High Courts29 Jul 2015Dismissed
Shihabudheen Vs The Cheacode Grama Panchayath and Others
High Court Of Kerala · (2015) 07 KL CK 0190
Kerala Panchayat Raj Act, 1994 - Section 191
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 38 of 116
High Courts29 Jul 2015Dismissed
M.M. Jeevan and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 ILR Ker 125 : (2015) 4 KHC 150 : (2015) 3 KLJ 524 : (2015) 3 KLT 445
Land Acquisition Act, 1894 - Section 11, 17(2), 4, 4(1), 5ARight to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts29 Jul 2015Allowed
V. Jayendrakumaran Nair and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 ILR Ker 118 : (2015) 4 KHC 26 : (2015) 3 KLJ 526 : (2015) 3 KLT 469
Constitution of India, 1950 - Article 166(2)Road Transport Corporations Act, 1950 - Section 10, 19, 34, 45
High Courts29 Jul 2015Disposed off
Hamza and Others Vs The Thirunavaya Grama Panchayath and Others
High Court Of Kerala · (2015) 07 KL CK 0120
Constitution of India, 1950 - Article 226Kerala Panchayat Raj Act, 1994 - Section 249
High Courts29 Jul 2015Dismissed
Lucka and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KHC 913
High Courts29 Jul 2015
The Commissioner of Income Tax Vs Kerala Kaumudi (P) Ltd.
High Court Of Kerala · (2015) 4 ILR (Ker) 1082 : (2015) 379 ITR 132
Income Tax Act, 1961 - Section 145, 145 (1), 145(1)
High Courts29 Jul 2015Disposed Off
R. Rajesh Vs State of Kerala and Others
High Court Of Kerala · (2015) 07 KL CK 0040
Constitution of India, 1950 - Article 227
High Courts28 Jul 2015Allowed
Rajesh K. Vs Sub Inspector of Police, Palakkad and Others
High Court Of Kerala · (2015) 4 ILR Ker 331 : (2015) 4 KHC 253 : (2015) 4 KLJ 593
Constitution of India, 1950 - Article 19(1)(g)
High Courts28 Jul 2015Disposed off
Varghese M.V. Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KHC 200
Land Acquisition Act, 1894 - Section 25, 4, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 109, 24, 24(1), 26, 26
High Courts28 Jul 2015Disposed off
Varghese Vs State of Kerala
High Court Of Kerala · (2015) 3 ILR Ker 947 : (2015) 3 KLJ 781 : (2015) 3 KLT 625
Land Acquisition Act, 1894 - Section 4, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 109, 24, 24(1), 25, 26, 26
High Courts28 Jul 2015Dismissed
P.V. Joy Vs The Regional Transport Authority and Others
High Court Of Kerala · (2016) 1 ACC 66 : AIR 2015 Ker 258 : (2015) 4 ILR Ker 299 : (2015) 4 KHC 131 : (2015) 4 KLJ 588 : (2015) 3 KLT 555
High Courts28 Jul 2015Disposed off
Navas Vs Surumi
High Court Of Kerala · (2015) 07 KL CK 0119
Constitution of India, 1950 - Article 227
High Courts28 Jul 2015Dismissed
Kuriakose K.A. Vs State of Kerala and Others
High Court Of Kerala · (2015) 07 KL CK 0113
Kerala Municipalities Act, 1994 - Section 208A, 30Kerala Panchayat Raj Act, 1994 - Section 218Land Acquisition Act, 1894 - Section 17
High Courts28 Jul 2015Disposed off
Varghese and Others Vs St. Peter''s and St. Paul''s Jacobite Syrian Church and Others
High Court Of Kerala · (2015) 07 KL CK 0112
Civil Procedure Code, 1908 (CPC) - Section 92
High Courts28 Jul 2015Dismissed
M. Krishnan and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 3 LLJ 691
High Courts28 Jul 2015Allowed
Jayakumar Vs Devi Vilasom Kettuthengu Sangham and Others
High Court Of Kerala · (2015) 5 KHC 649 : (2016) 1 KLT 264
Criminal Procedure Code, 1973 (CrPC) - Section 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138, 138(b), 142, 7, 9
High Courts27 Jul 2015Partly Allowed
P.N. Sadanandan Vs The State of Kerala and Others
High Court Of Kerala · (2015) 07 KL CK 0188
High Courts27 Jul 2015Dismissed
K.V. Ayisha and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KHC 296
Civil Procedure Code, 1908 (CPC) - Section 80Constitution of India, 1950 - Article 14Kerala Panchayat Raj Act, 1994 - Section 191, 249
High Courts27 Jul 2015Allowed
Pallickal Naseer and Others Vs The State Election Commission and Others
High Court Of Kerala · (2015) 07 KL CK 0154
Kerala Local Authorities (Prohibition of Defection) Act, 1999 - Section 3, 3(1)(a), 4
High Courts27 Jul 2015Allowed
Sukumaran Vs The Sub Inspector of Police and Others
High Court Of Kerala · (2015) 07 KL CK 0153
Criminal Procedure Code, 1973 (CrPC) - Section 313