COURT ARCHIVE

High Court Of Kerala judgments, 2015

2,318 judgments · page 41 of 116

High Courts21 Jul 2015Allowed

T.V. Achumma Vs The State of Kerala and Others

High Court Of Kerala · (2015) 3 ILR Ker 716 : (2015) 4 KHC 541 : (2015) 3 KLJ 693 : (2015) 3 KLT 511 : (2015) 4 SCT 653

Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 128Limitation Act, 1963 - Section 14

High Courts21 Jul 2015

The Commissioner of Income Tax, Trivandrum Vs State Bank of Travancore

High Court Of Kerala · (2015) 378 ITR 219

Income Tax Act, 1961 - Section 30, 31, 32, 33, 34

High Courts21 Jul 2015Allowed

Veluthaparambath Vasantha and Others Vs Purthalathkuniyil Alakkadan Chathu and Others

High Court Of Kerala · (2015) 4 ILR Ker 57 : (2015) 4 KHC 227

Civil Procedure Code, 1908 (CPC) - Order 33 Rule 1, Order 33 Rule 33Constitution of India, 1950 - Article 21, 39A

High Courts21 Jul 2015

Harishankar B.S. Vs The Vice Chancellor, University of Kerala and Others

High Court Of Kerala · (2015) 07 KL CK 0170

High Courts21 Jul 2015Dismissed

P.A. Musthafa Vs Union of India and Others

High Court Of Kerala · (2015) 07 KL CK 0141

High Courts21 Jul 2015Allowed

Kanakam Thampi and Others Vs State of Kerala and Others

High Court Of Kerala · (2015) 07 KL CK 0132

Criminal Procedure Code, 1973 (CrPC) - Section 200, 482Penal Code, 1860 (IPC) - Section 120B, 34, 406, 420

High Courts21 Jul 2015Allowed

Sali Mohan Vs Kolazhi Grama Panchayath, Thrissur and Others

High Court Of Kerala · (2015) 4 KHC 261 : (2015) 3 KLT 799

Constitution of India, 1950 - Article 226, 227, 228Evidence Act, 1872 - Section 114, 16General Clauses Act, 1897 - Section 26, 27

High Courts21 Jul 2015Partly Allowed

Rabiya and Others Vs Velikkathuparambil Salim and Others

High Court Of Kerala · (2015) 3 RCR(Civil) 889

Muslim Women (Protection of Rights on Divorce) Act, 1986 - Section 3

High Courts21 Jul 2015Dismissed

N.K. Sivaraman and Others Vs Chief Secretary, Govt. of Kerala and Others

High Court Of Kerala · (2015) 07 KL CK 0072

Forest (Conservation) Act, 1980 - Section 2, 2(ii), 3, 4Kerala Forest Act, 1961 - Section 16, 19, 24, 3, 4Kerala Private Forests (Vesting and Assignment) Act, 1971 - Section 10, 3, 4, 7, 8

High Courts21 Jul 2015

Souda K.V. Vs Abbas and Others

High Court Of Kerala · (2015) 4 KHC 801

Criminal Procedure Code, 1973 (CrPC) - Section 482Muslim Women (Protection of Rights on Divorce) Act, 1986 - Section 3(1), 3(2), 3(3)

High Courts21 Jul 2015

Elite Machine Tools Company and Others Vs C. Kamaladevi and Others

High Court Of Kerala · (2015) 07 KL CK 0027

Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(2)(b), 11(3), 11(4)(iii)

High Courts21 Jul 2015Disposed Off

Kashmi K. Alex Vs Local Registrar of Births and Deaths and Others

High Court Of Kerala · (2015) 4 KLJ 263

Criminal Procedure Code, 1973 (CrPC) - Section 3(4)Registration of Births and Deaths Act, 1969 - Section 13, 13(3)

High Courts21 Jul 2015Dismissed

Arunkumar Vs District Magistrate

High Court Of Kerala · (2016) CriLJ 540 : (2015) 4 KLJ 697 : (2015) 4 KLT 890

Constitution of India, 1950 - Article 21, 22, 22(5), 226Criminal Procedure Code, 1973 (CrPC) - Section 107, 438Kerala Anti-Social Activities (Prevention) Act, 2007 - Section 15(1), 2(j), 2(o), 2(q), 3

High Courts20 Jul 2015Disposed off

Bimal Krishna Vs The District Collector, Alappuzha and Others

High Court Of Kerala · (2015) 07 KL CK 0243

Kerala Conservation of Paddy Land and Wetland Act, 2008 - Section 2 (xii), 2 (xviii), 5(4)

High Courts20 Jul 2015

E. Kamarudeen Vs K.J. Mathew and Others

High Court Of Kerala · (2015) 07 KL CK 0145

High Courts20 Jul 2015Allowed

S.N. Sobha Vs State of Kerala and Others

High Court Of Kerala · (2015) 3 ILR Ker 1017 : (2015) 4 KLJ 196

Constitution of India, 1950 - Article 21, 226Kerala University Act, 1974 - Section 60, 60 (2), 60(1)Kerala University of Health Sciences Act, 2010 - Section 51, 52, 53, 54, 55

High Courts20 Jul 2015Dismissed

Deepa E.V. Vs Union of India and Others

High Court Of Kerala · (2015) 4 KHC 17

Constitution of India, 1950 - Article 14, 16, 16(4), 21

High Courts20 Jul 2015Allowed

M.R. Gopalakrishnan Vs State of Kerala

High Court Of Kerala · (2015) 07 KL CK 0138

Criminal Procedure Code, 1973 (CrPC) - Section 313, 386(b)(1)Prevention of Corruption Act, 1988 - Section 13(1)(a), 13(1)(d), 13(2), 7

High Courts20 Jul 2015

Shihab and Others Vs State of Kerala

High Court Of Kerala · (2015) 07 KL CK 0131

Criminal Procedure Code, 1973 (CrPC) - Section 232, 482Penal Code, 1860 (IPC) - Section 395, 399

High Courts20 Jul 2015

The Commissioner of Income Tax-1 Vs P.V.S. Memorial Hospital Ltd.

High Court Of Kerala · (2015) 280 CTR 511 : (2016) 380 ITR 284 : (2015) 234 TAXMAN 46