Rule 13, Order 1 Rule 2
High Courts15 Jul 2015
Kerala Shipping and Inland Navigation Corporation Ltd. Vs The State of Kerala
High Court Of Kerala · (2015) 07 KL CK 0085
Constitution of India, 1950 - Article 366(29A)(d)Kerala General Sales Tax Act, 1963 - Section 5(1)(iii), 5(iii)
High Courts15 Jul 2015Allowed
Karthikeya Varma Vs The Union of India and Others
High Court Of Kerala · (2015) 4 CCR 193 : (2015) CriLJ 4815 : (2015) 3 ILR Ker 896 : (2015) 3 KLJ 630 : (2015) 3 KLT 424
Constitution of India, 1950 - Article 12, 19(1)(a), 20(1), 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 482Prevention of Corruption Act, 1988 - Section 19, 2, 2(b), 2(c), 2(c)(viii)
High Courts15 Jul 2015
Ashraf T.M. and Others Vs Commercial Tax Officer, Commercial Taxes and Others
High Court Of Kerala · (2015) 86 VST 134
Kerala General Sales Tax Act, 1963 - Section 17, 19
High Courts14 Jul 2015
Shijas S. Vs State of Kerala and Others
High Court Of Kerala · (2015) 3 ILR Ker 466 : (2015) 3 KHC 886 : (2015) 3 KLJ 393 : (2015) 3 KLT 301
Constitution of India, 1950 - Article 14, 16(4)
High Courts14 Jul 2015Allowed
United India Insurance Company Ltd. Vs Anju Antony
High Court Of Kerala · (2015) 07 KL CK 0178
High Courts14 Jul 2015Dismissed
Geetha Ramanujan Vs Estate Manager, Cochin Port Trust and Others
High Court Of Kerala · (2015) 07 KL CK 0148
Kerala Land Reforms Act, 1963 - Section 106, 74, 82, 84
High Courts14 Jul 2015Disposed off
Kerala State Council for Science Technology and Environment Vs C. Thangaraj and Others
High Court Of Kerala · (2015) 4 KHC 160
Civil Procedure Code, 1908 (CPC) - Section 11, 141, 45Constitution of India, 1950 - Article 139, 226, 227, 32
High Courts14 Jul 2015Disposed off
Malu M. and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 3 ILR Ker 869 : (2016) LabIC 70
Constitution of India, 1950 - Article 14, 21
High Courts14 Jul 2015Allowed
Stanly John and Others Vs The Secretary, Department of Co-operation and Others
High Court Of Kerala · (2015) 4 KHC 87 : (2015) 3 KLT 905
High Courts14 Jul 2015Partly Allowed
K. Vasudev Acharya Vs State of Kerala
High Court Of Kerala · (2015) 07 KL CK 0062
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts14 Jul 2015Allowed
V.M. Krishnan Vs State of Kerala
High Court Of Kerala · (2015) 07 KL CK 0061
Criminal Procedure Code, 1973 (CrPC) - Section 313, 386(b)(i)Evidence Act, 1872 - Section 74Prevention of Corruption Act, 1988 - Section 19, 20 (1), 7
High Courts14 Jul 2015Dismissed
Kerala Public Service Commission and Others Vs Sujith Kumar E.N.
High Court Of Kerala · (2015) 4 KLJ 596
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 32, 33
High Courts14 Jul 2015Dismissed
Malayalandiyil Kayakool Edakozhi Subair and Others Vs Kayyalakkakath Kunhamina Umma and Others
High Court Of Kerala · (2015) 4 KHC 870
Transfer of Property Act, 1882 - Section 10, 5
High Courts14 Jul 2015Allowed
Sasi D. and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 5 KHC 215
Criminal Procedure Code, 1973 (CrPC) - Section 197, 197(1), 197(3), 245Penal Code, 1860 (IPC) - Section 165, 294(b), 341, 352, 385