High Courts07 Aug 2015Disposed Off
Josephine Sebastian Vs Secretary to Government, Health and Family Welfare Department and Others
High Court Of Kerala · (2015) 5 KHC 207
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 34 of 116
High Courts07 Aug 2015Disposed Off
Josephine Sebastian Vs Secretary to Government
High Court Of Kerala · (2015) 5 KHC 207
High Courts06 Aug 2015Dismissed
P. Sivanandan and Others Vs Harshalatha P. and Others
High Court Of Kerala · (2015) 08 KL CK 0160
Evidence Act, 1872 - Section 45, 47, 67, 68Succession Act, 1925 - Section 63
High Courts06 Aug 2015Allowed
Ramachandran K. Vs Kasargod Printing and Publishing Co-op. Society Ltd. and Others
High Court Of Kerala · (2015) 4 KLJ 117 : (2015) 3 KLT 961
Constitution of India, 1950 - Article 14, 226
High Courts06 Aug 2015Dismissed
P.E. Prakasan Vs Kerala State Forest Development Corporation and Others
High Court Of Kerala · (2015) 08 KL CK 0113
High Courts06 Aug 2015Dismissed
Life Insurance Corporation of India Vs The Insurnace Ombudsman and Others
High Court Of Kerala · (2015) 08 KL CK 0112
Insurance Act, 1938 - Section 45
High Courts06 Aug 2015
The Commissioner of Income Tax Vs Kerala State Small Industries Development Corporation Ltd.
High Court Of Kerala · (2015) 08 KL CK 0111
Income Tax Act, 1961 - Section 139(5), 143(3), 237, 240
High Courts06 Aug 2015Disposed off
Alan Papali Vs Kerala State Housing Board, Trivandrum and Others
High Court Of Kerala · (2015) 3 ILR Ker 1085 : (2015) 4 KHC 224 : (2015) 3 KLJ 747 : (2015) 3 KLT 659
Constitution of India, 1950 - Article 300A, 300-AKerala Land Acquisition Act, 1961 - Section 3(1)
High Courts06 Aug 2015
Vasanthy Mohan Vs The Nedungadi Bank and Others
High Court Of Kerala · (2015) LabIC 4444
Banking Regulation Act, 1949 - Section 45, 45(1), 45(2)Constitution of India, 1950 - Article 14Contract Act, 1872 - Section 23
High Courts06 Aug 2015Disposed off
K.K. Kesavan and Others Vs Sree Dharma Paripalana Yogam (SDPY)
High Court Of Kerala · (2015) 08 KL CK 0070
High Courts06 Aug 2015Allowed
Kaniyattil Ummakulsumma Vs P.T. Vijayakumar
High Court Of Kerala · AIR 2015 Ker 289 : (2015) 4 KHC 513 : (2015) 3 KLJ 846
Civil Procedure Code, 1908 (CPC) - Section 148Limitation Act, 1963 - Section 10, 11, 12, 13, 14Specific Relief Act, 1963 - Section 28, 28(1), 28(3)
High Courts05 Aug 2015Allowed
P.J. Jose Vs Meenachil East Urban Co-Operative Bank Ltd. and Others
High Court Of Kerala · (2015) 08 KL CK 0165
Constitution of India, 1950 - Article 226
High Courts05 Aug 2015Dismissed
K.V. Rajagoplan Vs The Coffee Board and Others
High Court Of Kerala · (2015) 08 KL CK 0144
High Courts05 Aug 2015Disposed off
P.P. Kuriakose Vs Kerala State Electricity Board and Others
High Court Of Kerala · (2015) 08 KL CK 0143
High Courts05 Aug 2015Allowed
State of Kerala Vs Fr. Xavier Karuvallil and Others
High Court Of Kerala · (2015) 4 KHC 210
Constitution of India, 1950 - Article 14Kerala Land Reforms Act, 1963 - Section 13, 2(57)(j), 74, 84, 84(4)Transfer of Property Act, 1882 - Section 41
High Courts05 Aug 2015
Kunjathiri Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KHC 185
Constitution of India, 1950 - Article 14, 15, 21Penal Code, 1860 (IPC) - Section 498AProtection of Women From Domestic Violence Act, 2005 - Section 12, 2(a), 2(b), 2(f), 2(q)
High Courts05 Aug 2015
Kunjathiri Vs State of Kerala
High Court Of Kerala · (2015) 3 DMC 680 : (2015) 4 ILR Ker 7 : (2015) 3 KLJ 758 : (2015) 3 KLT 672
Constitution of India, 1950 - Article 14, 15, 21Penal Code, 1860 (IPC) - Section 498AProtection of Women From Domestic Violence Act, 2005 - Section 12, 2(a), 2(b), 2(f), 2(q)
High Courts05 Aug 2015Allowed
State of Kerala Vs Fr. Xavier Karuvallil
High Court Of Kerala · (2015) 3 KLJ 681 : (2015) 3 KLT 573
Constitution of India, 1950 - Article 14Kerala Land Reforms Act, 1963 - Section 13, 2(57)(j), 74, 84, 84(4)Transfer of Property Act, 1882 - Section 41
High Courts05 Aug 2015Dismissed
Kerala Electricity Employees Confed. Vs Union of India and Others
High Court Of Kerala · (2015) 08 KL CK 0110
Constitution of India, 1950 - Article 246Electricity (Supply) Act, 1948 - Section 5Electricity Act, 2003 - Section 131, 131(1), 131(2), 132, 133
High Courts05 Aug 2015Disposed off
Raju E.P. and Others Vs The Senior Geologist, Mining and Geology Department and Others
High Court Of Kerala · (2015) 08 KL CK 0109
Railways Act, 1989 - Section 11