COURT ARCHIVE

High Court Of Kerala judgments, 2015

2,318 judgments · page 36 of 116

High Courts03 Aug 2015Allowed

Joy Thomas and Others Vs The Pala Municipality and Others

High Court Of Kerala · (2015) ILR Ker 544 : (2015) 4 KHC 473 : (2015) 3 KLJ 823 : (2015) 4 KLT 340

Civil Procedure Code, 1908 (CPC) - Section 11, 141Constitution of India, 1950 - Article 213General Clauses Act, 1897 - Section 6

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High Courts03 Aug 2015

Amrutha M. George Vs Spices Board and Others

High Court Of Kerala · (2016) 1 ILR (Ker) 934 : (2015) 4 KHC 345 : (2015) 4 SCT 739

Right to Information Act, 2005 - Section 21

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High Courts03 Aug 2015Partly Allowed

Life Insurance Corporation of India and Others Vs Sonia Bhaskar and Others

High Court Of Kerala · (2015) 08 KL CK 0093

Constitution of India, 1950 - Article 14, 16, 19, 21, 311Life Insurance Corporation Act, 1956 - Section 48, 48(2)(cc), 48(2A), 49, 6Maternity Benefits Act, 1961 - Section 4, 4(1)

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High Courts03 Aug 2015Dismissed

Pulari Plantations Private Limited Vs Spices Board and Others

High Court Of Kerala · (2015) 08 KL CK 0081

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High Courts03 Aug 2015Allowed

Chandran Pillai N. Vs Union of India

High Court Of Kerala · (2015) 4 KHC 851

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High Courts03 Aug 2015Dismissed

Rajesh Rajan Vs Chief Registrar General of Marriages (Common) and Others

High Court Of Kerala · (2016) AIR (Ker) 1 : (2015) 4 KHC 752

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High Courts03 Aug 2015Dismissed

Employees'' State Insurance Corporation Vs Vellingiri

High Court Of Kerala · (2016) 148 FLR 325 : (2015) 4 ILR Ker 841 : (2015) 5 KHC 413 : (2015) 4 KLT 360

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High Courts31 Jul 2015

N.A. Baby Vs Deputy Commissioner of Income Tax, Central Circle

High Court Of Kerala · (2015) 234 TAXMAN 371

Registration Act, 1908 - Section 17Transfer of Property Act, 1882 - Section 132(4), 2, 53A

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High Courts31 Jul 2015Dismissed

Robin Chakalakal George and Others Vs The Director General of Shipping and Others

High Court Of Kerala · (2015) 07 KL CK 0194

Merchant Shipping Act, 1958 - Section 42

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High Courts31 Jul 2015Allowed

The Tahsildar (Assessing Authority), Taliparamba Taluk and Others Vs C.H. Kunhamina

High Court Of Kerala · (2015) 07 KL CK 0097

Kerala Building Tax Act, 1975 - Section 10, 15, 15(1), 15(3), 9

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High Courts31 Jul 2015Dismissed

University of Calicut and Others Vs Omprakash V. and Others

High Court Of Kerala · (2015) 07 KL CK 0096

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High Courts31 Jul 2015

Delta Communications Vs The State of Kerala

High Court Of Kerala · (2015) 07 KL CK 0095

Constitution of India, 1950 - Article 245, 366, 366(29A), 366(29-A)Kerala General Sales Tax Act, 1963 - Section 2(29)Kerala Value Added Tax Act, 2003 - Section 2(xx), 3, 6(1)(c), 63

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High Courts31 Jul 2015Allowed

Joy Vs State of Kerala

High Court Of Kerala · (2015) 07 KL CK 0094

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114, 114(a)Identification of Prisoners Act, 1920 - Section 5

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High Courts31 Jul 2015Dismissed

B. Reghu and Others Vs State Bank of Travancore and Others

High Court Of Kerala · (2015) 3 ILR Ker 1043 : (2015) 4 KHC 270 : (2015) 3 KLJ 783 : (2015) 3 KLT 645

Constitution of India, 1950 - Article 226, 227Consumer Protection Act, 1986 - Section 21, 23, 27A(1)(c)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 13(4), 14, 17, 34

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High Courts31 Jul 2015Disposed Off