High Courts20 Jul 2015Partly Allowed
Usha P.R. and Others Vs R. Sreekumar and Others
High Court Of Kerala · (2015) 07 KL CK 0088
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 42 of 116
High Courts20 Jul 2015Dismissed
Three Line Properties Vs V.K. Sreeram Madhavan and Others
High Court Of Kerala · (2015) 3 ILR Ker 925
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 1, 13, 13(4), 14, 17Transfer of Property Act, 1882 - Section 107, 111, 65A
High Courts20 Jul 2015Disposed off
Ruby Varghese Vs The State of Kerala and Others
High Court Of Kerala · (2015) 07 KL CK 0071
High Courts20 Jul 2015Dismissed
Kavitha Balakrishnan Vs Prasanna Kumari E.S. and Others
High Court Of Kerala · (2016) 1 ILR (Ker) 147 : (2015) 5 KHC 655 : (2015) 4 KLT 700
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2, 2(a), 2(k), 32, 38
High Courts20 Jul 2015
Commissioner of Central Excise, Customs & Service Tax Vs Apollo Tyres Ltd.
High Court Of Kerala · (2016) 333 ELT 10 : (2015) 52 GST 387
Additional Duties of Excise (Goods of Special Importance) Act, 1957 - Section 3Central Excises and Salt Act, 1944 - Section 11B
High Courts17 Jul 2015Dismissed
Anupriya Sreedharan Vs The Manager, State Bank of Travancore
High Court Of Kerala · (2015) 07 KL CK 0244
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 41Constitution of India, 1950 - Article 226Reserve Bank of India Act, 1934 - Section 21(2), 35(a)
High Courts17 Jul 2015Allowed
Moideen Koya Vs Parakulambil Kadeejakutty and Others
High Court Of Kerala · AIR 2015 Ker 244 : (2015) 4 ILR Ker 340 : (2015) 4 KHC 74 : (2015) 3 KLJ 499 : (2015) 3 KLT 999
Constitution of India, 1950 - Article 227Kerala Stamp Act, 1959 - Section 52, 52(c)Stamp Act, 1899 - Section 54
High Courts17 Jul 2015Allowed
Suresh Kumar Vs Oriental Insurance Co. Ltd. and Others
High Court Of Kerala · (2016) ACJ 679 : (2015) 4 ILR Ker 673 : (2015) 4 KHC 370 : (2015) 3 KLJ 501
Motor Vehicles Act, 1988 - Section 149(2), 149(2)(a)(i)(a), 2(35), 2(47), 66Penal Code, 1860 (IPC) - Section 279, 338
High Courts17 Jul 2015
A.B. Agencies Vs Customs, Excise and Service Tax Appellate Tribunal, South Zonal Bench, FKCCI and Others
High Court Of Kerala · (2015) 07 KL CK 0087
Customs Act, 1962 - Section 108
High Courts17 Jul 2015Disposed off
Okowe Chigozie Collins Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KHC 450 : (2016) 1 RCR(Criminal) 579
Criminal Procedure Code, 1973 (CrPC) - Section 167(2)(ii)Foreigners Act, 1946 - Section 14(B), 3(1), 3(2(g), 3(2), 3(2)(g)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21(b), 27(a), 29
High Courts17 Jul 2015Allowed
M.A. Chandraboss and Others Vs Controller of Entrance Examination and Others
High Court Of Kerala · (2015) 4 KHC 203
Kerala (Scheduled Castes and Scheduled Tribes) Regulation of Issue of Community Certificates Act, 1996 - Section 13
High Courts17 Jul 2015Allowed
K.L. Veronica Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KHC 812
High Courts17 Jul 2015Allowed
Xavier K.V. Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KHC 923
Special Marriage Act, 1954 - Section 4, 5, 6
High Courts16 Jul 2015
C.P. Mohammedkutty Vs State of Kerala
High Court Of Kerala · (2015) 4 CCR 155 : (2015) 3 ILR Ker 742 : (2015) 4 KHC 123 : (2015) 3 KLJ 492 : (2015) 3 KLT 532
Criminal Procedure Code, 1973 (CrPC) - Section 153, 4, 482, 5Electricity (Supply) Act, 1948 - Section 51Legal Metrology Act, 2009 - Section 25, 27, 28, 29, 30
High Courts16 Jul 2015Dismissed
Paul Chacko and Others Vs The Managing Committee of The Kerala State Co-Operative Agricultural and Rural Development Bank and Others
High Court Of Kerala · (2015) 07 KL CK 0137
Constitution of India, 1950 - Article 226, 309General Clauses Act, 1897 - Section 3(51), 6Industrial Disputes Act, 1947 - Section 36
High Courts16 Jul 2015Disposed off
Elizabeth and Others Vs Sub Inspector of Police, Vakathanam and Others
High Court Of Kerala · (2015) 07 KL CK 0086
Criminal Procedure Code, 1973 (CrPC) - Section 195, 195(1)(a)(i), 218, 219Penal Code, 1860 (IPC) - Section 172, 173, 174, 175, 176
High Courts16 Jul 2015Dismissed
Principal, Kannur Dental College Vs Admission Supervisory Committee and Fee Regulatory Committee for Professional Colleges of Kerala and Others
High Court Of Kerala · (2015) 07 KL CK 0064
High Courts16 Jul 2015
Maneesh P.M. Vs State of Kerala
High Court Of Kerala · (2015) 4 KHC 578
Penal Code, 1860 (IPC) - Section 408, 465, 468, 471, 474
High Courts15 Jul 2015Allowed
V.C. Praveen Vs State of Kerala and Others
High Court Of Kerala · (2015) 07 KL CK 0241
Constitution of India, 1950 - Article 21A
High Courts15 Jul 2015Dismissed
Najeeb Vs Shoukath Ali
High Court Of Kerala · (2015) 3 KLJ 536 : (2015) 3 KLT 396
Environment (Protection) Act, 1986 - Section 14, 4