COURT ARCHIVE

High Court Of Kerala judgments, 2015

2,318 judgments · page 40 of 116

High Courts23 Jul 2015

Nalakath Saidali Haji Vs Kalluparamban Musthafa and Others

High Court Of Kerala · (2015) 4 KHC 815 : (2015) 4 KLJ 1 : (2015) 4 KLT 302 : (2015) 2 RCR(Rent) 563

Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(2)(b), 11(3), 11(4)(i), 11(4)(ii), 18

Read judgment

High Courts23 Jul 2015

P. Beevi Vs Gopalan. N.T. and Ors

High Court Of Kerala · (2015) 07 KL CK 0109

Read judgment

High Courts23 Jul 2015Dismissed

K.R. Venugopalan Nair Vs State of Kerala and Others

High Court Of Kerala · (2015) 07 KL CK 0098

Constitution of India, 1950 - Article 14, 19, 21Electricity Act, 2003 - Section 111, 62, 62(2), 62(5), 64State Financial Corporations Act, 1951 - Section 32G, 32-G

Read judgment

High Courts23 Jul 2015Partly Allowed

Vadi Velu and Others Vs State of Kerala

High Court Of Kerala · (2016) 1 ILR (Ker) 361 : (2015) 4 KLJ 341

Criminal Procedure Code, 1973 (CrPC) - Section 162, 232, 313Evidence Act, 1872 - Section 9Penal Code, 1860 (IPC) - Section 394, 395, 457

Read judgment

High Courts23 Jul 2015Disposed Off

T.P. Madhusoodhanan and Others Vs State of Kerala and Others

High Court Of Kerala · (2015) 07 KL CK 0028

Read judgment

High Courts22 Jul 2015Allowed

Seraphi John Vs State of Kerala and Others

High Court Of Kerala · (2016) 1 ILR (Ker) 930 : (2015) 4 KHC 44 : (2015) 3 KLJ 549 : (2015) 3 KLT 1006

Kerala University Act, 1974 - Section 57(6)(a), 57(6)(b)

Read judgment

High Courts22 Jul 2015Dismissed

Louis Vs State of Kerala

High Court Of Kerala · (2015) 07 KL CK 0195

Criminal Procedure Code, 1973 (CrPC) - Section 232, 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 300, 302

Read judgment

High Courts22 Jul 2015Dismissed

National Insurance Co. Ltd. Vs Chacko and Others

High Court Of Kerala · (2015) 147 FLR 825 : (2015) 3 ILR Ker 842 : (2015) 4 KHC 277 : (2015) 3 KLJ 838 : (2015) 3 KLT 816 : (2016) 1 LLN 414

Motor Vehicles Act, 1988 - Section 140, 141, 142, 143, 144

Read judgment

High Courts22 Jul 2015Disposed off

Jaily Mathew and Others Vs Koothattukulam Grama Panchayath and Others

High Court Of Kerala · (2015) 07 KL CK 0157

Read judgment

High Courts22 Jul 2015

Niyas K. Vs State of Kerala and Others

High Court Of Kerala · (2015) 3 ILR Ker 1038 : (2015) 4 KHC 67 : (2015) 4 KLJ 202

Read judgment

High Courts22 Jul 2015Dismissed

Vazhathope Service Co-Operative Bank Ltd. and Others Vs Agri Bio Care and Others

High Court Of Kerala · (2015) 07 KL CK 0142

Arbitration and Conciliation Act, 1996 - Section 65, 66, 67, 68, 69Constitution of India, 1950 - Article 226Kerala Co-operative Societies Act, 1969 - Section 15, 15, 15, 16, 16, 16

Read judgment

High Courts22 Jul 2015Dismissed